High Courts26 Sept 2011Dismissed
Shree Shiridi Sai Baba Constructions Vs Union of India and Others
Andhra Pradesh High Court · (2011) 6 ALT 546
Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 21 of 60
High Courts23 Sept 2011Allowed
Sri Amara Krishna Mohan Rao, Uppugunduru, Prakasam District and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 09 AP CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 468Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 14, 3
High Courts23 Sept 2011Dismissed
Sri Parige P. Sudhir and Others Vs Andhra Pradesh Public Service Commission, Hyderabad and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0076
Constitution of India, 1950 — Article 14, 16, 16(1), 16(2), 226
High Courts23 Sept 2011Allowed
M/s. Intemo Systems Ltd. Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 6 ALT 491
Evidence Act, 1872 — Section 114Hyderabad Municipal Corporation Act, 1955 — Section 112, 3(2), 679, 679(2), 679E
High Courts23 Sept 2011Dismissed
C. Gunabhushana Reddy Vs The Government of Andhra Pradesh, The Non-Conventional Energy Development Corporation of Andhra Pradesh Ltd., (NEDCAP) and K. Ashok
Andhra Pradesh High Court · (2011) 09 AP CK 0055
High Courts23 Sept 2011Dismissed
M. Krishna Murthy Vs Jawaharlal Nehru Technological University, Hyderabad
Andhra Pradesh High Court · (2011) 09 AP CK 0054
Constitution of India, 1950 — Article 14, 16, 309, 32Jawaharlal Nehru Technological University Act, 1972 — Section 10, 11, 23, 24(1), 24(5)
High Courts23 Sept 2011
Venkat Ram Reddy Reddygari Vs Arikala Narsa Reddy and The Returning Officer, 18-Nizamabad Local Authority Constituency and Joint Collector, Nizamabad, Nizamabad District
Andhra Pradesh High Court · (2011) 6 ALT 555
Conduct of Elections Rules, 1961 — Rule 56(2), 73(2)Representation of the People Act, 1951 — Section 100(1), 83(1)
High Courts23 Sept 2011Allowed
G. Chinna Babu Vs The Government of Andhra Pradesh and The Project Officer, ITDA Seethampeta, Srikakulam District
Andhra Pradesh High Court · (2011) 09 AP CK 0018
High Courts23 Sept 2011Dismissed
Arrack Bottling Unit and Arrack Bottling Unit, Wyra, Khammam District Vs The Hon''ble Labour Court cum-Industrial Tribunal, Warangal and Duggirala Ramulamma
Andhra Pradesh High Court · (2011) 09 AP CK 0004
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 10(1), 11A, 17B, 25F, 2A(2)Limitation Act, 1963 — Article 137
High Courts22 Sept 2011Dismissed
Gudemella Veera Raghavacharyulu and Gudemella Sri Sobhana Vs Bavisetty Ranganayaka, G.V.S.S.R. Rajya Lakshmi, Gudemella Sri Rama Lakshmanacharyulu and Gudemella Sri Bhaskaracharyulu
Andhra Pradesh High Court · (2011) 6 ALD 524 : (2011) 6 ALT 426
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 10(4), Order 22 Rule 1, Order 22 Rule 4(4), Order 32 Rule 12
High Courts22 Sept 2011Allowed
National Insurance Company Limited Vs Gundavarapu Nirmala and Others
Andhra Pradesh High Court · (2013) 3 ALD 685 : (2012) 2 ALT 573
High Courts22 Sept 2011Allowed
National Insurance Company Limited Vs Kunam Dhana Lakshmi and others
Andhra Pradesh High Court · (2012) 3 ALT 144
High Courts22 Sept 2011Dismissed
Meka Prakash Vs Smt Meka Deepa Rani and Another
Andhra Pradesh High Court · AIR 2012 AP 96 : (2012) 3 ALD 48 : (2012) 3 ALT 16
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24
High Courts22 Sept 2011Allowed
Vemula Srinivasa Rao Vs Syed Thajhuddin
Andhra Pradesh High Court · (2012) 1 ALT 245
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts21 Sept 2011Dismissed
Shaik Adam Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 97
Criminal Procedure Code, 1973 (CrPC) — Section 53AEvidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 376
High Courts21 Sept 2011Dismissed
Narra Peddi Raju Vs The State of A.P.
Andhra Pradesh High Court · (2011) 09 AP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 376
High Courts21 Sept 2011Dismissed
Andhra Pradesh State Warehousing Corporation Vs L. Nagender and others
Andhra Pradesh High Court · (2011) 09 AP CK 0016
Constitution of India, 1950 — Article 16
High Courts20 Sept 2011Dismissed
Gisulal Gulabchand Vs D. Harinarayana
Andhra Pradesh High Court · (2012) 3 ALD 100 : (2012) 2 ALT 342
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 11, 8, 8(2)
High Courts20 Sept 2011Allowed
Mrs. Saleem Unnisa Begum Vs Syed Hafeez
Andhra Pradesh High Court · (2012) 1 ALT 125
Contempt of Courts Act, 1971 — Section 12
High Courts20 Sept 2011Allowed
T.D. Srinivasan and S. Kannappan and Others Vs M/s. AMR Malind Infra Private Limited.
Andhra Pradesh High Court · (2011) 09 AP CK 0067
Arbitration and Conciliation Act, 1996 — Section 34(2), 37, 9, 9(1)Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5English Arbitration Act, 1950 — Section 15