CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Andhra Pradesh High Court/2013

COURT ARCHIVE

Andhra Pradesh High Court judgments, 2013

1,328 judgments · page 14 of 67

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts18 Nov 2013Dismissed

M/s. National Insurance Co. Ltd. Vs Anugula Munaswamy Naidu and Another

Andhra Pradesh High Court · (2013) 11 AP CK 0063

Read judgment
High Courts18 Nov 2013

Devarapalli Subbareddy Vs Depot Manager

Andhra Pradesh High Court · (2014) 2 ALT 433

Read judgment
High Courts14 Nov 2013

Tadikonda Narmada Vs District Collector

Andhra Pradesh High Court · (2014) 2 ALD 454 : (2014) 4 ALT 479

Read judgment
High Courts14 Nov 2013Disposed Off

Ashraful Madaris Educational Society Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 2 ALD 87 : (2014) 1 ALT 214 : (2014) ALT(Rev) 73

Read judgment
High Courts14 Nov 2013Dismissed

ARS Metals Limited Vs Vice Chairman and Managing Director, Andhra Pradesh Industrial Infrastructure Corporation Limited and Another

Andhra Pradesh High Court · (2013) 11 AP CK 0084

Read judgment
High Courts14 Nov 2013

Institute of Education, Ramachandrapuram Vs Ramachandrapuram Municipality and State of A.P.

Andhra Pradesh High Court · (2014) 1 ALD 680 : (2014) 2 ALT 13

Read judgment
High Courts14 Nov 2013Disposed Off

K. Venkat Rao and Another Vs The Collector and Three Others

Andhra Pradesh High Court · (2014) 1 ALD 748 : (2014) 2 ALT 223

Read judgment
High Courts14 Nov 2013Dismissed

Potu China Musalaiah Vs Potu Yallamanda and Another

Andhra Pradesh High Court · (2014) 1 ALD 558

Read judgment
High Courts14 Nov 2013

Maddimadugu Diva Prasad Vs Asadullah

Andhra Pradesh High Court · (2014) 1 AnWR 316 : (2014) 1 AnWR 266

Read judgment
High Courts13 Nov 2013Dismissed

National Insurance Company Limited Vs Guguloth Venkanna and Others

Andhra Pradesh High Court · (2013) 11 AP CK 0133

Read judgment
High Courts13 Nov 2013

Ausali Siddiramulu (Died per LR''s) and Others Vs Ausali Dubbaiah and Others

Andhra Pradesh High Court · (2013) 11 AP CK 0114

Read judgment
High Courts13 Nov 2013Disposed Off

Joseph Sriharsha Mary Indraja Educational Society and Another Vs The National Council for Teacher Education and 3 Others

Andhra Pradesh High Court · (2014) 2 ALD 17 : (2014) 3 ALT 147

Read judgment
High Courts13 Nov 2013Dismissed

Sangavarapu Rukminidevi Vs Sangavarapu Venkata Subbaiah and Others

Andhra Pradesh High Court · (2014) 2 ALD 562 : (2014) 4 ALT 463

Read judgment
High Courts13 Nov 2013

M/s. Patel Engineering Limited Vs The Commissioner of Central Excise, Customs and Service Tax

Andhra Pradesh High Court · (2014) 1 ALD 418 : (2013) 6 ALT 646 : (2014) 305 ELT 234 : (2013) 42 GST 460 : (2014) 25 GSTR 489 : (2014) 70 VST 201

Read judgment
High Courts13 Nov 2013Dismissed

Shaik Gousiya Begum Vs Shaik Hussan and Others

Andhra Pradesh High Court · (2014) 1 ALD 240 : (2014) 1 ALT 268

Read judgment
High Courts13 Nov 2013Allowed

Ausali Siddiramulu (died per L.R''s.) and Others Vs Ausali Dubbaiah, (died per L.Rs.) and Others

Andhra Pradesh High Court · (2014) 1 ALD 550

Read judgment
High Courts13 Nov 2013Partly Allowed

T. Rani and Begari Raju Vs Sultan Mohd. Shafiuddin and New India Assurance Company Ltd.

Andhra Pradesh High Court · (2013) 11 AP CK 0016

Read judgment
High Courts12 Nov 2013

N.S.R. Minerals Vs Commr. of Cus,C. Ex. and Service Tax

Andhra Pradesh High Court · (2014) 306 ELT 243

Read judgment
High Courts12 Nov 2013Dismissed

Veluri Raja Rajeswari Vs Veluri Santhansagar Reddy and Another

Andhra Pradesh High Court · (2014) 1 ALD 715 : (2014) 2 ALT 243 : (2014) 2 DMC 591

Read judgment
High Courts12 Nov 2013Allowed

Bayyarapu Narayana Raidu and Another Vs Smt. Pagadala Varalaxmi

Andhra Pradesh High Court · (2014) 2 ALD 176 : (2014) 4 ALT 808

Read judgment
Previous1…1213141516…67Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions