High Courts12 Nov 2013Allowed
Dr. M. Srinivas Rao Vs Madhura Centre/Tiffin and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0092
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 15 of 67
High Courts12 Nov 2013Disposed Off
Saraswathi Educational Society and five Others Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2014) 1 ALD 580 : (2014) 1 ALT 781
High Courts12 Nov 2013Disposed Off
Sono Printers Pvt. Ltd. Vs Registrar of Companies
Andhra Pradesh High Court · (2014) 1 ALD 517
High Courts12 Nov 2013Allowed
Raj Kumar Surana Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 125 : (2014) 3 ALT 167 : (2014) ALT(Rev) 245
High Courts12 Nov 2013Partly Allowed
C. Jahender Reddy @ Jahind Reddy Vs K. Sangameshwar Rao and United India Insurance Co. Ltd.
Andhra Pradesh High Court · (2013) 11 AP CK 0017
High Courts11 Nov 2013Allowed
V. Venkatakrishna Reddy and Another Vs Chevireddigari Chinna Changa Reddy (died) per L.Rs. and Others
Andhra Pradesh High Court · (2014) 3 ALD 713 : (2014) 3 ALT 38
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts11 Nov 2013Dismissed
A. Balasya Goud Vs A.P. State Housing Corporation Ltd. and 2 Others
Andhra Pradesh High Court · (2014) 3 ALD 478
High Courts11 Nov 2013Dismissed
Andhra Pradesh Housing Board and One Another Vs Industrial Tribunal-cum-Labour Court and One Another
Andhra Pradesh High Court · (2014) 2 ALD 424 : (2014) 3 ALT 89 : (2014) LabIC 230
High Courts11 Nov 2013Allowed
Deutsche Bank AG Vs Prithvi Information Solutions Limited
Andhra Pradesh High Court · (2014) 1 ALD 238 : (2014) 182 CompCas 10
High Courts11 Nov 2013Allowed
Smt. K. Jhansi Rani Vs The District Collector and District Magistrate and 3 Others
Andhra Pradesh High Court · (2014) 2 ALD 222
High Courts08 Nov 2013Allowed
N. Narsing Rao and Another Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2014) 3 ALD 102 : (2014) 4 ALT 161
High Courts08 Nov 2013
K. Kistaiah Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD 714 : (2014) 2 ALT 242
High Courts08 Nov 2013Dismissed
Depot Manager, APSRTC Vs P. Abhilash and Others
Andhra Pradesh High Court · (2014) 1 ALT 637
High Courts08 Nov 2013
Md. Khaleel Vs J. Satyanarayana and M/s. National Insurance Company Limited
Andhra Pradesh High Court · (2014) 1 ALD 503 : (2014) 2 ALT 504 : (2014) 1 AnWR 498
High Courts08 Nov 2013Dismissed
Sri N. Venugopal Vs Union of India and Others
Andhra Pradesh High Court · (2014) LabIC 282
High Courts08 Nov 2013Allowed
Akula Mallesham Vs The General Manager, Bharat Sanchar Nigam Limited and Others
Andhra Pradesh High Court · (2014) 3 ALD 135 : (2014) 2 ALT 140
High Courts08 Nov 2013Dismissed
Kowta Subrahmanya Sastry and Another Vs Kowta Chandramouli and Others
Andhra Pradesh High Court · (2014) 2 ALD 71 : (2014) 3 ALT 28
High Courts08 Nov 2013Dismissed
Kambala Nageswara Rao Vs Kesana Balakrishna
Andhra Pradesh High Court · AIR 2014 AP 37 : (2014) 1 ALD 521 : (2014) 1 ALT 636
High Courts08 Nov 2013
Kolluri Mallaiah Vs Pale Srinivas, B. Ram Kiran and The Oriental Insurance Company Limited
Andhra Pradesh High Court · (2013) 11 AP CK 0019
High Courts08 Nov 2013Disposed Off
Y. Sandhya Vs A.P.S.R.T.C.
Andhra Pradesh High Court · (2014) 4 ALD 564