High Courts24 Sept 2013Disposed Off
Kondiba and Others Vs Spl. Dy. Collector, SRSP
Andhra Pradesh High Court · (2013) 6 ALT 1 : (2013) ALT(Rev) 428
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 26 of 67
High Courts24 Sept 2013Dismissed
P.R. Subramanyam Vs Government of Andhra Pradesh and The Asst. Director of Mines and Geology, Government of Andhra Pradesh
Andhra Pradesh High Court · (2013) 6 ALD 570 : (2014) 1 ALT 436
High Courts24 Sept 2013
Government of Andhra Pradesh Vs Commissioner (Appeals), Hyderabad and Others
Andhra Pradesh High Court · (2014) 2 ALD 84
High Courts23 Sept 2013Disposed Off
Chekuri Malakondaiah and Another Vs The State Bank of India and Others
Andhra Pradesh High Court · (2013) 6 ALD 497 : (2014) 1 ALT 186
High Courts23 Sept 2013Dismissed
APSRTC and Another Vs Lachaiah and Another
Andhra Pradesh High Court · (2013) 6 ALT 17 : (2014) 140 FLR 867
High Courts23 Sept 2013
K. Gopal Reddy and Others Vs S.M. Buchamma and Others
Andhra Pradesh High Court · (2014) 1 ALD 316 : (2014) 2 ALT 508
High Courts23 Sept 2013Dismissed
The Government of A.P. and Others Vs P. Krishna Reddy and The Hon''ble Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2013) 09 AP CK 0023
High Courts23 Sept 2013
Dhanalakshmi and Another Vs Station House Officer, Sathyavedu Police Station and Others
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 748
High Courts23 Sept 2013Allowed
P. Urmila Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 60
High Courts23 Sept 2013
Parchur Cold Storage Pvt. Ltd. Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 3 ALD 587
High Courts21 Sept 2013Dismissed
Narra Venkat Ram Reddy, Smt. Narra Vajramma, Narra Narsamma and Narra Srinivas Reddy Vs Narra Susheela and Narra Vishnuvardhan Reddy
Andhra Pradesh High Court · (2014) 1 ALD 522
High Courts21 Sept 2013Dismissed
Tanarapu Surya Rao Vs Reddi Mahalakshmi
Andhra Pradesh High Court · (2014) 1 ALD 487 : (2014) 2 ALT 440
High Courts21 Sept 2013
The A.P. State Wakf Board Vs G. Prakasha Reddy and Others
Andhra Pradesh High Court · (2013) 6 ALD 506 : (2014) 1 ALT 276
High Courts20 Sept 2013Disposed Off
A. Yagna Narayana Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALD 573 : (2014) 1 ALT 502
High Courts20 Sept 2013
J. Rajaiah Vs The Government of A.P. and The District Panchayat Officer, Karimnagar The State of Andhra Pradesh and Others Vs J. Rajaiah and The Hon''ble Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2013) 09 AP CK 0125
High Courts20 Sept 2013Disposed Off
S. Vijaykumar Vs The District Educational Officer and Others
Andhra Pradesh High Court · (2014) 1 ALD 94
High Courts20 Sept 2013
Sub-Collector and Land Acquisition Officer, Vijayawada Vs K. Sree Rama Murthy and Another
Andhra Pradesh High Court · (2014) 2 ALT 36 : (2014) ALT(Rev) 110
High Courts20 Sept 2013Dismissed
The Govt. of A.P. and Another Vs Babunaik and Others
Andhra Pradesh High Court · (2013) 6 ALD 653
High Courts20 Sept 2013Allowed
S. Nagesh Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 159 : (2013) 2 ALD(Cri) 740
High Courts20 Sept 2013Dismissed
Anatha Udaya Bhaskar Rao Vs Election Commission of India and Others
Andhra Pradesh High Court · (2014) 2 ALD 499 : (2014) 3 ALT 119