High Courts10 Oct 2013Allowed
Smt. Bommidipati Madhavi Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 205 : (2014) 1 ALD(Cri) 2 : (2014) 3 BC 299 : (2014) 3 RCR(Civil) 810 : (2014) 3 RCR(Criminal) 481
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 22 of 67
High Courts10 Oct 2013Allowed
Kommineni Haribabu Vs Tahsildar, Chandragiri Mandal, Revenue Divisional Officer, Tirupathi, Joint Collector cum Additional District Magistrate Chittoor and Kommineni Guaramma
Andhra Pradesh High Court · (2014) 1 ALD 304 : (2014) 3 ALT 674
High Courts10 Oct 2013Dismissed
M/s. Suryodaya Infra Projects (I) Pvt. Ltd. Vs The National Mineral Development Corporation Limited, A Government of India Enterprise, Castle Hills, Masab Tank, The National Mineral Development Corporation Limited, A Government of India Enterprise, Donimalai, Iron Ore Mine, P.O. Donimalai Township, Sandur Taluq, Ballari District, Sri B. Srinivasa Raju and M/s. N.A.P.C. Limited
Andhra Pradesh High Court · (2014) 2 ALD 402 : (2014) 1 ALT 318 : (2014) 3 BC 577
High Courts09 Oct 2013Disposed Off
Mir Alamdar Ali Vs The Joint Collector-I, Ranga Reddy District and Others
Andhra Pradesh High Court · (2014) 1 ALD 177 : (2014) 1 ALT 723
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 24
High Courts09 Oct 2013Dismissed
The Chief General Manager, Telecom District (BSNL), The Principal General Manager, Telecom District (BSNL) and The Deputy General Manager (VIG), Bharat Sanchar Nigam Limited Vs R.B. Ravi Shankar, The Director (Staff), Government of India, Ministry of Communications and IT Department of Telecommunications and Central Administrative Tribunal
Andhra Pradesh High Court · (2014) 1 ALD 751 : (2014) 2 ALT 442
High Courts09 Oct 2013
Deccan Cements Ltd. Vs Commissioner of Income Tax, Andhra Pradesh
Andhra Pradesh High Court · (2013) 6 ALT 702 : (2014) 268 CTR 212 : (2014) 360 ITR 444
High Courts09 Oct 2013
K. Ramachandru and Others Vs LAO, Spl. Dy. Collector, SLBC, Nalgonda
Andhra Pradesh High Court · (2013) 6 ALT 731 : (2014) ALT(Rev) 19
High Courts09 Oct 2013Dismissed
The Government of Andhra Pradesh Vs K. Naveen Kumar and The Hon''ble Andhra Pradesh Administrative Tribunal K. Naveen Kumar Vs The Government of Andhra Pradesh and The Hon''ble Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2013) 10 AP CK 0038
High Courts08 Oct 2013Allowed
Malampati Koteswara Rao Vs Bank of Baroda, Nadendla Branch, Venkata Krishna Cotton Traders and Kata Venkateswaralu
Andhra Pradesh High Court · (2014) 1 ALD 485 : (2014) 2 ALT 537
High Courts08 Oct 2013
P.V. Krishnaiah Vs Union of India and Others
Andhra Pradesh High Court · AIR 2014 AP 13 : (2013) 6 ALD 595 : (2013) 6 ALT 629
High Courts08 Oct 2013Disposed Off
Md. Saiduddin and Others Vs K. Venkatesham and Others
Andhra Pradesh High Court · (2014) 2 ALD 472 : (2014) 1 ALT 675
High Courts08 Oct 2013Allowed
P. Balasubrahmanyam Vs Union of India and Others
Andhra Pradesh High Court · (2013) 10 AP CK 0035
High Courts08 Oct 2013Disposed Off
Md. Saiduddin and Others Vs K. Venkatesam and Others
Andhra Pradesh High Court · (2013) 10 AP CK 0030
High Courts08 Oct 2013
Union of India Vs N. Venugopal N. Venugopal Vs Union of India
Andhra Pradesh High Court · (2013) 10 AP CK 0023
High Courts07 Oct 2013Allowed
The Government of Andhra Pradesh Vs G. Newton and The Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2014) 3 ALD 231 : (2014) 4 ALT 259
High Courts07 Oct 2013Dismissed
M/s. National Insurance Co. Ltd. and M/s. Allana Sons Vs Sri. Maheswari Lorry Transport
Andhra Pradesh High Court · (2014) 1 ALD 438
High Courts07 Oct 2013Allowed
Smt. Peddi Sailaja and Peddi Madavi Vs The State and Others
Andhra Pradesh High Court · (2014) 2 ALD 246 : (2014) 3 ALT 181 : (2014) ALT(Rev) 250
High Courts07 Oct 2013Dismissed
M. Abdul Khayum, S.C. Vijaya Kumar and V. Navaneeta Krishna Vs The Commissioner Municipal Corporation Anantapur and Others
Andhra Pradesh High Court · (2013) 10 AP CK 0017
High Courts04 Oct 2013Partly Allowed
P. Anand Rao and Others Vs State of A.P.
Andhra Pradesh High Court · (2013) 10 AP CK 0117
High Courts04 Oct 2013Allowed
The Union of India and The Senior Deputy Director General, Telecom Engineering Centre Vs G. Raghavendra Rao, The Chairman-cum-Managing Director, Bharat Sanchar Nigam Limited and The Chief General Manager, Telecom BSNL
Andhra Pradesh High Court · (2014) 1 ALD 167