COURT ARCHIVE

Andhra Pradesh High Court judgments, 2007

1,084 judgments · page 52 of 55

High Courts31 Jan 2007Dismissed

Munnalal (died) and Others Vs Englarg Pershad

Andhra Pradesh High Court · (2007) 3 ALD 149 : (2007) 4 ALT 49 : (2007) 1 APLJ 300

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11, 8(5), 9Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 16, 5(1), 5(4)Evidence Act, 1872 — Section 114

High Courts31 Jan 2007Dismissed

Kuna Lingaiah Vs Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2007) 3 ALD 741 : (2007) 4 ALT 227

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5(3), 9

High Courts31 Jan 2007Dismissed

Mohd. Moazam Khan and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 5 ALD 585 : (2008) 4 ALT 443

Andhra Pradesh Districts (Formation) Act, 1974 — Section 3Andhra Pradesh Municipalities Act, 1965 — Section 3A, 3A(1), 62Andhra Pradesh Panchayat Raj Act, 1994 — Section 246(1), 250

High Courts29 Jan 2007Allowed

Syed Shah Mohammed Raju Hussaini Sani Vs Andhra Pradesh State Wakf Board and Another

Andhra Pradesh High Court · (2007) 3 ALD 345 : (2007) 2 ALT 511 : (2007) 5 RCR(Civil) 592

Waqf Act, 1995 — Section 32, 62, 63

High Courts29 Jan 2007Dismissed

Srinivasa Enterprises Vs The Official Liquidator of High Court of Andhra Pradesh

Andhra Pradesh High Court · (2007) 2 CompLJ 500 : (2007) 78 SCL 346

Companies Act, 1956 — Section 391, 433(1), 441, 531, 531A

High Courts29 Jan 2007Dismissed

Thummalapalli Viswanadham and Another Vs Majeti Govindarajulu

Andhra Pradesh High Court · (2007) 01 AP CK 0001

High Courts25 Jan 2007Dismissed

Public Prosecutor, High Court of A.P. Vs Rangam Subbarayudu and Others

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 1010 : (2007) 2 ALT(Cri) 483 : (2007) CriLJ 2789

Criminal Procedure Code, 1973 (CrPC) — Section 207, 208, 209, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts25 Jan 2007Dismissed

Ponna Kotayya and Others Vs Ponna Peda Kotilingam and Others

Andhra Pradesh High Court · (2007) 4 ALD 828 : (2007) 5 ALT 289

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 70(8)Transfer of Property Act, 1882 — Section 12, 53A, 6, 8

High Courts25 Jan 2007Dismissed

In Re: Kemira Laboratories Limited

Andhra Pradesh High Court · (2007) 3 ALD 386 : (2007) 77 SCL 174

Companies (Court) Rules, 1959 — Rule 24Companies Act, 1956 — Section 391, 394, 394(3), 81(4), 94

High Courts25 Jan 2007Dismissed

Pinnaka Hanumantha Rao (Died per L.R.) and Others Vs Garlapati Dhanalakshmi alias Andallu Garlapati Dhanalakshmi alias Andallu Vs Pinnaka Hanumantha Rao (Died per L.R.) and Others

Andhra Pradesh High Court · (2007) 2 ALD 435 : (2007) 3 ALT 75

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24Evidence Act, 1872 — Section 45, 47, 67, 68, 73Succession Act, 1925 — Section 59, 63

High Courts25 Jan 2007Dismissed

Damera Venkata Muralikrishna Rao Vs Chelikani Narasimha Srinivas

Andhra Pradesh High Court · (2007) 3 ALT 600

Civil Procedure Code, 1908 (CPC) — Section 100, 118

High Courts25 Jan 2007Dismissed

Mohammedia Co-operative Building Society Ltd. Vs Lakshmi Sreenivasa Co-operative Building Society Ltd. and Others

Andhra Pradesh High Court · (2007) 3 ALD 282

Administrative Tribunals Act, 1985 — Section 6(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 74, 74(1)Andhra Pradesh Wakf Rules, 1974 — Rule 12, 12(2), 12(4)

High Courts24 Jan 2007Dismissed

Pochareddy Radhakrishna Reddy Vs Gopalakrishna Rice Mill

Andhra Pradesh High Court · (2007) 5 ALD 162

Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 56, 69, 69(1), 69(2)Presidency Small Cause Courts Act, 1882 — Section 19

High Courts24 Jan 2007Dismissed

Oriental Insurance Co. Ltd. Vs M. Sujatha and Others

Andhra Pradesh High Court · (2007) ACJ 2737

Motor Vehicles Act, 1988 — Section 149(2), 166, 170

High Courts24 Jan 2007

Municipal Council Vs Mohd. Iqbal Hussain

Andhra Pradesh High Court · (2007) 4 ALD 251

Andhra Pradesh Municipalities Act, 1965 — Section 228, 237, 238, 250, 258

High Courts23 Jan 2007Dismissed

Kalyanapu Venkatalaxmi and Others Vs Kalyanapu Ramudu

Andhra Pradesh High Court · (2007) 3 ALD 18 : (2007) 4 ALT 9 : (2007) 103 RD 331

Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 2, 2(15), 3, 35, 36

High Courts23 Jan 2007

Bhatia International Ltd. and Another Vs Andhra Cements Ltd.

Andhra Pradesh High Court · (2008) 145 CompCas 674

Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 433, 434, 439Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

High Courts23 Jan 2007Allowed

Golla Jocob @ Yacob and Others Vs The State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 825 : (2007) CriLJ 1934

Penal Code, 1860 (IPC) — Section 302, 34

High Courts23 Jan 2007Allowed

Sri Satyanarayana Saw Mill, L. Kota Mandal Vs Divisional Forest Officer and Another

Andhra Pradesh High Court · (2007) 3 ALD 122 : (2007) 4 ALT 206 : (2007) 1 APLJ 367

Andhra Pradesh Saw Mills (Regulation) Rules, 1969 — Rule 6, 6(2), 6(4)

High Courts23 Jan 2007Allowed

Koya Ranga Reddy and Others Vs Koya Narayana Reddy and Others

Andhra Pradesh High Court · (2007) 3 ALD 4 : (2007) 3 ALT 689 : (2007) 5 RCR(Civil) 692

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 37, Order 21 Rule 38, Order 21 Rule 39