COURT ARCHIVE

Andhra Pradesh High Court judgments, 2007

1,084 judgments · page 51 of 55

High Courts06 Feb 2007Dismissed

N. Mahender Rao Vs Government of A.P. and Others

Andhra Pradesh High Court · (2007) 4 ALD 448

Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 17, 18, 19, 22, 27Andhra Pradesh Excise Act, 1968 — Section 20, 20(1), 20(3)

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High Courts06 Feb 2007Dismissed

N. Mahender Rao Vs Government of A.P., Revenue (Excise) Department and Others

Andhra Pradesh High Court · (2007) 4 ALT 567

Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 17, 18, 19, 22, 27Andhra Pradesh Excise Act, 1968 — Section 20, 20(1), 20(3)

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High Courts05 Feb 2007Dismissed

Sarwottam Ispat Limited Vs Transmission Corporation of A.P. Limited and Others

Andhra Pradesh High Court · (2007) 3 ALD 475 : (2007) 4 ALT 202 : (2007) ELR 1464

Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulations, 2004 — Regulation 4.6, 6, 6(3), 6(3), 6.3Electricity Act, 2003 — Section 181, 47, 47(1), 47(4), 50

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High Courts05 Feb 2007Dismissed

P. Ram Mohan Vs Dr. Purnachandra, Builder and Partner of Akshita Enterprises

Andhra Pradesh High Court · AIR 2007 AP 206 : (2007) 3 ALD 109 : (2007) 2 APLJ 25

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151

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High Courts05 Feb 2007Allowed

Kempannagari Subbanna Vs Chinnappa

Andhra Pradesh High Court · (2007) 3 ALT 3 : (2007) 4 CivCC 386 : (2007) 5 RCR(Civil) 139

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High Courts02 Feb 2007Allowed

G. Simhagiri Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (2007) 5 ALD 171 : (2007) 4 ALT 72

Administrative Tribunals (Procedure) Rules, 1989 — Rule 11, 11(1), 11(4), 11(5), 11(8)Andhra Pradesh Administrative Tribunal Practice Rules, 1995 — Rule 19, 20, 21Andhra Pradesh Administrative Tribunals Act, 1985 — Section 15(1), 19, 19(1), 19(3), 22

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High Courts02 Feb 2007Allowed

K. Mallesh Mudiraj Vs C. Sudhakar

Andhra Pradesh High Court · (2007) 4 ALD 369

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(4), Order 38 Rule 6, 151

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High Courts02 Feb 2007Dismissed

Balasa Sarada Vs Talluri Anasuryamma (died) and Others

Andhra Pradesh High Court · AIR 2007 AP 130 : (2007) 2 ALD 802 : (2007) 3 ALT 4 : (2007) 2 CivCC 593 : (2007) 5 RCR(Civil) 140

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Specific Relief Act, 1963 — Section 28, 28(3), 28(4)

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High Courts02 Feb 2007Allowed

Yamala Srinivasa Rao Vs The Senior Manager, Central Bank of India, Benz Circle Branch and Others

Andhra Pradesh High Court · (2007) 2 ALD 583 : (2007) 2 ALT 607 : (2007) 1 APLJ 195 : (2007) 113 FLR 498

Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 18(1), 2

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High Courts02 Feb 2007Allowed

Shajadi Begum (died) by LRs. and Others Vs Joint Collector and Others

Andhra Pradesh High Court · (2007) 2 ALD 735

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 38D, 40, 89(2), 91Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, 1951 — Rule 2

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High Courts02 Feb 2007Dismissed