High Courts30 Sept 2013Partly Allowed
T. Mallikarjuna and three Others Vs The State of Andhra Pradesh and eight Others
Andhra Pradesh High Court · (2014) 2 ALD 493 : (2014) 3 ALT 757
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 24 of 67
High Courts30 Sept 2013Allowed
Racha Jana Bai Vs Racha Gowreesham and Another
Andhra Pradesh High Court · (2014) 1 ALD 724 : (2014) 2 ALT 220
High Courts30 Sept 2013
Tummuri Jalandhari and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALD 155 : (2013) 5 ALT 749
High Courts30 Sept 2013Disposed Off
Smt. Kondamma and 36 Others Vs The Industrial Tribunal-II and Another
Andhra Pradesh High Court · (2014) 1 ALD 105 : (2014) 1 ALT 747
High Courts30 Sept 2013Dismissed
Dr. Batsala Harshavardhan Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 4 ALD 81
High Courts30 Sept 2013
Depot Manager, A.P.S.R.T.C Vs M. Narasaiah
Andhra Pradesh High Court · (2013) 6 ALT 740
High Courts30 Sept 2013Dismissed
Garlapati Venkateswarlu (Died) per LRs., Tokala Suryanarayana, Miriyala Sambrajyam and Miriyala Audilakshmi Vs Divi Appalacharyulu
Andhra Pradesh High Court · (2014) 1 ALD 634 : (2014) 2 ALT 245
High Courts30 Sept 2013Dismissed
The Government of India, Ministry of Finance and The Central Board of Excise and Customs Vs Shri J. Raja Manohar and The Central Administrative Tribunal
Andhra Pradesh High Court · (2014) 1 ALD 507
High Courts30 Sept 2013
K. Shiva Kumar and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 494 : (2014) 1 ALT 240 : (2014) 140 FLR 625 : (2013) 5 LLN 148
High Courts27 Sept 2013
Commissioner of Income Tax, A.P.-I Vs Trustees of HEH the Nizam''s Mukarramjah Trust for Education and Learnings, Hyderabad
Andhra Pradesh High Court · (2013) 6 ALT 735 : (2013) 359 ITR 419 : (2014) 222 TAXMAN 256
High Courts27 Sept 2013Dismissed
Chalapathi Chit Fund [P] Ltd. Vs B. Rajasekhar, K. Sudheer Babu, P. Kishore Kumar and M. Ugandhgar Kumar
Andhra Pradesh High Court · (2013) 6 ALD 625 : (2014) 1 ALT 412
High Courts27 Sept 2013Disposed Off
Shaik Mahammad Rafi Vs The Correspondent of Saint Francis Integrated English Medium School
Andhra Pradesh High Court · (2014) 1 ALD 537 : (2014) 2 ALT 534
High Courts27 Sept 2013Dismissed
M/s. Kalyan Roller Floor Mills Pvt. Ltd. Vs U. Neelamma, U. Uma Sekhar and U. Vinod Kumar
Andhra Pradesh High Court · (2014) ACJ 1661 : (2014) 2 ALD 67 : (2014) 2 ALT 445 : (2014) 1 AnWR 838 : (2014) 141 FLR 410 : (2013) 4 LLJ 651 : (2014) LLR 285
High Courts27 Sept 2013Dismissed
The Government of A.P. and The Deputy Inspector General-I, Registration and Stamps Department Vs Ghousia Begum and The Hon''ble Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2014) 1 ALD 471 : (2014) 2 ALT 483
High Courts27 Sept 2013Allowed
Muthukur Gram Panchayat Vs Kakuturu Ramesh Reddy, Kakuturu Lakshmana Reddy and Kakuturu Ravindra Reddy
Andhra Pradesh High Court · (2014) 1 ALD 444 : (2014) 2 ALT 526
High Courts27 Sept 2013Dismissed
Pavuluru Mohan Rao Vs Gudipati Krishnamma and 3 Others
Andhra Pradesh High Court · (2014) 2 ALD 29
High Courts27 Sept 2013Allowed
N.V.S.K. Prasad and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 352
High Courts27 Sept 2013
N.V.S.K. Prasad Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 357
High Courts26 Sept 2013Allowed
Laxmaiah Vs South Central Railway and 2 Others
Andhra Pradesh High Court · (2014) 2 ALD 384 : (2014) 1 ALT 289
High Courts26 Sept 2013Dismissed
Bandlamudi Subbaiah and Sons Limited and Farmer''s Tobaccao Company Vs Central Ware Housing Corporation
Andhra Pradesh High Court · (2014) 1 ALD 152 : (2014) 2 ALT 297