High Courts19 Jul 1999
Union of India, Chief Post Master-General, Hyd. and others Vs E. Purushotham Reddy
Andhra Pradesh High Court · (1999) 5 ALD 29 : (1999) 4 ALT 593
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 35 of 59
High Courts19 Jul 1999
J. Pullaiah Vs A.P.S.R.T.C. and Another
Andhra Pradesh High Court · (1999) 5 ALD 60 : (1999) 5 ALT 400
Constitution of India, 1950 — Article 226
High Courts19 Jul 1999
Ummadi Subramanyam Vs Ekka Dhanamma and another
Andhra Pradesh High Court · (1999) 5 ALD 26 : (1999) 4 ALT 706 : (1999) 2 APLJ 331 : (1999) 4 CivCC 100
Registration Act, 1908 — Section 49Specific Relief Act, 1963 — Section 9Stamp Act, 1899 — Section 33, 35, 37
High Courts19 Jul 1999
Bhupendra N. Patel and others Vs Harshavardhan Chokkani
Andhra Pradesh High Court · (1999) 4 ALD 467 : (1999) 4 ALT 642
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 15, 20, 22Civil Procedure Code, 1908 (CPC) — Section 107(2), 115
High Courts19 Jul 1999
S. Mahipal Reddy Vs Secretary, Government of Andhra Pradesh and others
Andhra Pradesh High Court · (1999) 5 ALD 363 : (2000) 1 ALT 637
General Clauses Act, 1897 — Section 23, 23(1), 23(2), 23(3), 23(4)Industrial Disputes Act, 1947 — Section 10, 2Road Transport Corporations Act, 1950 — Section 45
High Courts19 Jul 1999
A.V.V. Satyanarayana Vs Syndicate Bank, Hyderabad and others
Andhra Pradesh High Court · (1999) 4 ALD 255 : (1999) 4 ALT 387
High Courts19 Jul 1999
Chinta Lava Kumar Vs G. Visweswara Rao
Andhra Pradesh High Court · (1999) 5 ALD 605
Motor Vehicles Act, 1939 — Section 92
High Courts18 Jul 1999
Sk. Mastan Bee Vs Union of India
Andhra Pradesh High Court · (1999) 5 ALD 246
Constitution of India, 1950 — Article 21, 226Railway Services (Pension) Rules, 1993 — Rule 101(1), 618
High Courts18 Jul 1999Allowed
M/s Aparana Agencies Vs P. Sudhakar Rao
Andhra Pradesh High Court · (1999) 07 AP CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Jul 1999
E. Murali Mohan Vs Acharya N.G. Ranga Agricultural University, Hyderabad and others
Andhra Pradesh High Court · (1999) 5 ALD 23 : (1999) 5 ALT 402
High Courts16 Jul 1999
M. Satyanarayana Vs A.P. State Trading Corporation Limited
Andhra Pradesh High Court · (1999) 4 ALD 385 : (1999) 4 ALT 557
Constitution of India, 1950 — Article 226
High Courts16 Jul 1999
Dade Sharief Vs Director-General and Inspector-General of Prisons and Director of Correctional Services and another
Andhra Pradesh High Court · (2000) 5 ALD 169 : (2000) 1 ALT 196
Andhra Pradesh Revised Pay Scales Rules, 1961 — Rule 5(2)
High Courts16 Jul 1999
B. Dayasagar Vs Dist. Election Authority and Collector, (PT wing), R.R. Dist. and others
Andhra Pradesh High Court · (1999) 4 ALD 395
Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 4, 9(2)Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3), 233, 5, 81Constitution of India, 1950 — Article 173, 190(3), 191, 192(1), 193
High Courts16 Jul 1999
Md. Kutubuddin Vs Bhaikar Raja Mitraji Anand Kumar and others
Andhra Pradesh High Court · (1999) 6 ALD 83 : (2000) 1 ALT 83 : (1999) 3 APLJ 177
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 15, 20, 22Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115, 151Civil Rules of Practice — Rule 28
High Courts16 Jul 1999
Habeeb Sultana Vs Mohd. Sharfuddin Khan
Andhra Pradesh High Court · (1999) 6 ALD 232 : (2000) 2 DMC 668
Evidence Act, 1872 — Section 47, 73
High Courts16 Jul 1999
Gunda Prabhakar Vs Gunda Padma alias Padmavathi
Andhra Pradesh High Court · (1999) 4 ALD 257 : (1999) 4 ALT 740 : (1999) 2 DMC 743
Hindu Marriage Act, 1955 — Section 24
High Courts16 Jul 1999
Adapala Venkata Ranga Rao Vs Ravelle Satyavathi and others
Andhra Pradesh High Court · (1999) 5 ALD 111 : (1999) 4 ALT 347
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13Constitution of India, 1950 — Article 227
High Courts16 Jul 1999
Macha Sambasiva Rao and Others Vs State of A.P.
Andhra Pradesh High Court · (1999) 4 ALD 249 : (1999) 2 ALD(Cri) 326 : (1999) 2 APLJ 61 : (1999) 4 RCR(Criminal) 160
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 478
High Courts16 Jul 1999
Pippalla Surya Bhagavan Vs Member Secretary, APSEB, Hyderabad and others
Andhra Pradesh High Court · (1999) 4 ALD 422 : (1999) 4 ALT 357 : (1999) 4 ALT 257 : (1999) 2 APLJ 237 : (1999) 2 LLJ 1004
High Courts16 Jul 1999
Divisional Manager, APSRTC, Khammam Vs State Transport Appellate Tribunal, Hyd. and others
Andhra Pradesh High Court · (1999) 4 ALD 427 : (1999) 6 ALT 197
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258, 258(2)Central Motor Vehicles Rules, 1989 — Rule 282