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Andhra Pradesh High Court judgments, 2011

1,182 judgments · page 20 of 60

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High Courts28 Sept 2011Dismissed

Akella Surya Prakasa Rao Vs Akella Prabhakaram And eleven others

Andhra Pradesh High Court · (2012) 2 ALT 604

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 18 Rule 3A, Order 20 Rule 18Evidence Act, 1872 — Section 102
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High Courts28 Sept 2011Allowed

T. Henry Paul Vs The Andhra Pradesh State Cooperative Bank Ltd.

Andhra Pradesh High Court · (2011) 6 ALD 607

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High Courts28 Sept 2011Allowed

A. Muralikrishna Vs The Assistant General Manager and Disciplinary Authority, Region -2, State Bank of India, Zonal Office, Siripuram, Visakhapatnam and Others

Andhra Pradesh High Court · (2011) 09 AP CK 0075

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High Courts28 Sept 2011Allowed

L., Raghunatha Reddy Vs The District Collector, Anantapur and another

Andhra Pradesh High Court · (2011) 09 AP CK 0069

Arms Act, 1959 — Section 13, 14, 14(1), 17(1), 17(3)Penal Code, 1860 (IPC) — Section 324, 34
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High Courts28 Sept 2011Dismissed

Sri Pothula Ranga Rao Vs The Ongole Tabacco Processing and Marketing Cooperative Society Ongole and Others

Andhra Pradesh High Court · (2011) 09 AP CK 0056

Andhra Pradesh Co-operative Societies Act, 1964 — Section 121, 131, 16(2), 2, 3Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 2, 2(1), 52, 52(1), 52(11)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 21, 39(4)
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High Courts28 Sept 2011Allowed

Smt. M. Sarojini Devi and others Vs Jugal Kishore Sanghi

Andhra Pradesh High Court · (2011) 09 AP CK 0020

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 2(6)Evidence Act, 1872 — Section 32
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High Courts28 Sept 2011Dismissed

M/s Icatch Communications India Ltd., M/s Brand Boutique Pvt. Ltd. and M/s Sign and Design Advertising Vs M/s Prakash Arts and Others

Andhra Pradesh High Court · (2011) 6 ALD 545

Constitution of India, 1950 — Article 14, 226Hyderabad Municipal Corporation Act, 1955 — Section 124, 125, 126, 126(1), 127
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High Courts28 Sept 2011Allowed

M. Davaid Sam Roy Vs The Hyderabad Public School Society and others

Andhra Pradesh High Court · (2011) 09 AP CK 0017

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High Courts28 Sept 2011Allowed

M. David Sam Roy Vs The Hyderabad Public School Society

Andhra Pradesh High Court · (2011) 09 AP CK 0006

Discipline and Appeal Rules for the Employees of The Hyderabad Public Schools, 2002 — Rule 10, 14, 6(1), 6(3), 9
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High Courts27 Sept 2011

United India Insurance Co. Ltd. Vs Balaswamy and others

Andhra Pradesh High Court · (2012) 4 ALD 539 : (2012) 3 ALD 747 : (2012) 1 ALT 273

Motor Vehicles Act, 1988 — Section 166
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High Courts27 Sept 2011

Cheekatimarla Satyanarayana Vs The State of A.P.

Andhra Pradesh High Court · (2011) 09 AP CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 385
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High Courts27 Sept 2011Allowed

J. Mohan Reddy Vs Andhra Pragathi Grameena Bank

Andhra Pradesh High Court · (2012) 2 ALT 228

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High Courts27 Sept 2011Dismissed

Reddy Mahesh @ Reddeppa Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2012) 2 ALT(Cri) 54

Penal Code, 1860 (IPC) — Section 34, 375, 376, 376(2)
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High Courts27 Sept 2011Allowed

Smt. B.V. Satyavathi and others Vs The State of A.P. and others

Andhra Pradesh High Court · (2012) 1 ALT 718

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High Courts27 Sept 2011Allowed

G. Rajaiah Vs The Chief Executive Officer and others

Andhra Pradesh High Court · (2012) 1 ALT 744

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High Courts27 Sept 2011Allowed

Mahesh Gopalan Vs Central Government of India, Ministry of Home Affairs

Andhra Pradesh High Court · (2012) 1 ALT 158

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High Courts27 Sept 2011Dismissed

Commr. of Cus. and C. Ex., Hyderabad-III Vs Ampro Industries Pvt. Ltd.

Andhra Pradesh High Court · (2012) 278 ELT 306

Central Excises and Salt Act, 1944 — Section 11B(1), 11B(2), 11BB, 2, 30G
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High Courts27 Sept 2011Dismissed

Smt. Shamsunnisa Begum Vs J.R. Ladaram, Khaja Moinuddin and Sharif Jani @ Baba

Andhra Pradesh High Court · (2012) 2 ALD 782

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3), Order 39 Rule 2A, 151Constitution of India, 1950 — Article 226
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High Courts26 Sept 2011Allowed

Om Prakash Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 133

Penal Code, 1860 (IPC) — Section 354
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High Courts26 Sept 2011

Chodisetti Srinu Vs State of A.P.

Andhra Pradesh High Court · (2012) 1 ALT(Cri) 125

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307, 332, 502, 506, 506(2)
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