High Courts05 Jan 2011Allowed
K. Sainath Sharma Vs U. Malla Reddy and Others
Andhra Pradesh High Court · (2011) 1 ALT 532 : (2011) 8 RCR(Civil) 1712
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 60 of 60
High Courts02 Jan 2011Allowed
State Vs Smt. Y. Srilakshmi
Andhra Pradesh High Court · (2011) 01 AP CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482Penal Code, 1860 (IPC) — Section 409, 468