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Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 25 of 67

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High Courts26 Sept 2013Allowed

Moku Narayana Reddy and Moku Krishna Reddy Vs The Joint Collector, Warangal and Others Mohammed Ali, Massod Eqbal, G. Jeelani and Moku (Ragi) Yadagiri Reddy Vs Moku Narayana Reddy and Others

Andhra Pradesh High Court · (2014) 1 ALD 307 : (2014) 1 ALT 745 : (2014) ALT(Rev) 105

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High Courts26 Sept 2013

Palavenkatapuram Gram Panchayat Vs District Collector, Anantapur and Others

Andhra Pradesh High Court · (2013) 6 ALD 59 : (2013) 6 ALT 210 : (2013) ALT(Rev) 445

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High Courts26 Sept 2013

Vidya Sagar Cole and Others Vs J. Balaji Singh and The Municipal Commissioner

Andhra Pradesh High Court · (2013) 6 ALD 519 : (2014) 1 ALT 178

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High Courts26 Sept 2013

Andhra Pradesh Public Service Commission Vs N. Praveena Naidu, The Principal Secretary to Government, Finance and Planning, The Chairman, Andhra Pradesh Public Service Commission and The Registrar, A.P. Administrative Tribunal

Andhra Pradesh High Court · (2014) 2 ALD 22 : (2014) 3 ALT 725

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High Courts26 Sept 2013Allowed

D. Bal Raj Vs The Registrar, A.P. Administrative Tribunal

Andhra Pradesh High Court · (2014) 1 ALD 244

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High Courts26 Sept 2013Dismissed

Yarlagunta Bhaskar Rao, Boggam Veeranna @ Issac, Gatla Sarveswar Rao and Golla Venkateswarlu @ Venkateswara Rao Vs Bommaji Danam, Botta Rajeswari, Klikapogu Venkatrama Rao and Ravuri Venkata Subbaiah

Andhra Pradesh High Court · (2014) 1 ALD 309

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High Courts26 Sept 2013Dismissed

The Government of Andhra Pradesh and The Superintendent of Police, Nizamabad District Vs P. Durga Prasad

Andhra Pradesh High Court · (2014) 1 ALD 301

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High Courts25 Sept 2013

Harik Resins Pvt. Ltd. Vs CESTAT, Bangalore

Andhra Pradesh High Court · (2014) 303 ELT 56

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High Courts25 Sept 2013Allowed

Vardhineedi Narasimha Rao Vs Gadiraju Bapiraju

Andhra Pradesh High Court · (2013) 09 AP CK 0103

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High Courts25 Sept 2013Allowed

Vemuluri Veerayya Vs The Superintendent of Post Offices and Others

Andhra Pradesh High Court · (2014) 1 ALD 509

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High Courts25 Sept 2013Partly Allowed

Union of India, Ministry of Mines Vs V. Savarayya and Others

Andhra Pradesh High Court · (2013) 6 ALD 649 : (2014) 1 ALT 472

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High Courts25 Sept 2013Allowed

R. Shiva Narayana Vs Vice Chairman and Housing Commissioner, A.P. Housing Board

Andhra Pradesh High Court · (2013) 6 ALD 656 : (2014) 1 ALT 423

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High Courts25 Sept 2013Dismissed

The Divisional Commercial Manager, South Central Railway, Assistant Divisional Railway Manager, South Central Railway and Chief Commercial Manager, Head Quarters Office (Personnel Branch) Secunderabad Vs Y. Meher Baba Y. Meher Baba Vs The Divisional Commercial Manager, South Central Railway, Assistant Divisional Railway Manager, South Central Railway and Chief Commercial Manager, Head Quarters Office (Personnel Branch) Secunderabad

Andhra Pradesh High Court · (2014) 2 ALD 44 : (2014) 3 ALT 163

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High Courts25 Sept 2013Allowed

Mortha Rangarao Vs State of A.P. and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 211 : (2013) 3 ALT(Cri) 235

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High Courts24 Sept 2013Dismissed

Union of India and The Senior Divisional Personnel Officer, Secunderabad Division Vs S. Veeramani Union of India and Divisional Railway Manager (Personnel) South Central Railway Vijayawada Vs K.V. Satyanarayana K.V. Satyanarayana Vs Union of India

Andhra Pradesh High Court · (2014) 1 LLN 60

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High Courts24 Sept 2013

D. Achyutha Reddy Vs State of A.P. and N. Ratan Babu

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 31 : (2014) 1 ALD(Cri) 233

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High Courts24 Sept 2013

Government of Andhra Pradesh and Another Vs Kandriga Subba Reddy and Others

Andhra Pradesh High Court · (2014) 1 ALT 631

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High Courts24 Sept 2013Dismissed

The Government of Andhra Pradesh and Others Vs V. Yellaiah and Another

Andhra Pradesh High Court · (2013) 6 ALD 512 : (2014) 1 ALT 283

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High Courts24 Sept 2013Allowed

M. Radhakrishna Vs The Union of India and Others

Andhra Pradesh High Court · (2014) 1 ALD 82

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High Courts24 Sept 2013Dismissed

Dr. G.S.V. Prasad Warangal Vs The Secretary, Indian Council of Agricultural Research and 2 Others

Andhra Pradesh High Court · (2014) 2 ALD 258

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