High Courts20 Sept 2011Allowed
Oriental Insurance Company Ltd. Vs Bolla Sarojini and others
Andhra Pradesh High Court · (2012) 3 ALT 127 : (2012) 134 FLR 72
Workmens Compensation Act, 1923 — Section 4
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 22 of 60
High Courts20 Sept 2011Allowed
Mrs. Saleemunnisa Begum Vs Syed Hafeez
Andhra Pradesh High Court · (2012) 1 ALT 125
Contempt of Courts Act, 1971 — Section 12
High Courts19 Sept 2011Allowed
Poonamchand Vs Greater Hyderabad Municipal Corporation and The Tahsildar, Nampally Mandal, Hyderabad The Tahsildar, Nampally Mandal, Hyderabad Vs Poonamchand and Additional Commissioner, GHMC, South Zone, Charminar, Hyderabad.
Andhra Pradesh High Court · (2012) 1 ALT 524
Hyderabad Municipal Corporation Act, 1955 — Section 428(2), 433, 433(1), 452(1), 461(1)
High Courts19 Sept 2011Allowed
Undeela Gowrinadh Vs Mutyam Anil Kumar
Andhra Pradesh High Court · (2011) 09 AP CK 0101
Stamp Act, 1899 — Section 2, 2(23), 6
High Courts19 Sept 2011Allowed
Bathula Marthamma Rao Vs The State and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 250
High Courts19 Sept 2011Allowed
Yelmareddy Suryamma Reddy Vs Union of India, F.F. Division Ministry of Home Affairs, Lok Nayak Bhavan. Khan Market, New Delhi and The Government of Andhra Pradesh, Department of Revenue, Freedom Fighters Division, Secretariat, Hyderabad
Andhra Pradesh High Court · (2011) 6 ALD 487
High Courts19 Sept 2011
Smt. B. Lakshmi Sampoornam Rao Vs Bharat Dynamics Limited
Andhra Pradesh High Court · (2011) 09 AP CK 0064
High Courts19 Sept 2011Dismissed
Commissioner of Cus. and C. Ex., Hyderabad-IV Vs Rcc Sales (P) Ltd.
Andhra Pradesh High Court · (2012) 281 ELT 682
High Courts19 Sept 2011Allowed
Vippagunta Ranga Rao and others Vs The Special Tahsildar, Prakasam and others
Andhra Pradesh High Court · (2012) 1 ALT 313
High Courts16 Sept 2011Dismissed
Satish Vs Smt. A. Parijatham
Andhra Pradesh High Court · (2012) 2 ALT 227
High Courts16 Sept 2011Dismissed
Amkumalla Subhashini Vs Kota Bramaramba and Others
Andhra Pradesh High Court · (2012) 1 ALT 117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, 47
High Courts16 Sept 2011Dismissed
Beedam Reddappa Reddy Vs Yellaboyina Vani and three Others
Andhra Pradesh High Court · (2011) 6 ALD 471 : (2011) 6 ALT 199
Civil Procedure Code, 1908 (CPC) — Section 89, 89(2)Legal Services Authorities Act, 1987 — Section 20(1), 20(2), 22E(5)Registration Act, 1908 — Section 17
High Courts16 Sept 2011Allowed
B. Madusudan Reddy, A.P. State Housing Corporation Ltd., Tirupathi, Chittoor District. A.P. Vs Government of A.P. and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0044
High Courts16 Sept 2011Dismissed
National Insurance Co. Ltd. Vs Karibilli Appalanarasa and Others
Andhra Pradesh High Court · (2013) 2 ACC 408
High Courts16 Sept 2011Dismissed
G.N. Rajender, Smt. G. Sandhya Rani, M. Madhu Sudhan Reddy and Smt. M. Vinodini Reddy Vs The Government of Andhra Pradesh and The Special Deputy Collector LA Greater Hyderabad Municipal Corporation
Andhra Pradesh High Court · (2011) 09 AP CK 0005
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 18(1), 23, 34, 4(1)
High Courts15 Sept 2011Dismissed
Hyderabad Co-Operative Central Trading Society Ltd., Hyderabad Vs The Second Appellate Authority Under Section 48(3) of The A.P. Shops and Establishments Act, 1988 and Deputy Commisioner of Labour, Hyderabad and Two Others
Andhra Pradesh High Court · (2011) 09 AP CK 0117
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48, 48(3), 73, 73(1)Constitution of India, 1950 — Article 66Hyderabad Cooperative Central Trading Society Ltd., Service Rules — Rule 30, 35
High Courts15 Sept 2011Dismissed
Pedda Tayanna Vs The State of A.P.
Andhra Pradesh High Court · (2011) 09 AP CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 302, 306
High Courts15 Sept 2011Allowed
Sripathi Panditaradyula Agasthyalingam Vs The Assistant Commissioner, Endowments Department, Government of A.P., Guntur. Guntur District
Andhra Pradesh High Court · (2012) 1 ALT 20
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 87, 87(1), 91(2)
High Courts15 Sept 2011
Global Oil Industries Ltd. Vs Commissioner of Cus., C. EX. and S.T., Guntur
Andhra Pradesh High Court · (2012) 280 ELT 170
Central Excises and Salt Act, 1944 — Section 11AC, 35F