High Courts14 Oct 2011Allowed
Abdul Nabi Chowdary Vs Mohd. Ismail and others
Andhra Pradesh High Court · (2011) 10 AP CK 0006
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 9Specific Relief Act, 1963 — Section 39, 41
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 18 of 60
High Courts13 Oct 2011Dismissed
State Vs Dr.Thota Papa Rao, Veterinary Assistant Surgeon, Gantyada, Vizianagaram District
Andhra Pradesh High Court · (2011) 10 AP CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 164Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2, 20, 7
High Courts13 Oct 2011Allowed
The Commissioner, Municipal Corporation of Visakhapatnam, Visakhapatnam District Vs J. Rama Rao and Others
Andhra Pradesh High Court · (2012) 1 ALT 143 : (2012) 3 LLJ 768
High Courts13 Oct 2011Allowed
Mohd. Khasim and Others Vs Municipal Corporation, Warangal
Andhra Pradesh High Court · (2012) 2 ALD 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 114
High Courts13 Oct 2011Dismissed
Niranjan Kumar Choudhary Vs Security Printing and Minting Corporation of India Limited and others
Andhra Pradesh High Court · (2012) 1 ALT 523
High Courts13 Oct 2011Allowed
Sayeed Bin Hussain Vs State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 469 : (2012) 3 ALT(Cri) 180
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2
High Courts13 Oct 2011
Mandava Surendra Kumar Vs B.A. Padmanabha Rao and Another
Andhra Pradesh High Court · (2013) ACJ 232
High Courts13 Oct 2011Allowed
Shaik Mohd. Rafi and another Vs The A.P. State Road Transport Corporation and others
Andhra Pradesh High Court · (2011) 10 AP CK 0001
Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 3
High Courts12 Oct 2011Dismissed
The Tirumala Tirupati Devasthanam Tirupati and Another Vs C. Nagaraju
Andhra Pradesh High Court · (2012) 3 ALD 617 : (2012) 3 ALT 487
Constitution of India, 1950 — Article 311Specific Relief Act, 1877 — Section 14(1), 14B, 34, 42
High Courts12 Oct 2011
J.V. Subba Raju and Others Vs Union of India and Others
Andhra Pradesh High Court · (2012) 1 ALT 492
High Courts12 Oct 2011
Nageswara Chemicals and Drugs Pvt. Ltd., Hyderabad and another Vs Debts Recovery Tribunal, Hyderabad and others
Andhra Pradesh High Court · (2012) 2 ALD 697
High Courts12 Oct 2011Dismissed
K. Murali, Formerly Manager, State Bank of Mysore, Mahendra Hills Branch, Secunderabad Vs The State of A.P.
Andhra Pradesh High Court · (2011) 10 AP CK 0052
Penal Code, 1860 (IPC) — Section 120B, 418, 420, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts12 Oct 2011Allowed
V. Chandraiah Vs Regional Transport Authority-cum-Appellate Authority to Registering Authority at Karimnagar and Others
Andhra Pradesh High Court · (2011) 10 AP CK 0049
High Courts12 Oct 2011Dismissed
Sunanda Devi (died) per L. Rs. Vs D. Shiva Kumar and others
Andhra Pradesh High Court · (2012) 3 ALD 449 : (2012) 3 ALT 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 100, 11, 80, 96Hyderabad Municipal Corporation Act, 1955 — Section 447, 685
High Courts12 Oct 2011Dismissed
M. Rajender Kumar and Others Vs Greater Hyderabad Municipal Corporation and Special Officer, The Asst. City Planner Town Planning Section, Circle No. 5 GMCH and Special Deputy Collector, (L.A)
Andhra Pradesh High Court · (2011) 10 AP CK 0043
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 17(4), 23(1)A, 23(2), 30
High Courts12 Oct 2011Dismissed
M/s. Aquadev India Ltd. Vs Kode Basava Venkateswara Rao and another
Andhra Pradesh High Court · (2012) 1 ALT 699
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts12 Oct 2011Dismissed
M/s Sri Laxmi Engineering Company, M/s R. Vidya Sagar Rao and M/s MRKR Constructions Private Limited Vs The Government of Andhra Pradesh and Others R.K.-Ratna Joint Venture Vs M/s. Sri Laxmi Engineering Company and Others
Andhra Pradesh High Court · (2011) 10 AP CK 0032
Constitution of India, 1950 — Article 14, 226
High Courts12 Oct 2011Dismissed
K. Murali Vs The State of A.P.
Andhra Pradesh High Court · (2011) 10 AP CK 0019
Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 2
High Courts12 Oct 2011Dismissed
K. Murali, State Bank of Mysore, Mahendra Hills Branch Secunderabad Vs The State of A.P.
Andhra Pradesh High Court · (2011) 10 AP CK 0018
Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts12 Oct 2011Allowed
B. Ramanna Vs Revenue Divisional Officer, Dharmavaram, Anantapur District and another
Andhra Pradesh High Court · (2011) 6 ALT 200
Essential Commodities Act, 1955 — Section 6A