High Courts07 Nov 2013
Kusuma Lokanadham Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 620
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 16 of 67
High Courts07 Nov 2013Allowed
Mettu Malyadri Vs Mettu Sivaiah
Andhra Pradesh High Court · (2014) 1 ALD 704 : (2014) 3 ALT 17
High Courts07 Nov 2013Disposed Off
Mrs. Busi Jyothirmay and Others Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0081
High Courts07 Nov 2013Dismissed
Sri Sanjay Kumar Patengay Vs Sri Satyanarayana Rao Patangay
Andhra Pradesh High Court · (2014) 1 ALD 201
High Courts07 Nov 2013Allowed
G. Bala Subrahmanyam and Another Vs Bar Council of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 101 : (2014) 1 ALT 264
High Courts07 Nov 2013Dismissed
Shaik Subhani Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD 713 : (2014) 2 ALT 218
High Courts07 Nov 2013Allowed
G. Mallaiah Vs A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (2014) 1 ALT 223
High Courts07 Nov 2013
Pothuganti Komuraiah and Others Vs The Land Acquisition Officer (Special Deputy Collector)
Andhra Pradesh High Court · (2014) 2 ALD 551
High Courts06 Nov 2013Dismissed
Bharaju Rambabu and Another Vs The State of Andhra Pradesh and 3 Others
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 64 : (2014) 1 ALD(Cri) 244 : (2014) CriLJ 3425
High Courts06 Nov 2013Dismissed
D. Omprakash Vs M/s. Sree Venkataraya Investment and Finance Co. Ltd. and 3 Others
Andhra Pradesh High Court · (2014) 2 ALD 143 : (2014) 4 ALT 474
High Courts06 Nov 2013
Spandana Spoorthy Financial Ltd. Vs C.C.,C. Ex. and S.T.
Andhra Pradesh High Court · (2014) 35 STR 183
High Courts06 Nov 2013Disposed Off
Jadhav Subhash Rao and Another Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD 743 : (2014) 2 ALT 521
High Courts05 Nov 2013Partly Allowed
The Andhra Pradesh State Road Transport Corporation Vs Sailla Thirupathi and Dasarapu Narayana
Andhra Pradesh High Court · (2013) 11 AP CK 0159
High Courts05 Nov 2013Dismissed
S. Kumara Swamy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 41 : (2014) 1 ALD(Cri) 434
High Courts05 Nov 2013Partly Allowed
Andhra Pradesh State Road Transport Corporation Vs Mohd. Yousuf Khan
Andhra Pradesh High Court · (2013) 11 AP CK 0140
High Courts05 Nov 2013Disposed Off
Shantham Swamy Vs Tahasildar, Medak District and Others
Andhra Pradesh High Court · (2014) 1 ALT 673
High Courts05 Nov 2013Partly Allowed
Kummati @ Pandrapalli Yerrappa and Others Vs Sangati Anjinappa (died) and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0122
High Courts05 Nov 2013Allowed
Imran Basha Vs M/s. United India Insurance Company Limited and Another
Andhra Pradesh High Court · (2014) 3 ACC 45 : (2014) 1 ALD 547 : (2014) 1 ALT 641 : (2014) 1 AnWR 420
High Courts05 Nov 2013Disposed Off
Mohammed Abdul Jabbar Vs The Greater Hyderabad Municipal Corporation and Another
Andhra Pradesh High Court · (2014) 1 ALD 754 : (2014) 2 ALT 532
High Courts05 Nov 2013
Bhukya Bhaskar and Pool Singh Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 81 : (2014) 1 ALD(Cri) 442