High Courts11 Oct 2011Allowed
Yelidindi Ramalakshmi and others Vs Cheepuri Rambabu and another
Andhra Pradesh High Court · (2012) 4 ALT 717
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 19 of 60
High Courts11 Oct 2011Allowed
B. Ramachandra Reddy and Others Vs The Secretary, A.P. Social Welfare Residential Educational Institutions Society and Others
Andhra Pradesh High Court · (2012) 1 ALT 152
Constitution of India, 1950 — Article 371D
High Courts11 Oct 2011Dismissed
Yeruva Sayireddy Vs The State of A.P.
Andhra Pradesh High Court · (2011) 10 AP CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 307
High Courts11 Oct 2011
National Insurance Co. Ltd., Hyderabad Vs Muthadi Laxmi and others
Andhra Pradesh High Court · (2012) 2 ALD 324
Motor Vehicles Act, 1988 — Section 170
High Courts10 Oct 2011
Smt. Nawab Sultana and M.A. Hameed Vs Sri Babu Naik Pujari, Bailiff, Central Nazarath Section, City Small Causes Court, Hyderabad and Sri M. Chandrasekhar Goud
Andhra Pradesh High Court · (2012) 2 ALD 113 : (2012) 4 ALT 173
High Courts10 Oct 2011Dismissed
M/s Venkateswara Granites Vs The Government of Andhra Pradesh and M/s Karunamayi Granites and Sri G. Devilal
Andhra Pradesh High Court · (2011) 10 AP CK 0035
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(5), 35, 35A
High Courts10 Oct 2011Dismissed
New India Assurance Co. Ltd., Anantapur Vs T. Padma and Others
Andhra Pradesh High Court · (2012) 2 TAC 475
High Courts30 Sept 2011Allowed
P. Kurmaiah Vs Union of India and Others
Andhra Pradesh High Court · (2012) 1 ALT 139
High Courts30 Sept 2011Dismissed
Rayapuraju Venkatarama Rao (Died per LRs) Rayapuraju Rajender Prasad and another Vs Gangadharan Nair (Gangadharan Nambiar)
Andhra Pradesh High Court · (2011) 09 AP CK 0091
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 7, 7(1), 7(2), 7(3)Transfer of Property Act, 1882 — Section 105
High Courts30 Sept 2011Allowed
P. Kumaraiah Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2012) 1 ALT 139
High Courts30 Sept 2011
P. Rambabu and others Vs Union of India and others Bomidi Lakshmi and others Vs Union of India and others
Andhra Pradesh High Court · (2011) 09 AP CK 0033
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 14, 21Easements Act, 1882 — Section 52, 54, 60, 61, 62
High Courts30 Sept 2011Allowed
Chadalawada Krishna Murthy Vs Konduru Ramakrishna Raju
Andhra Pradesh High Court · (2012) 4 ALD 59
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 5A, 19, 20Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 420
High Courts29 Sept 2011
Zaheer Ahmed Khan Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2013) 1 ALD 194
High Courts29 Sept 2011Dismissed
Chinta Lacha Reddy Vs The Commissioner of Prohibition and Excise, A.P. Hyderabad and Others
Andhra Pradesh High Court · (2011) 6 ALT 569
Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 29(3), 2I, 3, 5Andhra Pradesh Excise Act, 1968 — Section 17, 23, 28, 29, 72
High Courts29 Sept 2011Allowed
Kattuboina Siva @ Kattimeni Siva Vs The Collector and District Magistrate, East Godavari District Kakinada, The Chief Secretary, Government of Andhra Pradesh., Hyderabad and The Superintendent, Central Jail, Rajahmundry
Andhra Pradesh High Court · (2011) 09 AP CK 0046
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 12, 12(1), 13, 2, 3(1)
High Courts29 Sept 2011Dismissed
Nerella Veeranjaneyulu and Others Vs The State of A.P. and J. Balaswamy
Andhra Pradesh High Court · (2012) 1 ALT(Cri) 42
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts28 Sept 2011
Jasti Venkateswara Rao and Others Vs The South Central Railway and Estate Officer and Addl. Divisional Railway Manager South Central Railway, Vijayawada
Andhra Pradesh High Court · (2011) 6 ALD 582
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 14, 141Easements Act, 1882 — Section 52, 54, 61, 62, 63
High Courts28 Sept 2011Dismissed
Khader Basha and others Vs The Regional Transport Officer, Chittoor and others
Andhra Pradesh High Court · (2011) 09 AP CK 0125
Andhra Pradesh General Clauses Act, 1891 — Section 18Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 10, 10(1), 11, 12, 15Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 3, 6
High Courts28 Sept 2011Dismissed
Gangula Chandra Sekhar Vs The District Collector (CS), Nellore District, and others
Andhra Pradesh High Court · (2011) 09 AP CK 0106
High Courts28 Sept 2011Dismissed
M/s. Sri Sai Baba Agencies Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (2011) 09 AP CK 0105
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6A