High Courts28 Feb 2007Dismissed
Chavali Ranga Reddy Vs Chavali Sesha Reddy and Others
Andhra Pradesh High Court · (2007) 5 ALD 552
Civil Procedure Code, 1908 (CPC) — Section 80, 91, 91(1), 91(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2007
1,084 judgments · page 47 of 55
High Courts27 Feb 2007Dismissed
Allam Satyanarayana Vs State of A.P.
Andhra Pradesh High Court · (2007) 22 CriminalCC 779
Penal Code, 1860 (IPC) — Section 113B, 3, 304B, 498A
High Courts27 Feb 2007Dismissed
Boggavarapu Sriramam Vs B. Suryanarayana Murthy and Others
Andhra Pradesh High Court · (2007) 5 ALD 19 : (2007) 6 ALT 158
Guardians and Wards Act, 1890 — Section 25, 39, 7Mental Health Act, 1987 — Section 52, 53, 54
High Courts27 Feb 2007Dismissed
Venture Global Engineering Company Vs Satyam Computer Services Ltd. and Another
Andhra Pradesh High Court · (2007) 3 ALD 433 : (2007) 3 ALT 471 : (2007) 3 ARBLR 150 : (2007) 138 CompCas 779
Arbitration and Conciliation Act, 1996 — Section 2(2), 33, 34, 34(2), 36Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 9, 151, 9
High Courts27 Feb 2007Allowed
Vijai Electricals Ltd. Vs Mohan Exports (India) Pvt. Ltd.
Andhra Pradesh High Court · (2007) 3 ALD 583 : (2008) 2 ALT 449
Arbitration and Conciliation Act, 1996 — Section 11(6)Civil Procedure Code, 1908 (CPC) — Section 16
High Courts27 Feb 2007
Jaggampeta Co-operative Rural Bank Ltd. Vs Deputy Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · (2007) 3 ALD 505 : (2007) 4 ALT 180
High Courts27 Feb 2007Allowed
Jayashree Transport Company Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 3 ALD 591 : (2007) 4 ALT 113
Motor Vehicles Act, 1988 — Section 39, 40, 41, 42, 43
High Courts27 Feb 2007Allowed
Myla Venkayamma Vs Aradhyula Saraswathi and Others
Andhra Pradesh High Court · (2007) 4 ALD 288 : (2007) 4 ALT 462
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Succession Act, 1925 — Section 120
High Courts27 Feb 2007
Sardar Darshan Singh and Others Vs Smt. Surjeeth Kaur
Andhra Pradesh High Court · AIR 2007 AP 201 : (2007) 3 ALD 459 : (2007) 3 ALT 193 : (2007) 1 APLJ 377
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9
High Courts27 Feb 2007Allowed
Siddhi Vegetable Oil Products and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · AIR 2007 AP 196 : (2007) 3 ALD 225 : (2007) 4 ALT 130
Stamp Act, 1899 — Article 35, 7Transfer of Property Act, 1882 — Section 58, 59
High Courts26 Feb 2007Dismissed
Secretary, Department of Education, Government of A.P. and Others Vs Sri Ramaraju Ayurveda Ashramam and Others
Andhra Pradesh High Court · (2007) 4 ALD 750 : (2007) 4 ALT 239
Limitation Act, 1963 — Section 10
High Courts23 Feb 2007Dismissed
Rapolu Sudhakar Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 2 ALD 743 : (2007) 1 APLJ 349
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15(1), 153, 17, 17(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Appointment of Trustees Rules, 1987 — Rule 3, 4, 4(1), 4(2), 5(2)
High Courts23 Feb 2007Dismissed
Rapolu Sudhakar and Another Vs Government of Andhra Pradesh, Revenue (Endowments. II/I) Department and Others
Andhra Pradesh High Court · (2007) 2 ALT 587
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15(1), 153, 17, 17(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Appointment of Trustees Rules, 1987 — Rule 3, 4, 4(1), 4(2), 5(2)
High Courts23 Feb 2007
Inspector-Auditor, A.P. Wakf Board Vs Revenue Divisional Officer-cum-Land Acquisition Officer and Others
Andhra Pradesh High Court · (2007) 4 ALD 6
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 14 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 58
High Courts23 Feb 2007Dismissed
Mehek Feed Industries Vs Amrutlal Kataria and Others
Andhra Pradesh High Court · AIR 2007 AP 230 : (2007) 6 ALD 610
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 151, 9Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19(10), 19(11), 19(6)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(13), 13(2), 13(4), 13(4)
High Courts23 Feb 2007Dismissed
Banne Gandhi and Others Vs District Collector and Others
Andhra Pradesh High Court · (2007) 4 ALD 374 : (2007) 4 ALT 550
Andhra Pradesh Board of Revenue Standing Order — Order 15Andhra Pradesh Panchayat Raj Act, 1994 — Section 58, 58(1), 58(2)Constitution of India, 1950 — Article 14, 21
High Courts22 Feb 2007Allowed
Mudidana Chinnababu (died) and Others Vs Budumuru Ananda Rao Naidu (died) and Others
Andhra Pradesh High Court · (2007) 4 ALD 284
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6, Order 41 Rule 30, Order 41 Rule 30(1)
High Courts22 Feb 2007Dismissed
B. Yadagiri Goud Vs Prohibition and Excise Superintendent/Functional Registrar of Toddy Co-operative Societies and Others
Andhra Pradesh High Court · (2007) 3 ALD 7 : (2007) 4 ALT 226
High Courts22 Feb 2007Dismissed
Rachala Bichamma and Others Vs Abdul Hakeem and Others
Andhra Pradesh High Court · (2008) ACJ 1323 : (2007) 4 ALT 344
Motor Vehicles Act, 1939 — Section 2(25)Motor Vehicles Act, 1988 — Section 147, 2(35)
High Courts22 Feb 2007
Sirikoti Narayana Rao and Others Vs A.P. Pollution Control Board and Others
Andhra Pradesh High Court · (2007) 3 ALT 460