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Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 19 of 67

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High Courts30 Oct 2013Allowed

Veesarapu Padma Vs Rangineni Anitha

Andhra Pradesh High Court · (2014) 1 ALD 162 : (2014) 1 ALT 216

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High Courts30 Oct 2013

The Government of A.P. Vs The Institution of the Hon''ble Lokayukta and Upa-Lokayukta and Mohd. Hakeem

Andhra Pradesh High Court · (2014) 2 ALD 190 : (2014) 3 ALT 557 : (2014) LabIC 2467

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High Courts30 Oct 2013

Smt. Y. Rajitha Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 3 ALD 145 : (2014) 4 ALT 509

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High Courts30 Oct 2013

Venkata Chakradev Hydralics Vs Deputy Commissioner (CT), Nellore Division and Others

Andhra Pradesh High Court · (2013) 57 APSTJ 202

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High Courts29 Oct 2013Allowed

Kotholla Komuraiah and Kotholla Kondavva Vs Kotholla @ Bikkanuri @ Gorlakadi Kanaka Laxmi

Andhra Pradesh High Court · (2014) 1 ALD 362 : (2014) 1 ALT 138

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High Courts29 Oct 2013

Smt. Prabhodini Gatla Vs Vijay Kumar Gatla

Andhra Pradesh High Court · (2014) 1 ALD 482

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High Courts29 Oct 2013Allowed

P.V. Kondala Rao Vs The Land Acquisition Officer and another

Andhra Pradesh High Court · (2014) 2 ALD 387 : (2014) 1 ALT 449 : (2014) ALT(Rev) 79

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High Courts29 Oct 2013Allowed

T. Madan Mohan Reddy Vs The State of A.P. and Four Others

Andhra Pradesh High Court · (2014) 2 ALD 252 : (2014) 3 ALT 115 : (2014) ALT(Rev) 231

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High Courts29 Oct 2013Partly Allowed

Shaik Salam Vs Y. Srinivasa Rao and M/s. The New India Assurance Co. Ltd.

Andhra Pradesh High Court · (2013) 10 AP CK 0010

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High Courts29 Oct 2013Partly Allowed

Smt. S. Dasli Vs M/s. Arora Poultry Products Ltd. and United India Insurance Co. Ltd.

Andhra Pradesh High Court · (2013) 10 AP CK 0005

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High Courts28 Oct 2013Dismissed

Kasani Narasimhulu Vs Sathagowni Srinivas Goud and two Others

Andhra Pradesh High Court · (2014) 2 ALD 149 : (2014) 3 ALT 93

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High Courts28 Oct 2013Dismissed

The State Bank of Hyderabad, I.D.P.L. Colony Branch Vs M/s. Star Electrical Industries and Others

Andhra Pradesh High Court · (2014) 1 ALD 529

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High Courts28 Oct 2013Allowed

G.B.V. Subbaiah Vs State Bank of India and Others

Andhra Pradesh High Court · (2014) 1 ALD 223 : (2014) 2 ALT 63

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High Courts28 Oct 2013

D. Chinna Rao Vs Project Officer, ITDA and Others

Andhra Pradesh High Court · (2014) 1 ALT 129

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High Courts28 Oct 2013Allowed

Sri Edupuganti Subba Rao Vs M/s. Suganti Alloys Castings, Limited and Others

Andhra Pradesh High Court · (2013) 10 AP CK 0047

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High Courts28 Oct 2013Partly Allowed

Macha Ramulamma Vs Sri Y. Srinivasa Rao and Another

Andhra Pradesh High Court · (2013) 10 AP CK 0026

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High Courts28 Oct 2013

Syed Ghousepasha Vs Smt. K. Rooplata and United India Insurance Company Limited

Andhra Pradesh High Court · (2014) 2 ALD 191 : (2014) 4 ALT 115

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High Courts28 Oct 2013Dismissed

E. Koteshwara Rao Vs The Hon''ble Central Government Industrial Tribunal cum-Labour Court

Andhra Pradesh High Court · (2013) 10 AP CK 0001

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High Courts25 Oct 2013Dismissed

D. Anasurya Vs Mellacharuvu Rajeswara Rao and The Senior Accounts Officer, KTPS

Andhra Pradesh High Court · (2014) 1 ALD 555 : (2014) 2 ALT 529

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High Courts25 Oct 2013

Noon Homes and Resorts Pvt. Ltd. Vs CESTAT

Andhra Pradesh High Court · (2014) 44 GST 162 : (2013) 32 STR 529

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