COURT ARCHIVE

Andhra Pradesh High Court judgments, 1999

1,176 judgments · page 29 of 59

High Courts06 Aug 1999

Maheshwari Engineers and Associates, Secunderabd Vs Union of India and others

Andhra Pradesh High Court · AIR 2000 AP 57 : (1999) 5 ALD 308

Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts06 Aug 1999

Kamal Nagar Welfare Association and others Vs Government of A.P. and others

Andhra Pradesh High Court · AIR 2000 AP 132 : (2000) 3 ALD 261

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 24Constitution of India, 1950 — Article 14, 21, 38, 39, 41

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High Courts06 Aug 1999

Anakala Maddileti Vs Govt. A.P., Home Department, Hyderabad and others

Andhra Pradesh High Court · (1999) 5 ALD 258 : (1999) 2 ALD(Cri) 348 : (1999) 4 ALT 743 : (1999) CriLJ 4126

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(1), 3(2)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 144, 147, 148, 149, 237

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High Courts06 Aug 1999

Commissioner and Director of Agriculture, Government of A.P. Vs Tropical Agro Systems India Ltd., Vijayawada

Andhra Pradesh High Court · AIR 1999 AP 444 : (1999) 5 ALD 243 : (1999) 5 ALT 512

Insecticides Act, 1968 — Section 13, 14, 9Insecticides Rules, 1971 — Rule 10, 10(4A), 10(5)

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High Courts06 Aug 1999Allowed

N. Narayana Reddy Vs Gadibavi Rama Subba Reddy and Others

Andhra Pradesh High Court · (2000) 1 ALT 69 : (2000) 1 CivCC 624

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Evidence Act, 1872 — Section 43

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High Courts06 Aug 1999

Yelisetti Sitayya and others Vs Superintending Engineer, PWD, R and B Circle, Kakinada and others

Andhra Pradesh High Court · (1999) 6 ALD 196

Arbitration Act, 1940 — Section 30

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High Courts06 Aug 1999

K.S.S.N. Sarma Vs State Bank of India, Bombay and others

Andhra Pradesh High Court · (1999) 5 ALD 428 : (1999) 5 ALT 742 : (2000) 2 LLJ 482

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High Courts06 Aug 1999

K.C. Reddy Vs Batcha Vasudevarao Naidu

Andhra Pradesh High Court · (1999) 5 ALD 45 : (1999) 5 ALT 574

Civil Procedure Code, 1908 (CPC) — Section 148

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High Courts05 Aug 1999

B. Guramma and Another Vs Managing Director, APSRTC

Andhra Pradesh High Court · (2000) 2 ACC 496 : (2000) 1 ALT 641

Motor Vehicles Act, 1988 — Section 166

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High Courts05 Aug 1999

B. Guramma and Another Vs Managing Director, Andhra Pradesh State Road Trans. Corporation

Andhra Pradesh High Court · (2000) ACJ 937

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High Courts05 Aug 1999

Shadul Mohd. Vs Collector and District Magistrate, Medak District and another

Andhra Pradesh High Court · (1999) 5 ALD 194 : (1999) 5 ALT 111 : (1999) CriLJ 4215

Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1)(a), 3(2)(a), 6

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High Courts05 Aug 1999

Agricultural Market Committee Vs Mandal Revenue Officer, Chittoor and another

Andhra Pradesh High Court · (1999) 6 ALD 344 : (1999) 6 ALT 49

Andhra Pradesh General Clauses Act, 1891 — Section 3(31)General Clauses Act, 1897 — Section 3Income Tax Act, 1961 — Section 10(20)

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High Courts05 Aug 1999

Y. Ravindranath Varma Vs Managing Director, APSRTC, Hyd. and another

Andhra Pradesh High Court · (2000) 4 ALD 593 : (2000) 1 AnWR 56 : (2000) 86 FLR 920

Industrial Disputes Act, 1947 — Section 12(3)

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High Courts05 Aug 1999

United India Insurance Co., Ltd., Madras and others Vs Sri Balaji Dental Laboratory

Andhra Pradesh High Court · (2000) 1 ALD 189 : (1999) 6 ALT 231 : (2001) 103 CompCas 58

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High Courts05 Aug 1999

V. Jyothiramay Vs Secretary, Board of Intermediate, Hyd. and another

Andhra Pradesh High Court · (2000) 3 ALD 626 : (2000) 2 ALT 144

Constitution of India, 1950 — Article 226

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High Courts05 Aug 1999Allowed

Smithkline Beecham Consumer Healthcare Ltd. Vs Assistant Commissioner (CT) (Int.) and Others

Andhra Pradesh High Court · (1999) 08 AP CK 0081

Andhra Pradesh General Sales Tax Act, 1957 — Section 5A, 6A

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High Courts05 Aug 1999Allowed

K. Digamber Vs Commercial Tax Officer and Another

Andhra Pradesh High Court · (2000) 118 STC 104

Andhra Pradesh General Sales Tax Act, 1957 — Section 17, 17B

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High Courts05 Aug 1999

S.P.T.R.M. High School Vs Director of School Education and Others

Andhra Pradesh High Court · AIR 2000 AP 3

Andhra Pradesh Education Act, 1982 — Section 24

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High Courts04 Aug 1999Dismissed

A. Ramanamma Vs M. Ramakrishnaiah and Others

Andhra Pradesh High Court · (1999) 5 ALT 529

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

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High Courts04 Aug 1999

V. Satyanarayan Vs State of A.P.

Andhra Pradesh High Court · (1999) 5 ALD 272 : (2000) CriLJ 605

Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438(1), 438(2), 482Electricity Act, 1910 — Section 39, 44

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