High Courts26 Aug 2013
Smt. J. Rambai and Others Vs Smt. G.H. Shiv Kumari and Others
Andhra Pradesh High Court · (2014) 1 ALD 68
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 32 of 67
High Courts23 Aug 2013Disposed Off
Ala Venkata Seshamma and Others Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2014) 1 ALD 46 : (2013) 6 ALT 215
High Courts23 Aug 2013
SREI Equipment Finance Private Limited Vs Assistant Commissioner (CT-IV), Nampally
Andhra Pradesh High Court · (2013) 66 VST 68
High Courts23 Aug 2013
Pulime Swamy Naidu and Another Vs Denduluri Manikyambha and Another
Andhra Pradesh High Court · (2014) 1 ALD 230
High Courts23 Aug 2013
Ayesha Rizwana Vs Mushtaq Ahmed
Andhra Pradesh High Court · (2013) 6 ALD 115 : (2013) 6 ALT 186
High Courts23 Aug 2013
M/s. Tech Mahindra Limited Vs Venture Global Engineering LLC
Andhra Pradesh High Court · (2014) 3 ALD 177 : (2014) 4 ALT 261
High Courts23 Aug 2013Dismissed
Chidara Uma Maheshwar Rao Vs Methuku Janardhan
Andhra Pradesh High Court · (2013) 6 ALD 314 : (2013) 6 ALT 806 : (2014) 2 RCR(Civil) 82
Evidence Act, 1872 — Section 45, 73
High Courts23 Aug 2013Dismissed
K. Krishna Kumar and K. Sridhar Vs K. Radhakrishnaiah and Others
Andhra Pradesh High Court · (2014) 2 ALD 346
High Courts23 Aug 2013Allowed
Kolli Venkata Raja Sekhar Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 189 : (2014) 1 ALT 155
Stamp Act, 1899 — Section 2(24)
High Courts23 Aug 2013
The General Manager, APSRTC Vs Chunchu Srinivas Rao and Smt. Ch. S.V. Rama Sundari
Andhra Pradesh High Court · (2014) 3 ACC 566 : (2014) 1 ALD 252
High Courts22 Aug 2013
Ullengula Narayana Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 933
High Courts21 Aug 2013Allowed
Eedi Anjali Devi Vs Chagantipati Lakshminarayana @ Srinu and Another
Andhra Pradesh High Court · (2014) 4 ALD 447 : (2013) 5 ALT 644
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts21 Aug 2013Allowed
Mysa Arjun and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 104 : (2013) 2 ALD(Cri) 709
High Courts21 Aug 2013
The A.P. State Financial Corporation Vs Duvvuru Rajasekhar Reddy
Andhra Pradesh High Court · (2013) 6 ALD 175 : (2013) 5 ALT 660
High Courts21 Aug 2013Allowed
Sharfunnissa Begum Vs Andhra Pradesh State Road Transport Corporation and Another
Andhra Pradesh High Court · (2013) 6 ALT 220
High Courts20 Aug 2013
Golla Dharmanna Vs Sakari Poshetty @ Wadoor Poshetty and Others
Andhra Pradesh High Court · (2013) 5 ALD 490 : (2013) 6 ALT 205 : (2013) ALT(Rev) 440
High Courts20 Aug 2013Allowed
M. Naveen Kumar Vs P. Satyanarayana
Andhra Pradesh High Court · (2013) 6 ALD 77 : (2013) 6 ALT 535
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(i), 22Transfer of Property Act, 1882 — Section 116
High Courts20 Aug 2013Disposed Off
Joseph Sriharsha and Mary Indraja Educational Society, KVK Rao and Others Vs The State of A.P.
Andhra Pradesh High Court · AIR 2013 AP 168 : (2014) 1 ALT 16
High Courts20 Aug 2013Dismissed
B. Narayana Vs Primary Agricultural Cooperative Society Limited and Two Others
Andhra Pradesh High Court · (2013) 6 ALD 421 : (2014) 1 ALT 530
Constitution of India, 1950 — Article 12, 226
High Courts20 Aug 2013Dismissed
Dr. Rohith P. Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 266 : (2014) 2 ALT 496