High Courts19 Jan 1999
Commissioner of Gift-Tax, Central Karnataka, Bangalore Vs Mohammed Khan
Andhra Pradesh High Court · (1999) 2 ALD 170 : (1999) 2 ALT 103 : (2000) 162 CTR 168
Gift Tax Act, 1958 — Section 5(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 59 of 59
High Courts19 Jan 1999
Chundru Sri Hari Rao Vs Vijaya Engine Valves, Kakinada and another
Andhra Pradesh High Court · (1999) 2 ALD 89
Companies Act, 1956 — Section 143, 162, 622, 630
High Courts19 Jan 1999
Chandru Sri Hari Rao Vs Vijaya Engine Valves and Another IDL Chemicals Ltd. Vs M. Varadarajan and Another
Andhra Pradesh High Court · (1999) 1 ALT 772 : (2000) 37 CLA 57 : (2000) 100 CompCas 750
Companies Act, 1956 — Section 630
High Courts19 Jan 1999
City Dry Fish Company, Vijayawada Vs Commissioner of Income Tax, Visakhapatnam, A.P.
Andhra Pradesh High Court · (1999) 6 ALD 104 : (1999) 2 ALD 104 : (1999) 2 AnWR 32 : (1999) 1 APLJ 241 : (1999) 157 CTR 363 : (1999) 238 ITR 63
Income Tax Act, 1961 — Section 132, 256(2)
High Courts19 Jan 1999Dismissed
India Steamship Co. Ltd. Vs Hindustan Shipyard Ltd.
Andhra Pradesh High Court · (1999) 2 ALT 165
Contract Act, 1872 — Section 73
High Courts19 Jan 1999
Udugula Yadagiri Vs State of A.P.
Andhra Pradesh High Court · (1999) 1 ALD 674 : (1999) 1 ALD(Cri) 625 : (1999) 1 ALT 567 : (1999) CriLJ 3532
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts19 Jan 1999
Hasmukh Champaklal Mehta Vs Addl. Chief Judge, City Civil Court, Hyderabad and another
Andhra Pradesh High Court · AIR 1999 AP 100 : (1999) 1 ALD 650 : (1999) 1 ALT 699 : (1999) 1 APLJ 179
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 1, 11, 6Constitution of India, 1950 — Article 14, 39A
High Courts18 Jan 1999
Mahanti Pentayya Vs Kella Sanyasappalanaidu and others
Andhra Pradesh High Court · (1999) 6 ALD 97
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, Order 9 Rule 7, 11, 151
High Courts18 Jan 1999Dismissed
Kamarapu Veera Laxmi and Others Vs Vemula Krishna Murthy
Andhra Pradesh High Court · (1999) 01 AP CK 0037
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32(1)Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 6
High Courts18 Jan 1999
Neerukathu Ankamma (died) by his LRs. Vs Yadagimathum Nagaraju
Andhra Pradesh High Court · (1999) 2 ALD 544 : (1999) 2 ALT 667 : (1999) 1 APLJ 334
Hindu Succession Act, 1956 — Section 14(1)(2)
High Courts18 Jan 1999
E.R. Badiri Narayana Vs K. Nagappa
Andhra Pradesh High Court · (1999) 2 ALD 501 : (1999) 2 ALT 578 : (1999) 1 APLJ 381
Andhra Pradesh Municipalities Act, 1965 — Section 42Civil Procedure Code, 1908 (CPC) — Section 47Land Acquisition Act, 1894 — Section 16
High Courts18 Jan 1999
P. Buchi Reddy and others Vs Ananthula Sudhakar
Andhra Pradesh High Court · AIR 1999 AP 188 : (1999) 2 ALD 327 : (1999) 2 ALT 192 : (1999) 1 APLJ 226 : (1999) 4 CivCC 57
Hindu Adoptions and Maintenance Act, 1956 — Section 3Registration Act, 1908 — Section 17Specific Relief Act, 1963 — Section 38
High Courts18 Jan 1999
K. Venkatasubba Reddy Vs Bairagi Ramaiah (died) by LRs.
Andhra Pradesh High Court · (1999) 3 ALD 317 : (1999) 3 ALT 210 : (1999) 1 APLJ 416 : (1999) 2 CivCC 511
Evidence Act, 1872 — Section 101
High Courts18 Jan 1999
Bhimireddy Musili (died) by LRs. Vs Rongali Appalanaidu and others
Andhra Pradesh High Court · (1999) 2 ALD 365 : (1999) 2 ALT 265 : (1999) 1 APLJ 261
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3, 4(1)
High Courts18 Jan 1999
Ponnuru Krishnavenamma Vs Banks Taviteswara Rao and another
Andhra Pradesh High Court · (1999) 3 ALD 705 : (1999) 2 ALT 433 : (1999) 1 APLJ 292
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Specific Relief Act, 1963 — Section 14
High Courts18 Jan 1999
Raghuramireddy Settipalli Vs Duggireddi Lakshmireddigaari Ravindra Reddy and others
Andhra Pradesh High Court · (1999) 2 ALD 431 : (1996) 2 ALT 88
Conduct of Elections Rules, 1961 — Rule 38, 56, 64Evidence Act, 1872 — Section 151Representation of the People Act, 1951 — Section 100, 101, 123, 80, 81