High Courts15 Jul 1999
Lugalapu Jaya Ramesh Vs Convenor Osmania University, Hyderabad and others
Andhra Pradesh High Court · AIR 1999 AP 409 : (1999) 4 ALD 380 : (1999) 4 ALT 590 : (1999) 2 APLJ 278
Constitution of India, 1950 — Article 19(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 36 of 59
High Courts15 Jul 1999
Dhirendra Kumar Singh and others Vs State of A.P. and others
Andhra Pradesh High Court · (1999) 4 ALD 452 : (1999) 2 ALT(Cri) 312 : (1999) CriLJ 4421 : (2000) 1 RCR(Criminal) 110
Arms Act, 1959 — Section 25(1)Army Act, 1950 — Section 176Criminal Procedure Code, 1973 (CrPC) — Section 4, 4(2), 428, 437, 439
High Courts15 Jul 1999
Nalivela Komaraiah and others Vs Gannu Nagamani and another
Andhra Pradesh High Court · (1999) 4 ALD 483 : (1999) 4 ALT 595
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 11, 22, 8
High Courts15 Jul 1999
Kojjarapu Venkata Rao Vs Rajapudi Nageswara Rao and others
Andhra Pradesh High Court · AIR 2000 AP 105 : (1999) 5 ALD 478 : (1999) 5 ALT 359
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 34 Rule 2, Order 37 Rule 2(2), Order 37 Rule 4
High Courts15 Jul 1999
P.R. Subbash Chandran Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 2000 AP 272 : (2000) 3 ALD 11 : (2000) 1 ALT 58
Constitution of India, 1950 — Article 21, 226
High Courts15 Jul 1999
S.M. Haneef Vs Transport Commissioner, Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1999 AP 446 : (1999) 5 ALD 228
Motor Vehicles Act, 1988 — Section 63(1), 63(6), 88(8)
High Courts15 Jul 1999
Kodavandla Imam Saheb Vs Shaik Nayab Rasool and Others
Andhra Pradesh High Court · (1999) 5 ALT 2
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)
High Courts15 Jul 1999Dismissed
Batchigari Subba Rao and Another Vs A. Amarnath and Another
Andhra Pradesh High Court · (2001) ACJ 1185
High Courts15 Jul 1999
Venkateshwara Foods and Feeds, Thimmapur Vs Divisional Engineer, Electrical, Operations, A.P.S.E.B., Jedcherla and others
Andhra Pradesh High Court · (1999) 4 ALD 408 : (1999) 2 AnWR 177
Electricity (Supply) Act, 1948 — Section 49
High Courts14 Jul 1999
Voltas Ltd. (formerly Hyderabad Allwyn Ltd.) Vs Deputy Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2000) 241 ITR 471
Income Tax Act, 1961 — Section 256, 256(1)
High Courts14 Jul 1999
A.V.G. Marketing Agencies Private Limited Vs Municipal Corporation of Guntur and others
Andhra Pradesh High Court · (1999) 5 ALD 577 : (1999) 5 ALT 157
Constitution of India, 1950 — Article 14, 226
High Courts14 Jul 1999
M.S. Nageswara Rao and others Vs Secretary to Govt. of A.P., Irrigation CDA Dept., Hyderabad and others
Andhra Pradesh High Court · (1999) 4 ALD 443 : (1999) 4 ALT 634 : (1999) 2 APLJ 242
High Courts14 Jul 1999
R. Venkateswara Rao Vs State of A.P. and others
Andhra Pradesh High Court · (1999) 4 ALD 432 : (1999) 5 ALT 71 : (1999) CriLJ 4478
Constitution of India, 1950 — Article 21
High Courts14 Jul 1999
Hamid Binesa and another Vs State of A.P.
Andhra Pradesh High Court · (1999) 4 ALD 327 : (1999) 2 ALD(Cri) 798 : (1999) 2 ALT(Cri) 156 : (1999) 2 APLJ 228
Criminal Procedure Code, 1973 (CrPC) — Section 340Evidence Act, 1872 — Section 61, 62, 63, 63(2), 65Penal Code, 1860 (IPC) — Section 195
High Courts14 Jul 1999
VST Industries Ltd., Hyd. Vs Arbitrator-cum-Divisional Engineer (Arbitrations), Hyd. and others
Andhra Pradesh High Court · (1999) 4 ALD 207 : (1999) 4 ALT 258
Constitution of India, 1950 — Article 226Telegraph Act, 1885 — Section 7B
High Courts14 Jul 1999
Reddy and Company Contractors, Nizambad Vs APSRTC, Administrative Office, Musheerabad and others
Andhra Pradesh High Court · (1999) 5 ALD 49 : (1999) 4 ALT 632
Arbitration Act, 1940 — Section 20, 8Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts14 Jul 1999
Kudumu Veeraswamy Vs Gunam Veerraju and another
Andhra Pradesh High Court · (1999) 5 ALD 30
Motor Vehicles (Amendment) Act, 1994 — Section 53Motor Vehicles Act, 1988 — Section 110, 166(3)
High Courts14 Jul 1999
VOLTAS LTD. Vs DEPUTY COMMISSIONER OF Income Tax
Andhra Pradesh High Court · (2000) 163 CTR 249 : (1999) 106 TAXMAN 361
Income Tax Act, 1961 — Section 256
High Courts14 Jul 1999
United India Insurance Co. Ltd., Cuddapah Vs Gali Venkataiah and another
Andhra Pradesh High Court · (2000) 2 ACC 257 : (1999) 5 ALD 616 : (1999) 5 ALT 641 : (1999) 3 APLJ 115
Motor Vehicles Act, 1988 — Section 147, 92A, 92B
High Courts14 Jul 1999
Oriental Insurance Co., Ltd., Hyd. Vs Mohd. Abdul Quadir and another
Andhra Pradesh High Court · (2000) 1 ACC 608 : (2000) ACJ 1517 : (2000) 3 ALD 41 : (1999) 5 ALT 652
Motor Vehicles Act, 1988 — Section 149