High Courts06 Feb 2007Dismissed

P. Vasanth Kumar Vs The Commissioner of Police

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 879 : (2007) 3 ALT 136 : (2007) CriLJ 2013

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Penal Code, 1860 (IPC) — Section 166