High Courts17 Sept 2013Allowed
Ahmed Nizamuddin Vs Mohd. Ghaziuddin Hassan and Others
Andhra Pradesh High Court · (2014) 3 ALD 380 : (2014) 2 ALT 763 : (2014) ALT(Rev) 155
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 28 of 67
High Courts17 Sept 2013Dismissed
D. Rama Krishnam Raju Vs Dr. Reddy''s Laboratories Limited
Andhra Pradesh High Court · (2013) 09 AP CK 0017
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts16 Sept 2013Allowed
Ch. Rama Rao Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD 26 : (2014) 2 ALT 658
High Courts16 Sept 2013Dismissed
The Govt. of A.P. and Another Vs Sri V. Veera Reddy
Andhra Pradesh High Court · (2014) 1 ALD 147
High Courts16 Sept 2013
Anapalli Bhaskar and Others Vs Gudi Venkateswarlu and Others
Andhra Pradesh High Court · (2013) 6 ALD 83 : (2014) 1 ALT 67
High Courts16 Sept 2013
Gunisetty China Gunna Raju Traders Vs Commercial Tax Officer, Chinawaltair Circle
Andhra Pradesh High Court · (2013) 57 APSTJ 157
High Courts16 Sept 2013
Tobacco Board Vs Commissioner of Cus.,C. Ex. and S.T.
Andhra Pradesh High Court · (2014) 35 STR 184
High Courts13 Sept 2013Dismissed
Y. Krishna Kishore Vs The Government of Andhra Pradesh and The Deputy Commissioner, Prohibition and Excise, Kakinada Division
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 551
High Courts13 Sept 2013Dismissed
Temke Kishan and Others Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 152
High Courts13 Sept 2013Allowed
Dr. Tera Chinnapa Reddy Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 568 : (2014) CriLJ 2071
High Courts13 Sept 2013Allowed
The Union of India and Oth. Vs M. Bikshapa
Andhra Pradesh High Court · (2014) 1 ALD 72 : (2014) LabIC 2543
High Courts13 Sept 2013Dismissed
Kadari Gopal Rao Vs State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 24 : (2013) 2 ALD(Cri) 993 : (2014) 1 Crimes 339
High Courts13 Sept 2013Disposed Off
Hyderabad Precision Mfg. Co. Pvt. Ltd. Vs Government of India Ministry of Defence
Andhra Pradesh High Court · (2013) 6 ALD 492 : (2013) 6 ALT 677
High Courts13 Sept 2013Disposed Off
Grandhi Madhusudan Rao Vs Commissioner of Police, Hyderabad City and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 259 : (2014) 1 ALD(Cri) 155 : (2014) CriLJ 3551
High Courts13 Sept 2013Allowed
Narra Susheela Vs Narra Srinivas Reddy
Andhra Pradesh High Court · (2013) 6 ALD 775 : (2013) 6 ALT 342 : (2014) 1 DMC 537
High Courts13 Sept 2013Allowed
Meka Karthik, Meka Jayasree and Dhaksharam Sudhakar Vs State of Andhra Pradesh and Gurramkonda Saritha
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 231 : (2014) 1 ALD(Cri) 117
High Courts13 Sept 2013Dismissed
Dr. Kantilal G. Jain Vs Dr. C. Sailaja
Andhra Pradesh High Court · (2014) 1 ALD 22 : (2013) 6 ALT 392
High Courts13 Sept 2013Dismissed
D. Sudheer Reddy Vs Director of Social Welfare Department and Others
Andhra Pradesh High Court · (2014) 1 ALD 565 : (2014) ALT(Rev) 116
High Courts12 Sept 2013Partly Allowed
K. Anantha Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 556 : (2013) 6 ALT 708 : (2014) ALT(Rev) 10