High Courts20 Sept 2013Dismissed
A. Mannan Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2014) 2 ALT 680
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 27 of 67
High Courts19 Sept 2013Allowed
Sathyanarayana Saw Mill Vs Andhra Pradesh Industrial Infrastructure Corporation Ltd.
Andhra Pradesh High Court · (2014) 2 ALT 288
High Courts19 Sept 2013Allowed
M/s. Lakshminarayana Industries and Others Vs The Andhra Pradesh Industrial Infrastructure Corporation Ltd. and Others
Andhra Pradesh High Court · (2014) 1 ALD 689
High Courts19 Sept 2013Allowed
Gundapuneni Janaki Rama Rao Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALD 539 : (2014) 1 ALT 292 : (2014) ALT(Rev) 69
High Courts19 Sept 2013
M/s. Sri Venkateswara Chemical Industries and Another Vs Kambampati Ramakrishna Rao and Others
Andhra Pradesh High Court · (2014) 1 ALD 141
High Courts19 Sept 2013Allowed
V. Srinivasan Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2013) 6 ALD 526
High Courts19 Sept 2013Allowed
M/s. Siva Sai Granites Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD 222
High Courts19 Sept 2013
M/s. Shiva Shankar Minerals Pvt Ltd. Vs Government of India and Others
Andhra Pradesh High Court · (2014) 1 ALD 47 : (2014) 302 ELT 199 : (2014) 45 GST 142 : (2014) 24 GSTR 310
High Courts19 Sept 2013Allowed
Mailwar Narsappa and Pendyala Prabhakar Vs B. Sangamma
Andhra Pradesh High Court · (2013) 6 ALD 499 : (2014) 1 ALT 171
High Courts19 Sept 2013Allowed
Basireddy Rukminamma Vs The Joint Collector, Kadapa and Others
Andhra Pradesh High Court · (2013) 6 ALD 678 : (2014) 1 ALT 365 : (2014) ALT(Rev) 75
High Courts19 Sept 2013Disposed Off
G.A. Rama Rao Vs Union of India and Another
Andhra Pradesh High Court · (2013) 6 ALD 647 : (2014) 1 ALT 439 : (2013) 297 ELT 481
High Courts19 Sept 2013Allowed
Vobilineni Raj Kumar Vs Dudala Veera Swamy and Another
Andhra Pradesh High Court · (2013) 6 ALD 482
High Courts19 Sept 2013
Bobilineni Raj Kumar Vs Dudala Veera Swamy and Another
Andhra Pradesh High Court · (2014) 1 ALT 196
High Courts19 Sept 2013Allowed
B.S.P. Ravi Kumar and M.C. Pratap Vs The State of A.P. and Others S. Mohan Rao and Others Vs B.S.P. Ravi Kumar and Others
Andhra Pradesh High Court · (2013) 09 AP CK 0020
High Courts19 Sept 2013Partly Allowed
Daparthi Seetharamayya, Daparthi Narendra Rao, Daparthi Venkateswara Rao and Andra Veera Venkata Satyavathi Vs Kurukuri Chinna Satyam @ Chinna Sathi Raju and Vitla Varalakshmi
Andhra Pradesh High Court · (2014) 1 ALD 762 : (2014) 2 ALT 779
High Courts18 Sept 2013Allowed
Mohd. Aleemuddin Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 8 : (2014) 1 ALD(Cri) 120
High Courts18 Sept 2013Dismissed
N.R. Kannan and Another Vs The Chief General Manager, Hyderabad and Others
Andhra Pradesh High Court · (2013) 6 ALD 753 : (2014) 1 ALT 446
High Courts18 Sept 2013
Smt. S. Shantha and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD 246
High Courts18 Sept 2013
SCV Cable Net Vs CESTAT, Bangalore
Andhra Pradesh High Court · (2014) 45 GST 435 : (2014) 33 STR 144
High Courts17 Sept 2013
M/s. Baba Stone Crusher Vs The Assistant Director of Mines and Geology (Vigilance) and Others
Andhra Pradesh High Court · (2014) 3 ALD 233 : (2014) 4 ALT 69 : (2014) 4 EFLT 455