High Courts20 Nov 2013Partly Allowed
State of Andhra Pradesh Vs Surender Kumar Joshi and Another
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 35 : (2014) 1 ALD(Cri) 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 13 of 67
High Courts20 Nov 2013Disposed Off
P. Narasimha Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 48 : (2014) 2 ALT 717 : (2014) ALT(Rev) 146
High Courts20 Nov 2013Dismissed
Medari Wilson Raju Vs State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 80
High Courts20 Nov 2013
N. Tulasidas Vs Secretary, Education Department
Andhra Pradesh High Court · (2014) 3 ALT 636
High Courts19 Nov 2013
M. Venkata Ramaiah Vs Joint District Collector (CS) and Others
Andhra Pradesh High Court · (2014) 2 ALD 492 : (2014) 4 ALT 542
High Courts19 Nov 2013
Pattan Nazimunnisa Begum @ Nazimunnisa Vs Shaik Hamidunnisa
Andhra Pradesh High Court · (2013) 11 AP CK 0107
High Courts19 Nov 2013Disposed Off
V. Bhaskar Vs A.P.C.P.D.C. Ltd.
Andhra Pradesh High Court · (2014) 3 ALT 9
High Courts19 Nov 2013
New India Assurance Co. Ltd. Vs Katika Giridhar Rao
Andhra Pradesh High Court · (2014) 3 ALD 706 : (2014) 3 ALT 203
High Courts19 Nov 2013Allowed
Vanapalli Jayalaxmi @ Venkata Jayalaxmi Vs A. Kondalarao and two Others
Andhra Pradesh High Court · AIR 2014 AP 1 : (2014) 1 ALD 491 : (2014) 1 ALT 356
High Courts19 Nov 2013
M/s. Lotus Aluminium Private Limi Vs Smt. K. Padmasree and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0062
High Courts19 Nov 2013Dismissed
Ayyagari Srinivas Vs Government of Andhra Pradesh, Revenue (Ex. II) Department and Others
Andhra Pradesh High Court · (2014) 2 ALD 32 : (2014) 3 ALT 373
High Courts19 Nov 2013
Government of Andhra Pradesh and Another Vs N. Stayanarayana and Others
Andhra Pradesh High Court · (2014) 2 ALD 488 : (2014) 1 ALT 209
High Courts19 Nov 2013
J. Ravi Vs J. Uma Maheswari and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 234 : (2014) 1 ALD(Cri) 127
High Courts19 Nov 2013Dismissed
Jagga Reddy Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 4 ALD 718
High Courts18 Nov 2013Partly Allowed
National Insurance Company Limited Vs Smt. B. Rajya Laxmi and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0157
High Courts18 Nov 2013Dismissed
Bonthu Narasimha Swamy Vs Transmission Corporation of Andhra Pradesh Limited and 4 Others
Andhra Pradesh High Court · (2014) 1 ALD 560
High Courts18 Nov 2013
Mittapally Rajyalaxmi and Others Vs Land Acquisition Officer (Sub-Collector) and Others
Andhra Pradesh High Court · (2014) 2 ALD 547
High Courts18 Nov 2013Partly Allowed
G. Purnachander Vs Syndicate Bank
Andhra Pradesh High Court · (2014) 3 ALD 29 : (2014) 4 ALT 535
High Courts18 Nov 2013Disposed Off
Depot Manager Vs H.V. Ashok Rao
Andhra Pradesh High Court · (2014) 2 ALT 454
High Courts18 Nov 2013Allowed
Aviligonda Tirupalu and Eighteen Others Vs The Assistant Director of Fisheries, Fisheries Department and Another
Andhra Pradesh High Court · AIR 2014 AP 7 : (2014) 2 ALD 53 : (2014) 2 ALT 689 : (2014) ALT(Rev) 140