High Courts14 Sept 2011Allowed
D. Mastan Reddy and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2011) 6 ALT 535
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 23 of 60
High Courts13 Sept 2011Allowed
Devineni Uma Maheswara Rao Vs Sunkara Krishna Murthy and Others Sunkara Krihna Murthy Vs Devineni Uma Maheswara Rao and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Conduct of Elections Rules, 1961 — Rule 11Representation of the People Act, 1951 — Section 100, 12 , 123, 38, 83
High Courts13 Sept 2011Dismissed
Writ Petition No 18457 OF 2011 Smt. T. Chittemma Vs The Tirumala Tirupathi Devasthanams
Andhra Pradesh High Court · (2011) 09 AP CK 0126
High Courts13 Sept 2011Dismissed
The State of AP Vs Kalidindi Sahadevudu and 3-Ors
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 113 : (2012) 2 ALT(Cri) 115 : (2012) CriLJ 2302
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 306, 34, 498A
High Courts13 Sept 2011Allowed
Narni Sudhakar and Others Vs State of A.P. and G.U.V.B. Raju
Andhra Pradesh High Court · (2011) 09 AP CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 190, 202, 203, 482Penal Code, 1860 (IPC) — Section 120, 34, 354, 379, 380
High Courts13 Sept 2011
Kautarapu Ganapathi Rao Vs Vangara Kameswaramma and Others Vangara Kameswaramma and Karampudi Gnanaprasunamba Vs Kautarapu Ganapathi Rao and Others
Andhra Pradesh High Court · (2011) 6 ALT 519
Succession Act, 1925 — Section 61C
High Courts13 Sept 2011Allowed
Sk. Abdullaji Vs State
Andhra Pradesh High Court · (2011) 09 AP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 239, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2, 7
High Courts13 Sept 2011
P. Ram Babu and Others Vs Union of India and The Assistant Divisional Engineer (Settlement), East Coast Railway, Waltair, Visakhapatnam-4 Bomidi Lakshmi Ramana and Others Vs Union of India and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0031
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 14, 21Easements Act, 1882 — Section 52, 54, 60, 61, 62
High Courts13 Sept 2011Dismissed
Antaryami Sahoo Vs State of A.P., Selection Committee for Selection of Member of APERC and A.P. Electricity Regulatory Commission
Andhra Pradesh High Court · (2011) 09 AP CK 0012
Andhra Pradesh Electricity Reforms Act, 1998 — Section 3, 4, 5, 6Constitution of India, 1950 — Article 245, 246, 247, 248, 249Electricity (Supply) Act, 1948 — Section 69(1)
High Courts12 Sept 2011Dismissed
Kum. H. Teena Pratyusha Vs The Chief General Manager, State Bank of India, Local Head Office, Troop Bazar, Hyderabad, The Dy. General Manager, State Bank of India, Zonal Office, Renigunta, Tirupathi and The Assistant General Manager, State Bank of India, Region-IV, Regional Business Office, Cuddapah (YSR Dist)
Andhra Pradesh High Court · (2012) 1 ALT 311
High Courts12 Sept 2011Allowed
Pradeep Lohade (died) per L.Rs. and others Vs Smt. Radhika Agarwal
Andhra Pradesh High Court · (2011) 09 AP CK 0098
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 13(2)
High Courts12 Sept 2011Allowed
Ambati Brahmananda Rao Vs The Commissioner and Director of Collegiate Education, Govt. of A.P., Hyderabad and Others
Andhra Pradesh High Court · (2011) 243 CTR 154
High Courts12 Sept 2011
Haneef Ahmed Vs Mohammed Shabbir
Andhra Pradesh High Court · (2012) 1 ALD 134
Contempt of Courts Act, 1971 — Section 12
High Courts12 Sept 2011Allowed
Farhat Anjum Vs The District Educational Officer, Mahabubnagar District and Others
Andhra Pradesh High Court · (2011) 6 ALD 515
High Courts09 Sept 2011Allowed
M. Ramesh Vs The A.P. Coop. Oil Seeds Growers Federation Limited and Others
Andhra Pradesh High Court · (2011) 6 ALD 541
High Courts09 Sept 2011Dismissed
Marella Srinivasulu and Others Vs The District Collector and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0118
Land Acquisition Act, 1894 — Section 17(4), 4(1), 5A, 6
High Courts09 Sept 2011Dismissed
G.K. Jaya Raman Vs M/s. Nambur Laboratories and another
Andhra Pradesh High Court · (2011) 09 AP CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 357(3)General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142
High Courts09 Sept 2011Dismissed
Areva T and D India Limited Vs Bheema Cements Limited
Andhra Pradesh High Court · (2011) 09 AP CK 0088
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 433, 433(I), 434(1), 439
High Courts09 Sept 2011
Union of India (UOI) and Another Vs Ch. Gopalakrishna Murthy
Andhra Pradesh High Court · (2011) 6 ALD 447 : (2011) 6 ALT 94
Civil Procedure Code, 1908 (CPC) — Section 96(3)Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 19
High Courts09 Sept 2011Allowed
The A.P. Industrial Infrastructure Corporation Ltd., Hyderabad Vs Tumuluri Laxmi Narasimha Rao and others
Andhra Pradesh High Court · (2011) 6 ALD 417
Land Acquisition Act, 1894 — Section 18