High Courts26 Jul 1999
Hindustan Metal Industries Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1999) 07 AP CK 0041
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 33 of 59
High Courts26 Jul 1999
Commissioner of Income Tax Vs Sri Krishna Oil Complex Ltd.
Andhra Pradesh High Court · (2000) 242 ITR 48
Income Tax Act, 1961 — Section 115A, 163, 163(1), 9, 9(1)
High Courts23 Jul 1999
Narendarlal Agarwal Vs S. Vijay Kumar alias S. Raj
Andhra Pradesh High Court · (1999) 5 ALD 623 : (2000) 2 ALT 51 : (1999) 3 APLJ 20
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 96Limitation Act, 1963 — Section 14, 5
High Courts23 Jul 1999Allowed
S. Palakondarayudu Vs Vice-Chairman-cum-Managing Director, A.P.S.R.T.C
Andhra Pradesh High Court · (2001) ACJ 1596
General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 158, 166, 173
High Courts23 Jul 1999
Raja Labour Contract Co-operative Society Ltd. and others Vs Superintending Engineer, Kakinda, East Godavari, Dist.
Andhra Pradesh High Court · (1999) 5 ALD 108 : (1999) 4 ALD 108
Constitution of India, 1950 — Article 226
High Courts23 Jul 1999
Employees'' State Insurance Corporation Vs Rasu Tools Ltd.
Andhra Pradesh High Court · (1999) 5 ALD 303 : (1999) 5 ALT 105 : (2000) 85 FLR 202 : (2000) 1 LLJ 372
Employees State Insurance (General) Regulations, 1950 — Regulation 11, 12, 14, 32Employees State Insurance Act, 1948 — Section 2(12), 40, 41, 42, 43
High Courts23 Jul 1999
K. Anjemma and Others Vs A.P. Women''s Co-operative Finance Corporation and Another
Andhra Pradesh High Court · (1999) 6 ALT 537
High Courts23 Jul 1999
Pydah Educational Academy, Visakhapatnam Vs Govt. of A.P. and Another
Andhra Pradesh High Court · (1999) 5 ALD 115 : (1999) 4 ALT 568 : (1999) 2 APLJ 270
Andhra Pradesh Education Act, 1982 — Section 99Constitution of India, 1950 — Article 226
High Courts23 Jul 1999
V. Rama Murthy and others Vs Hindustan Petroleum Corporation, Ltd., Bombay and another
Andhra Pradesh High Court · (1999) 2 ALD 394 : (1999) 2 ALT 375
High Courts23 Jul 1999
Govt. of A.P. and another Vs Sangaiah and others
Andhra Pradesh High Court · (1999) 6 ALD 419 : (1999) 5 ALT 136
Andhra Pradesh Roads and Buildings Service Rules — Rule 3Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 23, 29Constitution (Thirty-Fifth Amendment) Act, 1974 — Article 141, 227, 32, 371
High Courts23 Jul 1999Dismissed
Peela Pothi Naidu Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 763 : (2000) 2 ALT 779
Constitution of India, 1950 — Article 366, 366(10), 372, 372(1), 372(2)Government of India Act, 1935 — Section 72India (Adaptation of Existing Indian Laws) Order, 1947 — Section 3
High Courts23 Jul 1999Dismissed
Sri Raja Labour Contract Co-operative Society Limited and Others Vs Superintending Engineer
Andhra Pradesh High Court · (1999) 4 ALT 538
High Courts23 Jul 1999
Deputy Registrar Vs Abdul Raheem and others
Andhra Pradesh High Court · (1999) 6 ALD 303 : (1999) 6 ALT 41
High Courts23 Jul 1999
Annangi Venkatarathnam Vs Joint Collector, Nellore and another
Andhra Pradesh High Court · (1999) 5 ALD 6 : (1999) 4 ALT 539 : (1999) 2 APLJ 205
Andhra Pradesh Land Encroachment Act, 1905 — Section 7Constitution of India, 1950 — Article 226
High Courts23 Jul 1999Allowed
S. Palakondarayudu Vs Vice-Chairman-cum-Managing Director, APSRTC
Andhra Pradesh High Court · (1999) 5 ALT 230
Limitation Act, 1963 — Section 5Motor Vehicles (Amendment) Act, 1994 — Section 163(3)Motor Vehicles Act, 1988 — Section 158(6), 166, 173
High Courts22 Jul 1999Dismissed
S.L. Narayana Vs L. Shankar Kumar and Others
Andhra Pradesh High Court · (1999) 4 ALT 725
Constitution of India, 1950 — Article 226
High Courts22 Jul 1999
S. Anjaneyulu Vs Regional Manager, APSRTC, Vijayawada
Andhra Pradesh High Court · AIR 1999 AP 403 : (1999) 5 ALD 55 : (1999) 4 ALT 585
Constitution of India, 1950 — Article 14, 21Road Transport Corporations Act, 1950 — Section 45
High Courts22 Jul 1999
Regional Director, Employees State Insurance Corporation, Hyderabad Vs Bharat Cement Pipe Industries
Andhra Pradesh High Court · (1999) 6 ALD 203 : (2000) 2 ALT 403 : (2000) 84 FLR 971 : (2000) 1 LLJ 376
Employees State Insurance (General) Regulations, 1950 — Regulation 31Employees State Insurance Act, 1948 — Section 2(9), 39, 40, 45
High Courts22 Jul 1999
Md. Nawab Vs Licensing Officer and Secretary, Regional Transport Authority, Vijayawada
Andhra Pradesh High Court · AIR 1999 AP 448 : (1999) 5 ALD 69 : (1999) 4 ALT 614
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 297(A)(1)Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3(1), 3(2), 4, 9(1)Motor Vehicles Act, 1988 — Section 2(7), 74, 87, 88(8)
High Courts22 Jul 1999
Mirapa Suguna Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (1999) 5 ALD 25 : (1999) 2 ALD(Cri) 479 : (1999) 2 ALT(Cri) 198 : (1999) 3 APLJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 208, 311, 482Penal Code, 1860 (IPC) — Section 304, 34, 440, 506, 509