High Courts31 Oct 2013
Sulakshana Circuits Ltd. Vs Rolex Meters Pvt. Ltd.
Andhra Pradesh High Court · (2013) 10 AP CK 0092
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 18 of 67
High Courts31 Oct 2013Partly Allowed
Tadisetti Konda Vs Meka Prakasa Reddy and Another
Andhra Pradesh High Court · (2013) 10 AP CK 0085
High Courts31 Oct 2013Partly Allowed
K.V. Ramana Reddy and Others Vs Special Deputy Collector, L.A. and Reh. SSP, Kurnool
Andhra Pradesh High Court · (2013) 6 ALT 649 : (2014) ALT(Rev) 24
High Courts31 Oct 2013
Smt. Monangi Lakshmi, Monangi Divakar and Monangi Sunil Vs Sri Andhravarapu Gowrishankara Rao, Monangi Kamal and National Insurance Company Ltd.
Andhra Pradesh High Court · (2013) 10 AP CK 0069
High Courts31 Oct 2013
Arava Masthanamma Vs Depot Manager, APSRTC
Andhra Pradesh High Court · (2014) 3 ALT 42
High Courts31 Oct 2013Dismissed
K. Srihari Vs Chairman-cum-Presiding Officer
Andhra Pradesh High Court · (2014) 2 ALT 476
High Courts31 Oct 2013Disposed Off
P. Murali and Another Vs The Government of Andhra Pradesh and Seven Others
Andhra Pradesh High Court · (2014) 4 ALD 75
High Courts31 Oct 2013Partly Allowed
Tadisetti Konda Vs Meka Prakasa Reddy and Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2014) 1 AnWR 780
High Courts31 Oct 2013Partly Allowed
Rayees Fatima Vs M/s. Super Reclamations Private Limited and Another
Andhra Pradesh High Court · (2013) 10 AP CK 0048
High Courts31 Oct 2013Partly Allowed
M. Narasimhulu Vs B. Jana Reddy and Another
Andhra Pradesh High Court · (2013) 10 AP CK 0029
High Courts31 Oct 2013Partly Allowed
Madiri Sailoo Vs Gopi Naresh and The New India Assurance Co. Ltd.
Andhra Pradesh High Court · (2013) 10 AP CK 0009
High Courts31 Oct 2013Allowed
Bongu Venkunaidu Vs Executive Engineer, I and CAD, Srikakulam and Others
Andhra Pradesh High Court · (2014) 1 ALT 644 : (2014) 2 LLN 609 : (2014) LLR 876
High Courts31 Oct 2013Partly Allowed
Muvvala Vasudeva Vs Pattela Rama Koteswara Rao and Another
Andhra Pradesh High Court · (2013) 10 AP CK 0007
High Courts30 Oct 2013Allowed
Grandhi Surya Prakasam Vs Tammana Gundayya and Others
Andhra Pradesh High Court · (2013) 10 AP CK 0118
High Courts30 Oct 2013Dismissed
Vatsavai Srinivasa Raju and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD 10 : (2014) 1 ALT 703
High Courts30 Oct 2013Allowed
Aitipamula Kalavathi @ Kalamma Vs M/s. Southern road Ways Ltd. and United India Insurance Co. Ltd.
Andhra Pradesh High Court · (2014) 2 ACC 727 : (2014) 2 ALD 464 : (2014) 4 ALT 100
High Courts30 Oct 2013Allowed
Smt. G. Venkatamma and G. Narasimha Reddy Vs Dr. Vijay Chandra Mathur
Andhra Pradesh High Court · (2014) 1 ALD 347 : (2014) 1 ALT 648
High Courts30 Oct 2013Disposed Off
Ch. Gopinath Vs The District Collector, Visakhapatnam and Others
Andhra Pradesh High Court · (2014) 2 ALD 633 : (2014) 1 ALT 1 : (2014) ALT(Rev) 28
High Courts30 Oct 2013Dismissed
M.V.S. Vara Prasad Vs The Inspector of Police, A.C.B.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 26 : (2014) 1 ALD(Cri) 429
High Courts30 Oct 2013
Choice Precitech India Pvt. Ltd. (Unit-I) Hyderabad Vs Customs, Service Tax and Central Excise Appellate Tribunal and Others
Andhra Pradesh High Court · (2013) 6 ALT 653