COURT ARCHIVE

Andhra Pradesh High Court judgments, 1999

1,176 judgments · page 37 of 59

High Courts13 Jul 1999

Divisional Manager, New India Assurance Company Ltd., Ongole Vs Tumu Gurava Reddy and others

Andhra Pradesh High Court · (2000) 2 ACC 85 : (2001) ACJ 542 : (1999) 6 ALD 256 : (1999) 5 ALT 337

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 476Motor Vehicles (Amendment) Act, 1982 — Section 100, 93Motor Vehicles Act, 1939 — Section 95

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High Courts13 Jul 1999

P. Kanti and others Vs Boddu Paidanna @ Rambabu

Andhra Pradesh High Court · (1999) 4 ALD 318 : (1999) 4 ALT 261 : (1999) 2 APLJ 162

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10

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High Courts13 Jul 1999

Keshav Memorial Educational Society, Hyderabad Vs Government of A.P., Education Department, Hyderabad and others

Andhra Pradesh High Court · (1999) 4 ALD 338

Andhra Pradesh Education Act, 1982 — Section 20, 21, 79, 80, 83Constitution of India, 1950 — Article 226

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High Courts13 Jul 1999

Adilakshmi Construction, Kakinada Vs Chief Engineer (R and B), Buildings, Hyd. and another

Andhra Pradesh High Court · AIR 1999 AP 437 : (1999) 4 ALD 480 : (1999) 2 AnWR 144

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High Courts13 Jul 1999

Ch. Rachajyothi Vs Director Generall, Geological Survey of India, Calcutta and others

Andhra Pradesh High Court · (1999) 4 ALD 404 : (1999) 4 ALT 636 : (1999) 2 APLJ 286

Constitution of India, 1950 — Article 226

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High Courts13 Jul 1999

P. Adinarayana others Vs Managing Director, APSRTC, Musheerabad, Hyd. and others

Andhra Pradesh High Court · (1999) 5 ALD 58 : (1999) 5 ALT 404

Constitution of India, 1950 — Article 14, 16, 21, 226

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High Courts12 Jul 1999

Kwality Construction Engineers Vs Chief Engineer, Government of A.P. and another

Andhra Pradesh High Court · (1999) 4 ALD 217 : (1999) 4 ALT 389

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High Courts09 Jul 1999

Matti Basaweswara Rao Vs Arza Veeraiah and another

Andhra Pradesh High Court · (1999) 5 ALD 237 : (1999) 4 ALT 234 : (1999) 2 APLJ 156

Benami Transactions (Prohibition) Act, 1988 — Section 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts09 Jul 1999

NEWANDRAM and CO. Vs COMMISSIONER OF INCOME TAX

Andhra Pradesh High Court · (1999) 106 TAXMAN 288 : (1998) 106 TAXMAN 288

Finance Act — Section 90

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High Courts09 Jul 1999

A. Srinivasulu Naidu (died) his LRs. Vs P. Rajasekharappa

Andhra Pradesh High Court · (1999) 5 ALD 255 : (1999) 4 ALT 430

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts09 Jul 1999

Bhimavarapu Venkaiah and another Vs Revenue Divisional Officer, Kothagudem and others

Andhra Pradesh High Court · (1999) 4 ALD 219 : (1999) 2 APLJ 206

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 4Constitution of India, 1950 — Article 226

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High Courts09 Jul 1999

L. Kanta Rao Vs Commissioner of Endowments and Others

Andhra Pradesh High Court · (1999) 4 ALT 419

Alienation of Immovable Property Rules, 1987 — Rule 14Constitution of India, 1950 — Article 226

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High Courts09 Jul 1999

Y. Rama Rao Vs Principal Secretary to Govt. Revenue (CT) Dept., Hyderabad and others

Andhra Pradesh High Court · (1999) 4 ALD 278 : (1999) 4 ALT 241

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20(22), 21Andhra Pradesh Revised Pension Rules, 1980 — Rule 18, 19, 20(16), 21, 21(1)Central Reserve Police Force Rules, 1955 — Rule 27

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High Courts09 Jul 1999

Barnala Lakshmana Rao Vs Sarnala China Jamalayya and others

Andhra Pradesh High Court · (1999) 4 ALD 429 : (1999) 4 ALT 581 : (1999) 2 APLJ 275

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 12, 115

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High Courts08 Jul 1999

B. Siva Prasad Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (1999) 5 ALD 158 : (1999) 4 ALT 365 : (1999) 4 ALT 265

Constitution of India, 1950 — Article 14

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High Courts08 Jul 1999

General Manager, State Bank of Hyderabad, Hyd. and Another Vs V. Ramulu

Andhra Pradesh High Court · (1999) 5 ALD 92 : (2000) 1 LLJ 1327

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25

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High Courts08 Jul 1999

Fishermen Co-op. Society Vs Regional Dy. Director of Fisheries and Others

Andhra Pradesh High Court · (1999) 5 ALT 119

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High Courts08 Jul 1999

V.S.N. Sastry and others Vs A.P. State Warehousing Corporation, Hyderabad

Andhra Pradesh High Court · (1999) 4 ALD 148 : (1999) 4 ALT 534 : (1999) 2 APLJ 134 : (1999) 2 LLJ 1021

Payment of Gratuity Act, 1972 — Section 2, 4(2)

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High Courts08 Jul 1999

B.R. Mouli Vs Commanding Officer, Andhra Pradesh and others

Andhra Pradesh High Court · (1999) 5 ALD 352

Army Act, 1950 — Section 121, 80, 83, 84, 85Army Rules, 1954 — Rule 34

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High Courts08 Jul 1999

M. Chenna Venkata Reddy and others Vs A.P. Housing Board, Gruhakalpa, Hyd. and others

Andhra Pradesh High Court · (1999) 5 ALD 33 : (1999) 5 ALT 223 : (2000) 1 CivCC 408

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3), Order 26 Rule 9, 151

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