High Courts21 Feb 2007Dismissed
Badiginchala Pedda Subbarayudu Vs Badiginchala Chinna Subbaiah
Andhra Pradesh High Court · (2007) 4 ALD 738 : (2007) 5 ALT 610
Arbitration Act, 1940 — Section 14(1), 17, 2, 33, 8
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2007
1,084 judgments · page 48 of 55
High Courts21 Feb 2007Dismissed
Qualified Teacher of Recognized Private Unaided Educational Institutions, (High Schools, Jr. Colleges, Degree College Profession Colleges) Association and Others Vs Principal Secretary, Government of A.P., General Admn-cum- Chief Electoral Officer-cum-Election Officer and Others
Andhra Pradesh High Court · (2007) 3 ALD 272
Constitution of India, 1950 — Article 171(3)Representation of the People Act, 1950 — Section 27(3)
High Courts21 Feb 2007Dismissed
Gaddam Bheemaiah and Others Vs Joint Collector and Others
Andhra Pradesh High Court · (2007) 3 ALD 672 : (2007) 3 ALT 203
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 2, 32, 35, 37
High Courts21 Feb 2007Dismissed
Addanki Adilakshmamma and Others Vs District Collector and Others
Andhra Pradesh High Court · (2007) 3 ALD 398 : (2007) 3 ALT 245
Andhra Pradesh Land Encroachment Act, 1905 — Section 14, 6, 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 11, 151, 9
High Courts21 Feb 2007Allowed
Salagala Prabhudas Vs State of A.P.
Andhra Pradesh High Court · (2007) 24 CriminalCC 391 : (2007) 4 RCR(Criminal) 459
Penal Code, 1860 (IPC) — Section 376, 415, 417, 420, 428
High Courts20 Feb 2007Dismissed
Eeda Ramaiah and Others Vs District Collector and Others
Andhra Pradesh High Court · (2007) 4 ALD 331 : (2007) 4 ALT 680
High Courts20 Feb 2007Dismissed
T. Venkatacharya and Another Vs Deputy Commissioner of Endowments and Others
Andhra Pradesh High Court · (2007) 3 ALD 136 : (2007) 3 ALT 622
Civil Procedure Code Amendment Act, 1999 — Section 115Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, Order 7 Rule 10A, 104, 104(1)Constitution of India, 1950 — Article 226, 227
High Courts20 Feb 2007Dismissed
Thimmaraju Shyama Sunder Rao and Another Vs Thimmaraju Jittender Rao and Others
Andhra Pradesh High Court · (2007) 4 ALD 20 : (2007) 3 ALT 378
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts20 Feb 2007
Bagam Nageswara Rao and Others Vs Agent to Government and Another
Andhra Pradesh High Court · (2009) 5 ALT 735
Andhra Pradesh Agency Rules, 1924 — Rule 11(4), 13, 2, 2(1), 33Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 47, 96Constitution of India, 1950 — Article 227
High Courts20 Feb 2007Allowed
Janab Gori Sultan and Others Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2007) 4 ALD 31
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 18, 67
High Courts20 Feb 2007Allowed
Gori Sultan and Others Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2007) 4 ALT 174
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 18, 67
High Courts19 Feb 2007Dismissed
Kommidi Mahender Reddy Vs Kommidi Suryamma
Andhra Pradesh High Court · (2007) 5 ALD 90 : (2007) 3 ALT 619 : (2007) 1 APLJ 262
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 9 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts19 Feb 2007Allowed
C. Aswartha Narayana Reddy Vs Transport Commissioner and Another
Andhra Pradesh High Court · (2007) 4 ALT 177
High Courts19 Feb 2007Dismissed
J. Chandramohan Goud and Others Vs Junior Civil Judge and Others
Andhra Pradesh High Court · (2007) 4 ALD 65 : (2007) 4 ALT 179
High Courts19 Feb 2007Allowed
C. Aswartha Narayana Reddy Vs The Transport Commissioner and Another
Andhra Pradesh High Court · AIR 2007 AP 176 : (2007) 3 ALD 762
High Courts19 Feb 2007
Vusikala Kanaka Laxmi Vs Vushikala Yellamma
Andhra Pradesh High Court · (2007) 3 ALD 735 : (2007) 4 ALT 41
Succession Act, 1925 — Section 372
High Courts19 Feb 2007Allowed
Valluru China Lakshmi Vs Majji Dharma Rao
Andhra Pradesh High Court · (2007) 5 ALD 199 : (2007) 6 ALT 69 : (2007) 103 RD 494
Civil Practice Rules — Rule 117, 16, 20(4)Stamp Act, 1899 — Section 12, 36, 61
High Courts15 Feb 2007Allowed
Yerra Seethamma and Others Vs G. Bhaskar and Another
Andhra Pradesh High Court · (2007) 3 ALD 767 : (2007) 4 ALT 32
Motor Vehicles Act, 1988 — Section 166
High Courts15 Feb 2007
S.K. Mishra, Senior Divisional Commercial Manager, Southeastern Railways Vs Regional Labour Commissioner (Central) and the Authority under Minimum Wages Act and Others
Andhra Pradesh High Court · (2007) 3 ALD 26 : (2007) 113 FLR 1034 : (2007) 3 LLJ 83
Minimum Wages (Central) Rules, 1950 — Rule 25(1)Minimum Wages Act, 1948 — Section 13, 13(1), 14, 18, 2
High Courts15 Feb 2007
B. Agnis Marry Vs Kanaparthi Jamima Raja Kumari and Another
Andhra Pradesh High Court · (2007) 3 ALD 508 : (2007) 3 ALT 388 : (2007) 2 APLJ 64 : (2007) 114 FLR 1053
Andhra Pradesh Revised Pension Rules, 1980 — Rule 45, 46, 46(5), 47, 47(1)Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Constitution of India, 1950 — Article 309