High Courts14 Feb 2007Dismissed
Barade Nagender Rao Vs G. Sadasivudu and Another
Andhra Pradesh High Court · (2007) 3 ALD 419
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 64, 65Registration Act, 1908 — Section 17
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2007
1,084 judgments · page 49 of 55
High Courts14 Feb 2007Dismissed
S. Vajra Manemma and Others Vs Ileni Laxma Reddy and Others
Andhra Pradesh High Court · AIR 2007 AP 203 : (2007) 3 ALD 445
High Courts14 Feb 2007Dismissed
Midwest Integrated Steels Ltd. and Another Vs Registrar of Companies
Andhra Pradesh High Court · (2007) 2 ALT(Cri) 288 : (2007) 139 CompCas 102
Companies Act, 1956 — Section 220(3)Criminal Procedure Code, 1973 (CrPC) — Section 203, 204(4), 374, 374(2), 375
High Courts13 Feb 2007Allowed
Alimineti Sadanandam Vs Daripelly Narayana Charyulu and Others
Andhra Pradesh High Court · (2007) 4 ALD 132 : (2007) 3 ALT 624 : (2007) 2 APLJ 18
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Feb 2007
B. Kishanlal Khandsari Sugar Mills Vs Dinkar Maharaj and Another
Andhra Pradesh High Court · (2007) 4 ALD 259 : (2007) 3 ALT 602
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 15, 2, 20, 22Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts13 Feb 2007Allowed
G. Nagabhushanam and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 3 ALD 519
Motor Vehicles Act, 1988 — Section 72, 74, 88, 88(8), 88(9)Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 174, 483
High Courts13 Feb 2007Allowed
AET Laboratories Ltd. Vs Central Power Distribution Company of Andhra Pradesh Ltd. and Others
Andhra Pradesh High Court · AIR 2007 AP 200 : (2007) 3 ALD 760 : (2007) 4 ALT 183
High Courts13 Feb 2007Allowed
Somishetty Ganga Ram Vs Dr. P. Ramalingam
Andhra Pradesh High Court · AIR 2007 AP 198 : (2007) 3 ALD 517 : (2007) 4 ALT 529 : (2007) 2 APLJ 48
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 67(2)
High Courts13 Feb 2007Dismissed
R. Sarangapani and Others Vs Principal Secy. to the Gov., Dept. of Agriculture (Co-operation and Marketing), Govt. of A.P. and Others
Andhra Pradesh High Court · (2007) 3 ALD 264 : (2007) 3 ALT 636
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2, 5, 5(1)
High Courts13 Feb 2007Dismissed
Putta Venkata Chalapathi Rao Vs Vysya Bank Ltd. and Another
Andhra Pradesh High Court · (2007) 5 ALD 92
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 41 Rule 1, 51
High Courts13 Feb 2007Allowed
G. Nagabhushanam and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 2007 AP 179 : (2007) 4 ALT 101
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 174, 483Motor Vehicles Act, 1988 — Section 72, 74, 88, 88(8), 88(9)
High Courts13 Feb 2007Allowed
Chenna Madavuni Prathap Raju Vs Rayala Rama Rao Chowdhary @ Ravi Mohana Rao Chowdary and Others
Andhra Pradesh High Court · (2007) 3 ALT 414 : (2007) 1 APLJ 226
High Courts12 Feb 2007
Kasireddy Bhaskara Reddy Vs Principal Secretary to Government (Revenue), Government of A.P.
Andhra Pradesh High Court · (2007) 4 ALT 759
Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 9Andhra Pradesh Municipalities Act, 1965 — Section 209, 210, 211, 216Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 13, 14
High Courts12 Feb 2007Allowed
D.R. Sridhar Naidu Vs Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (2007) 3 ALD 128
Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 29(3), 3, 4, 5Andhra Pradesh Excise Act, 1968 — Section 72
High Courts12 Feb 2007Allowed
M. Gita Devi Vs Secretary, Department of Health and Others
Andhra Pradesh High Court · (2007) 3 ALD 194 : (2007) 4 ALT 133
Penal Code, 1860 (IPC) — Section 363
High Courts12 Feb 2007
M.A. Farooq and Others Vs Selection Grade Secretary, Hyderabad Agricultural Market Committee
Andhra Pradesh High Court · AIR 2007 AP 204 : (2007) 4 ALD 123 : (2007) 3 ALT 644
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 7Constitution of India, 1950 — Article 14, 19(1)
High Courts12 Feb 2007
Boddula Rajesham Vs Mahmooda Begum and Others
Andhra Pradesh High Court · (2007) 3 ALT 416 : (2007) 1 APLJ 241
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Feb 2007Dismissed
Perumalla Mallesham Vs Chennamaneni Sumanya and Others
Andhra Pradesh High Court · AIR 2007 AP 177 : (2007) 3 ALD 199 : (2007) 5 ALT 59 : (2007) 103 RD 35
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22), 2(5), 6
High Courts09 Feb 2007Allowed
Major P.T. Choudary Vs Mohammed Abdul Basheer Khan and Others
Andhra Pradesh High Court · (2007) 2 ALD 675 : (2007) 4 ALT 136 : (2007) 5 RCR(Civil) 144
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10, 151Transfer of Property Act, 1882 — Section 52
High Courts09 Feb 2007
P. Chiranjeeva Chary and Others Vs Model Chit Corporation Ltd.
Andhra Pradesh High Court · (2007) 6 ALD 17 : (2007) 4 ALT 16 : (2007) 1 APLJ 271
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 16 Rule 21