High Courts16 Jul 2013Allowed
Smt. B. Kamala Kumari Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 660 : (2014) 1 ALT 557 : (2014) ALT(Rev) 87
Andhra Pradesh Panchayat Raj Act, 1994 — Section 136, 265, 271A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2013
1,328 judgments · page 39 of 67
High Courts15 Jul 2013Allowed
G. Sumathi Vs The National Insurance Company Limited
Andhra Pradesh High Court · (2013) 5 ALD 565 : (2014) 1 ALT 76
High Courts15 Jul 2013Dismissed
K. Siva Reddy Vs The State of Andhra Pradesh and M. Gangadharam
Andhra Pradesh High Court · (2013) 5 ALD 332 : (2013) 5 ALT 581
Administrative Tribunals Act, 1985 — Section 14, 15, 15(1), 19, 20Constitution of India, 1950 — Article 14, 16, 162, 21, 226
High Courts15 Jul 2013Dismissed
P. Anji Babu Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 919
Arbitration and Conciliation Act, 1996 — Section 11(6)Civil Procedure Code, 1908 (CPC) — Section 151, 155(2), 156(1)Constitution of India, 1950 — Article 132, 133, 134, 136, 19(1)(a)
High Courts15 Jul 2013
Ravuri Siva Prasad Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 469 : (2013) 3 ALT(Cri) 166 : (2014) CriLJ 2026
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 21Prevention of Corruption Act, 1988 — Section 12, 13(1)(d), 13(2), 19, 19(3)(c)
High Courts15 Jul 2013Dismissed
Radhika Jaiswal and Ayesha Fatima@ Hajara Vs The State of Andhra Pradesh, Sahabzada Mir Masood Ali Khan and The Family Court Judge
Andhra Pradesh High Court · AIR 2014 AP 50 : (2013) 5 ALD 300 : (2013) 5 ALT 745
Family Courts Act, 1984 — Section 7, 8Guardians and Wards Act, 1890 — Section 6
High Courts13 Jul 2013
Pathan Vali Khan and Another Vs G. Venkata Gandhi and Others
Andhra Pradesh High Court · (2013) 5 ALD 442 : (2013) 6 ALT 522 : (2014) 141 FLR 102
High Courts13 Jul 2013
Mohd. Yakub A.P. Northern Power Distribution Co. Ltd. Vs Transmission Corporation of A.P. Ltd. Director (D and MRD). and A.P. Northern Power Distribution Co. Ltd. Chairman and Managing Director
Andhra Pradesh High Court · (2013) 6 ALD 418 : (2014) 1 ALT 315
Constitution of India, 1950 — Article 226
High Courts13 Jul 2013Allowed
Netaji Memorial Educational Society Vs The Govt. of A.P., The Commissioner of Director of School Education, The Regional Joint Director of School Education and The District Educational Officer Recognised Schools Managements Association and Others Vs Government of Andhra Pradesh and Others K.A.M. High School and Others Vs The Government of Andhra Pradesh and All India Christian Council Private Recognized Aided Managements Association and Others Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2013) 5 ALD 380 : (2013) 5 ALT 783
Andhra Pradesh Education Act, 1982 — Section 3(2), 46, 46(2), 99, 99(2)Constitution of India, 1950 — Article 14, 166, 19, 19(1)(g), 21A
High Courts13 Jul 2013
Bojja Bhumaiah Vs General Manager, Open Cast Mines-I, Ramagundam Area-III, Singareni Collieries Co. Ltd. and Another
Andhra Pradesh High Court · (2014) 1 ALD 158 : (2014) 2 ALT 94 : (2014) 2 LLN 85
High Courts12 Jul 2013Dismissed
The Oriental Insurance Company Limited Vs Polisetti Satyavathi
Andhra Pradesh High Court · (2013) 6 ALD 302 : (2014) 1 AnWR 447
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14, Order 41 Rule 14(1), Order 41 Rule 14(4)
High Courts12 Jul 2013Dismissed
K. Sarveswara Rao Vs Kakaraparthi Anjali Devi, Kakaraparthi Parameswaramma and The Oriental Insurance Co. Ltd.
Andhra Pradesh High Court · (2014) 1 ACC 429 : (2013) 5 ALD 351
Motor Vehicles Act, 1988 — Section 146(1), 147, 147(1)(b), 166, 46
High Courts12 Jul 2013
Branch Manager United India Insurance Company Limited Vs Dadisetti R. Amanamma and Others
Andhra Pradesh High Court · (2014) ACJ 1224 : (2013) 5 ALD 504 : (2013) 5 ALT 372 : (2013) 2 AnWR 654
Motor Vehicles Act, 1988 — Section 146, 147, 147(1)(a)(b), 149, 168
High Courts12 Jul 2013Allowed
Pallavajhala Surya Narayana Murthy Vs Kondapalle Venkata Lakshmi Narayana Murthy and Others
Andhra Pradesh High Court · (2013) 5 ALD 395 : (2013) 6 ALT 9
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts12 Jul 2013Dismissed
Segalla Chinnammi (died) and Others Vs A.P. Wakf Board
Andhra Pradesh High Court · (2013) 5 ALD 316 : (2013) 6 ALT 44
Civil Procedure Code, 1908 (CPC) — Section 151Waqf Act, 1995 — Section 6(5), 7, 83, 83(1), 85
High Courts12 Jul 2013Dismissed
B. Kishan Vs The Station House Officer, Garladinne Police Station and C. Adishesha Reddy
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 541 : (2013) 3 ALT(Cri) 179
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts12 Jul 2013Dismissed
R.V.S. Vara Prasad, R.V.S. Siva Prasad, R. Venkata Ramani and R. Jayasree Vs Dr. V. Ramdas (Died) per LRs. and Others
Andhra Pradesh High Court · (2014) 1 ALD 188 : (2014) 1 ALT 488
High Courts12 Jul 2013Dismissed
K. Sareswara Rao Vs Kakaraparthi Anjali Devi
Andhra Pradesh High Court · (2014) ACJ 1920
High Courts11 Jul 2013Partly Allowed
V. Ramesh Babu and S. Ram Mohan Vs State of A.P. and M/s. Goutham Printers
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 197 : (2013) 2 ALD(Cri) 731
High Courts11 Jul 2013
M.V.S. Babu Vs Joint Collector and Addl. District Magistrate and Another
Andhra Pradesh High Court · (2013) 5 ALD 59 : (2013) 6 ALT 16
Essential Commodities Act, 1955 — Section 6A