VBC Industries Ltd., Visakhapatnam and Another Vs Union of India and others
Andhra Pradesh High Court · (1999) 5 ALD 151 : (1999) 5 ALT 240 : (1999) 3 APLJ 60 : (2000) 67 ECC 371 : (1999) 114 ELT 378
COURT ARCHIVE
1,176 judgments · page 31 of 59
Andhra Pradesh High Court · (1999) 5 ALD 151 : (1999) 5 ALT 240 : (1999) 3 APLJ 60 : (2000) 67 ECC 371 : (1999) 114 ELT 378
Andhra Pradesh High Court · (1999) 07 AP CK 0115
Andhra Pradesh High Court · (1999) 5 ALD 231 : (1999) 5 ALT 305
Andhra Pradesh High Court · (2000) 3 ALD 493 : (2000) 1 ALT 467
Andhra Pradesh High Court · (1999) 4 ALT 434
Andhra Pradesh High Court · (1999) 4 ALD 405
Andhra Pradesh High Court · (1999) 5 ALD 201 : (1999) 5 ALT 7 : (2000) 1 LLJ 671
Andhra Pradesh High Court · (2000) 120 STC 608
Andhra Pradesh High Court · (1999) 5 ALD 146 : (1999) 5 ALT 576
Andhra Pradesh High Court · (2000) 1 ALD 151
Andhra Pradesh High Court · (1999) 5 ALD 142 : (1999) 5 ALT 353
Andhra Pradesh High Court · (1999) 5 ALD 387 : (1999) 5 ALT 494 : (1999) 3 CivCC 205
Andhra Pradesh High Court · (2000) 1 ACC 460 : (2001) ACJ 1709 : (1999) 5 ALD 545 : (1999) 5 ALT 673
Andhra Pradesh High Court · (1999) 5 ALT 1
Andhra Pradesh High Court · (1999) 4 ALT 496 : (1999) 2 APLJ 119
Andhra Pradesh High Court · (1999) 6 ALT 378
Andhra Pradesh High Court · (2000) 1 ALT 176
Andhra Pradesh High Court · (1999) 5 ALD 351 : (1999) 5 ALT 649
Andhra Pradesh High Court · (1999) 4 ALD 402 : (1999) 4 ALT 551
Andhra Pradesh High Court · (1999) 5 ALD 574