Andhra Pradesh High Court · (1999) 4 ALD 449 : (2000) 1 ALT(Cri) 27 : (1999) 2 APLJ 265 : (2000) 2 CivCC 105 : (2000) 100 CompCas 462 : (2000) 2 RCR(Criminal) 199

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

Read judgment

High Courts21 Jul 1999

Arif Abdul Ghani and others Vs S. Maheshwar Rao and others

Andhra Pradesh High Court · (1999) 4 ALD 300 : (1999) 4 ALT 306 : (1999) 2 APLJ 169

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99

Read judgment

High Courts21 Jul 1999

Progressive Constructions Ltd., Hyd Vs Superintending Engineer, Irrigation, Telugu Ganga Project Circle, Cuddapah and others

Andhra Pradesh High Court · (2000) 3 ALD 141 : (1999) 4 ALT 281

Constitution of India, 1950 — Article 14

Read judgment

High Courts21 Jul 1999

Mohd. Khaja Moinuddin Vs APSRTC, Musheerabad, Hyd. and others

Andhra Pradesh High Court · (1999) 5 ALD 46 : (1999) 5 ALT 386

Constitution of India, 1950 — Article 226

Read judgment

High Courts20 Jul 1999

Bhagirathi Bai Vs Principal Chief Conservator of Forests, A.P., Saifabad, Hyderabad and another

Andhra Pradesh High Court · (1999) 5 ALD 188 : (1999) 5 ALT 3

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 4(1), 9

Read judgment

High Courts20 Jul 1999Allowed

Fathimunnisa Begum Vs Dr. Hymavathi and Others

Andhra Pradesh High Court · AIR 2000 AP 5 : (1999) 5 ALT 705

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5

Read judgment

High Courts20 Jul 1999

P.L. Raju Construction Limited Vs Chief Engineer (Fy), Hyderabad and others

Andhra Pradesh High Court · (1999) 4 ALD 333 : (1999) 4 ALT 579

Read judgment

High Courts20 Jul 1999

Manchika Srinivas Vs Commissioner of Prohibition and Excise, Hyderabad and others

Andhra Pradesh High Court · (1999) 5 ALD 118 : (1999) 4 ALT 698 : (1999) 2 APLJ 328

Andhra Pradesh Excise (Lease of Right to Sell Indian Liquor and Foreign Liquor in Retail) Rules, 1993 — Rule 33Andhra Pradesh Excise Act, 1968 — Section 20Constitution of India, 1950 — Article 226

Read judgment

High Courts20 Jul 1999Dismissed

Prakash S. and Another Vs Managing Director, APSRTC and Others

Andhra Pradesh High Court · (1999) 6 ALT 684 : (2000) 1 LLJ 1351

Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 17Constitution of India, 1950 — Article 226

Read judgment

High Courts20 Jul 1999

Whole-Sale Vegetable Vendors Welfare Association Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · AIR 2000 AP 210 : (2000) 1 ALD 143 : (1999) 6 ALT 296

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 28, 3, 35, 7

Read judgment

High Courts20 Jul 1999

N.V.C.P. Prasada Rao Vs State Bank of Hyderabad, Hyd. and another

Andhra Pradesh High Court · (1999) 4 ALD 411 : (1999) 4 ALT 638

State Bank of Hyderabad (Officers) Service Regulations, 1979 — Regulation 16(3)

Read judgment

High Courts20 Jul 1999

Palika Sathiraju Vs Pydah Soma Malleswara Rao and others

Andhra Pradesh High Court · (1999) 5 ALD 472 : (1999) 5 ALT 442 : (1999) 3 CivCC 489

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 18Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Evidence Act, 1872 — Section 102

Read judgment

High Courts20 Jul 1999

Hindustan Aeronautics Workers Union, HAL, Hyd. Vs G.M. Hindustan Aeronautics Ltd., (Electronics), HAL, Hyd. and Another

Andhra Pradesh High Court · (1999) 4 ALD 435

Constitution of India, 1950 — Article 21, 226, 23

Read judgment

High Courts19 Jul 1999

Aparna Agencies, Hyderabad Vs P. Sudhakar Rao and another

Andhra Pradesh High Court · (1999) 5 ALD 16 : (1999) 2 ALT(Cri) 303 : (2000) CriLJ 1005

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19Criminal Procedure Code, 1973 (CrPC) — Section 251Evidence Act, 1872 — Section 114

Read judgment