High Courts26 Aug 1999
S.F. Hussain Vs APSRTC, Hyd. and others
Andhra Pradesh High Court · (1999) 6 ALD 759 : (1999) 5 ALT 664
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 24 of 59
High Courts26 Aug 1999
Gouripala Manemma Vs APSRTC
Andhra Pradesh High Court · (2000) 2 ACC 708 : (2001) ACJ 901 : (2000) 5 ALD 479 : (2000) 3 ALT 456
Motor Vehicles Act, 1988 — Section 166, 173
High Courts26 Aug 1999
Akasim Bi and others Vs T.G. Lakshmayya Thimmayya Setty and others
Andhra Pradesh High Court · (1999) 6 ALD 402 : (1999) 6 ALT 151
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 69, Order 21 Rule 72, Order 21 Rule 90
High Courts26 Aug 1999
Syed Shameer makandar and others Vs Syed Ahmed and others
Andhra Pradesh High Court · (1999) 6 ALD 343 : (1999) 5 ALT 406 : (2000) 2 CivCC 227
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts26 Aug 1999
Padidam China Chanchu Munuswamy and others Vs District Collector, Nellore and others
Andhra Pradesh High Court · (1999) 6 ALD 728 : (1999) 6 ALT 122
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 10, 11, 12, 18, 29
High Courts25 Aug 1999
P.V. Rao Vs Director, Dept. of Information and Public Relations, Hyd. and others
Andhra Pradesh High Court · (1999) 5 ALD 442 : (1999) 5 ALT 86
Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 17Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 30Constitution of India, 1950 — Article 226
High Courts25 Aug 1999
Thumati Varamma Vs Thumati Rambhotlu and others
Andhra Pradesh High Court · (1999) 6 ALD 185
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 3, 7
High Courts25 Aug 1999
Doma Varalakshmi and another Vs Momidisetti Malleswara Rao and others
Andhra Pradesh High Court · (1999) 6 ALD 191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 12(3)
High Courts25 Aug 1999
Najwa Saad Vs Mirchowk Police Station and Others
Andhra Pradesh High Court · (1999) 5 ALT 25
Constitution of India, 1950 — Article 226
High Courts25 Aug 1999Dismissed
Dudam Bharathi Vs Gajula Sujatha (Plaintiff) and Others
Andhra Pradesh High Court · (1999) 5 ALT 504
Limitation Act, 1963 — Section 5
High Courts25 Aug 1999
Pusa Rajamma and another Vs Chief Engineer, K.T.P.S., Polancha
Andhra Pradesh High Court · (2001) ACJ 1586 : (1999) 5 ALD 516 : (1999) 5 ALT 709
Workmens Compensation Act, 1923 — Section 3(1)
High Courts24 Aug 1999
APSRTC, Hyderabad Vs State Transport Appellate Tribunal and others
Andhra Pradesh High Court · (2000) 2 ACC 377 : (1999) 6 ALD 509 : (1999) 6 ALT 187 : (2000) 1 AnWR 432
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 282(2)Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2), 58(2)Motor Vehicles Act, 1939 — Section 47(3)
High Courts24 Aug 1999Dismissed
Y.V.S.R. Moorthy Vs District Judge-cum-Estates Abolition Tribunal and Another
Andhra Pradesh High Court · (1999) 5 ALT 150
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 12, 13, 14, 15, 15(2)Civil Procedure Code, 1908 (CPC) — Section 107(1), 107(2)
High Courts24 Aug 1999
Union Bank of India, Hyderabad Vs M. Anantha Sarma and another
Andhra Pradesh High Court · (1999) 6 ALD 60
Contract Act, 1872 — Section 141
High Courts24 Aug 1999
N. Rajagopal Reddy Vs District Collector, Chittoor and others
Andhra Pradesh High Court · (1999) 5 ALD 586
Andhra Pradesh Forest Act, 1967 — Section 10, 11, 12, 13, 14Forest (Conservation) Act, 1980 — Section 2(2)
High Courts24 Aug 1999
Oriental Insurance Company Limited Vs Sunnapu Govindamma and others
Andhra Pradesh High Court · (1999) 6 ALD 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, 115, 152, 25Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts23 Aug 1999
Burhanuddin Quadri and another Vs Md. Shafi Quzzaman and another
Andhra Pradesh High Court · (1999) 6 ALD 273 : (1999) 2 ALD(Cri) 714 : (2000) 1 ALT(Cri) 184
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500, 95
High Courts23 Aug 1999
Golla Pochaiah alias Jangaiah and others Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (1999) 6 ALD 322 : (1999) 5 ALT 734
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 5
High Courts23 Aug 1999
IC-3423K Lt. Col. Swain Shashanka Shekhar Vs Union of India and others
Andhra Pradesh High Court · (1999) 6 ALD 830 : (1999) 5 ALT 526
Constitution of India, 1950 — Article 226
High Courts23 Aug 1999
Thatikonda Venkateswarlu Vs Inspector of Police, Vigilance Cell, Warangal
Andhra Pradesh High Court · (1999) 5 ALD 543 : (2000) 1 ALT 204
Criminal Procedure Code, 1973 (CrPC) — Section 436Essential Commodities Act, 1955 — Section 10