High Courts05 Nov 2013Partly Allowed
The Oriental Insurance Company Ltd. Vs Mummadi Himabindu and K. Nageswara Reddy
Andhra Pradesh High Court · (2013) 11 AP CK 0022
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 17 of 67
High Courts05 Nov 2013Partly Allowed
The Oriental Insurance Company Vs Smt. Aluru Rama Devi and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0011
High Courts05 Nov 2013
Ch. Shiva Prasada Rao Vs Secretary,Education Department
Andhra Pradesh High Court · (2014) 2 ALT 282
High Courts04 Nov 2013Allowed
Sri M. Laxmikanthaiah Vs The Government of Andhra Pradesh and Others The Government of Andhra Pradesh Vs Sri M. Laxmikanthaiah and A.P. Non Gazetted Officers (Gachibowli) Mutually Aided Co-Op. Housing Society Ltd.
Andhra Pradesh High Court · (2013) 11 AP CK 0152
High Courts04 Nov 2013Dismissed
S. Ravindra Vs The State of A.P. and 3 Others
Andhra Pradesh High Court · (2014) 2 ALD 211 : (2014) 3 ALT 105
High Courts04 Nov 2013Partly Allowed
M. Laxmikanthaiah Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 3 ALD 14
High Courts04 Nov 2013
M. Venkateswarlu Naidu Vs Srirao Satyanarayana, United India Insurance Company Ltd. and V. Parthasarathy
Andhra Pradesh High Court · (2013) 11 AP CK 0139
High Courts04 Nov 2013
Sk. Nazir Vs Northern Power Distribution Company of A.P. Limited and The Superintending Engineer, Operations, A.P.N.P.D.C.L.
Andhra Pradesh High Court · (2013) 11 AP CK 0138
High Courts04 Nov 2013Partly Allowed
Nalluri Kotaiah Vs Abdul Gaffar, V. Gouri and United India Insurance Company Ltd.
Andhra Pradesh High Court · (2013) 11 AP CK 0129
High Courts04 Nov 2013
A.P. Industrial Development Corporation Limited Vs The Official Liquidator and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0078
High Courts04 Nov 2013Dismissed
Sri Patnala Venkata Ramakrishna and Others Vs M/s. Midwest (India) Industries Limited and Others
Andhra Pradesh High Court · (2014) 1 ALT 369
High Courts04 Nov 2013Dismissed
Bhupathiraju Satyanarayana Raju and 2 Others Vs Sanku China Pulla Rao and 2 Others
Andhra Pradesh High Court · (2014) 2 ALD 12 : (2014) 4 ALT 543
High Courts04 Nov 2013
John Santiyago, Moses Bendict, Francis Santiyago and Mrs. Esther Anthony Vs Clement Dass, Jude Vemin Dass, Mrs. Jennifer Maria Dass and Miss Daphini
Andhra Pradesh High Court · (2014) 2 ALD 184 : (2014) 3 ALT 83
High Courts01 Nov 2013Allowed
Bejjam Ramesh Babu Vs The Society for Elimination of Rural Poverty and The President, Zilla Samakhya
Andhra Pradesh High Court · (2014) 3 ALD 253 : (2014) 4 ALT 131
High Courts01 Nov 2013Allowed
Bhavya Health Services Private Limited Vs Andhra Pradesh Power Generation Corporation Limited (APGENCO) and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0123
High Courts01 Nov 2013Dismissed
Duvvur Niranjan Reddy Vs The Executive Officer, Sri Kailasanatha Swamy Temple and The Assistant Commissioner, Endowments Department
Andhra Pradesh High Court · (2014) 5 ALD 285
High Courts01 Nov 2013
N. Prithavi Raj Singh Vs Bharat Dynamic Ltd.
Andhra Pradesh High Court · (2014) 1 ALT 111
High Courts01 Nov 2013Allowed
A.V. Rama Rao and Others Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2014) 1 ALT 273
High Courts01 Nov 2013Partly Allowed
Jakkammpudi Krishna Venkata Satyanarayana, Jakkammpudi Laxmi Venkata Naga Vara Prasad, Jakkammpudi Sree Rama Kumar and Jakkammpudi Laxmipathi Vs Guttula Rama Mohan Rao, V. Venkata Subrahmanya Varma and Royal Sundaram Alliance Insurance Co. Ltd.
Andhra Pradesh High Court · (2013) 11 AP CK 0012
High Courts01 Nov 2013Dismissed
G.M Vs Secretary,Ministry of Labour and Employment
Andhra Pradesh High Court · (2014) 2 ALT 303