High Courts25 Oct 2013Dismissed
B. Kesav Rao Vs P. Sivannarayana
Andhra Pradesh High Court · (2014) 1 ALD 306
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 20 of 67
High Courts25 Oct 2013
Bala Shankar Vs Managing Director, APSRTC and Others
Andhra Pradesh High Court · (2014) 1 ALT 235
High Courts25 Oct 2013
Lead Space Vs Senior Divisional Commercial Manager and Another
Andhra Pradesh High Court · (2014) 1 ALD 234 : (2014) 2 ALT 4
High Courts25 Oct 2013Dismissed
Yousuf Saleh Vs Aisha Siddique
Andhra Pradesh High Court · (2013) 6 ALT 412
High Courts24 Oct 2013
A. Rajaiah Vs K. Sita Rama Rao
Andhra Pradesh High Court · (2014) 2 ALD 81 : (2014) 4 ALT 27
High Courts23 Oct 2013Allowed
Mohammed Jaffar and Another Vs The A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2013) 6 ALD 794 : (2014) 2 ALT 19
Waqf Act, 1954 — Section 56
High Courts23 Oct 2013
Danala Appa Rao Vs The District Collector and Magistrate, East Godavari at Kakinada and Government of A.P. Danala Surya Rao Vs The District Collector and Magistrate, Kakinada, Government of Andhra Pradesh and The District Manager Food Corporation of India
Andhra Pradesh High Court · (2014) 1 ALD 180 : (2014) 1 ALT 726
High Courts23 Oct 2013Allowed
N. Parasuram Vs The Chairman, Industrial Tribunal-cum-Labour Court, The Depot Manager, APSRTC and The Personnel Officer, APSRTC
Andhra Pradesh High Court · (2014) 1 ALD 771 : (2014) 2 ALT 300
High Courts23 Oct 2013Dismissed
The Land Acquisition Officer-cum-Mandal Revenue Officer Vs Kandakam Siddi Ramappa (Died) Per L.Rs.
Andhra Pradesh High Court · (2014) 1 ALD 661 : (2014) 1 ALT 670 : (2014) ALT(Rev) 98
High Courts23 Oct 2013
Cholamndalam Investment and Finance Co. Ltd. Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 247
High Courts22 Oct 2013
G.N. Prasad Vs A.P.S.R.T.C. and The Depot Manager, A.P.S.R.T.C. Bus Depot
Andhra Pradesh High Court · (2014) 2 ALD 237 : (2014) 3 ALT 144
High Courts22 Oct 2013Allowed
Thatikayala Uppalaiah Vs The State of A.P. and Others
Andhra Pradesh High Court · (2014) 1 ALD 342 : (2014) 1 ALT 634 : (2014) ALT(Rev) 97
High Courts22 Oct 2013Dismissed
Jai Siha Vs Deewan Ranveer Singh and Another
Andhra Pradesh High Court · (2013) 10 AP CK 0057
High Courts22 Oct 2013
Hamsa Minerals and Exports Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 4 ALD 312
High Courts21 Oct 2013Allowed
Sri U. Sekhar Babu Vs Government of Andhra Pradesh, The Addl. Director General of Police (Admn.) Andhra Pradesh and The Deputy Inspector General of Police, Visakhapatnam Range
Andhra Pradesh High Court · (2014) 2 ALD 239
High Courts21 Oct 2013
K. Yadagiri, M.A. Hakim, N. Ravindera and Md. Maqbool Vs The Ordnance Factory Board and Others
Andhra Pradesh High Court · (2014) 1 ALD 489 : (2014) 1 ALT 667
High Courts21 Oct 2013
Assistant Superintendent and Others Vs G. Chitti Babu and Others
Andhra Pradesh High Court · (2014) 1 ALT 134
High Courts21 Oct 2013Allowed
M/s. Hayagreeva Farms and Developers Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 250 : (2014) 3 ALT 3
High Courts21 Oct 2013Dismissed
K.V. Narasimha Reddy Vs Cantonment Board and Others
Andhra Pradesh High Court · (2014) 3 ALD 238 : (2014) 2 ALT 715
High Courts19 Oct 2013
Eleti Raji Reddy and Others Vs Pusukuri Damodar Rao (dead) per L.Rs.
Andhra Pradesh High Court · (2014) 1 ALD 344 : (2014) 2 ALT 45