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Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 23 of 67

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High Courts04 Oct 2013Allowed

The Principal Secretary to Government, Government of Andhra Pradesh, The Director of Animal Husbandry, Hyderabad, The Joint Director of Animal Husbandry, Mahabubnagar and The Assistant Director of Animal Husbandry, Shadnagar Vs M. Narsimha

Andhra Pradesh High Court · (2014) 2 ALD 243

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High Courts04 Oct 2013Allowed

Smt. Vijaya Lakshmi Vs The Principal Chief Conservator of Forest and The Conservator of Forest, Khammam

Andhra Pradesh High Court · (2013) 10 AP CK 0062

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High Courts04 Oct 2013Disposed Off

The Union of India and The Commodore, Chief Staff Officer (P and A) Disciplinary Authority Vs DNN Kumar and Central Administrative Tribunal

Andhra Pradesh High Court · (2013) 6 ALD 516 : (2014) 1 ALT 120

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High Courts04 Oct 2013Allowed

Sri Mohan Singh and Others Vs Sri R. Venkatramana and Others

Andhra Pradesh High Court · (2014) 2 ALD 1 : (2014) 1 ALT 425

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High Courts04 Oct 2013Dismissed

Andhra Pradesh State Road Transport Corporation and The Executive Engineer (Urban) APSRTC, JBS Vs T. Venkataiah and The Additional Industrial Tribunal-cum-Additional Labour Court, Hyderabad

Andhra Pradesh High Court · (2014) 1 ALD 232 : (2014) 1 ALT 711

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High Courts04 Oct 2013Allowed

J. Chinna Rao (21257) Vs The Deputy General Manager, General Manager and The Chairman and Managing Director, Canara Bank

Andhra Pradesh High Court · (2014) 3 ALD 489 : (2014) 3 ALT 720

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High Courts03 Oct 2013Allowed

M/s. Appi Reddy and Company Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (2013) 6 ALT 523

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High Courts03 Oct 2013

Global Fuels Lubricants Inc, Aeulestasse Vs Commissioner of Commercial Taxes, Hyderabad and Another

Andhra Pradesh High Court · (2013) 57 APSTJ 169

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High Courts03 Oct 2013

B. Karthik Rao Vs Sri Venkateswara Institute of Medical Sciences, The Government of Andhra Pradesh and Ananth Pai

Andhra Pradesh High Court · (2013) 6 ALD 672 : (2014) 2 ALT 88

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High Courts03 Oct 2013Allowed

MRF Mazdoor Sangh Vs The Commissioner of Labour and four Others

Andhra Pradesh High Court · (2014) 2 ALD 573 : (2014) 3 ALT 265 : (2014) 1 LLJ 149 : (2014) 1 LLN 322

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High Courts03 Oct 2013

Depot Manager, APSRTC and Others Vs S.S. Rao

Andhra Pradesh High Court · (2013) 5 ALT 777 : (2014) 1 LLJ 21 : (2014) 2 LLN 81

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High Courts03 Oct 2013Allowed

S. Krishna Murthy Vs The Indian Overseas Bank and Others

Andhra Pradesh High Court · (2014) 3 ALD 687

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High Courts01 Oct 2013Disposed Off

V. Dasharatham and Others Vs The Registrar, Central Administrative Tribunal, The Director, National Institute of Nutrition and Jalalappa The Director, National Institute of Nutrition Vs Shri S. Jalalappa and Others

Andhra Pradesh High Court · (2014) 1 ALD 227

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High Courts01 Oct 2013Allowed

Gorrela Durga Rao Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 265

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High Courts01 Oct 2013

Darji Krishna Murthy, Bakka Sidda Goud and Bal Reddy Vs M. Shankar Reddy, Raj Kumar Tandon, Shanti Tandon and Praveen Dawar

Andhra Pradesh High Court · (2014) 5 ALD 24

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High Courts01 Oct 2013Dismissed

Bynaboina Vali Raju, Bynaboina Srinivasa Rao, Bynaboina Subba Rao and Bynaboina Venugopala Rao Vs The State of A.P.

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 487 : (2014) 1 ALD(Cri) 171

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High Courts01 Oct 2013Dismissed

E. Ramaraju Vs The Government of Andhra Pradesh and The Superintendent, Prohibition and Excise

Andhra Pradesh High Court · (2014) 1 ALD 337

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High Courts01 Oct 2013Allowed

T. Ratnakar Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 5 ALD 379

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High Courts30 Sept 2013Allowed

Sri. Pulugam Srinivas Vs The Assistant Director Handloom and Textile, The Cluster Consortium and Sri. Chityala Pentaiah

Andhra Pradesh High Court · (2014) 2 ALD 90 : (2014) 3 ALT 160

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High Courts30 Sept 2013Allowed

Yellapragada Prabhakara Rao Vs Southern Power Distribution Co. of A.P. Ltd. and Others

Andhra Pradesh High Court · (2013) 6 ALD 592 : (2014) 1 ALT 252

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