High Courts18 Aug 1999Dismissed
S. Ajay Kumar Vs S. Krishna Veni
Andhra Pradesh High Court · (2000) 2 DMC 598
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 19(5)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 26 of 59
High Courts17 Aug 1999Allowed
Kodali Siva Kumar and Others Vs Navatha Agro Products (P) Ltd.
Andhra Pradesh High Court · (2000) 1 CompLJ 381
Companies Act, 1956 — Section 433
High Courts17 Aug 1999Dismissed
Ch. Bheemaiah and Another Vs Divisional Manager, A.P.S.R.T.C and Others
Andhra Pradesh High Court · (1999) 6 ALT 339
High Courts17 Aug 1999
General Manager, Singareni Collieries Company Limited Vs Industrial Tribunal Hyderabad and another
Andhra Pradesh High Court · (1999) 5 ALD 416 : (1999) 5 ALT 326
Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 18, 19, 19(3), 19(6), 2(s)
High Courts17 Aug 1999
Suram Indira Devi Vs Suram Bhoodevi and others
Andhra Pradesh High Court · (1999) 6 ALD 177 : (1999) 5 ALT 745 : (2000) 1 RCR(Civil) 640
Criminal Procedure Code, 1973 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 379
High Courts17 Aug 1999
Shaik Ghouse Mohideen Vs Punagani Erikalamma alias Settamma and others
Andhra Pradesh High Court · (1999) 5 ALD 604 : (1999) 5 ALT 572 : (1999) 3 CivCC 643
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Aug 1999
Eradala Tayaramma and another Vs Eradala Ramakrishnayya and others
Andhra Pradesh High Court · (1999) 5 ALD 540 : (1999) 3 AnWR 102
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1A, Order 44 Rule 1, 11
High Courts17 Aug 1999
N.V.S. Chalapathi Rao Vs Punjab National Bank, Government of India and others
Andhra Pradesh High Court · (1999) 5 ALD 250 : (1999) 5 ALT 99
High Courts17 Aug 1999
Gavi Matt Samsthanam Vs Danda Narayana Swamy and others
Andhra Pradesh High Court · (1999) 5 ALD 596 : (1999) 6 ALT 800
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9, 151
High Courts17 Aug 1999
Vellalacheruvu Fishermen Cooperative Society, Prakasam Dist. and another Vs L. Koti Reddy and another
Andhra Pradesh High Court · (1999) 5 ALD 657
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12, 3
High Courts17 Aug 1999
S. Kireetendranath Reddy Vs A.P. TRANSCO, Vidyut Soudha, Hyderabad and another
Andhra Pradesh High Court · (1999) 5 ALD 398 : (1999) 5 ALT 47
Constitution of India, 1950 — Article 14, 226Motor Vehicles Act, 1939 — Section 47Partnership Act, 1932 — Section 18, 19, 21, 22, 23
High Courts16 Aug 1999
Sethmal and Company Vs Sri Laxmi Paradise (Leela Mahal) and others
Andhra Pradesh High Court · AIR 2000 AP 37 : (1999) 5 ALD 642 : (1999) 5 ALT 186
Contract Act, 1872 — Section 16Negotiable Instruments Act, 1881 (NI) — Section 79Usurious Loans Act, 1918 — Section 3
High Courts16 Aug 1999
S. Mahipal Reddy Vs Secretary, Labour Dept., Govt. of A.P., Hyd. and others
Andhra Pradesh High Court · (2000) 1 ALD 266 : (1999) 5 ALT 777
General Clauses Act, 1897 — Section 23
High Courts16 Aug 1999
G. Sudhakar and Others Vs L.I.C. of India, Divisional Office and Others
Andhra Pradesh High Court · (1999) 5 ALT 91
Constitution (Forty-Second Amendment) Act, 1976 — Article 43A
High Courts16 Aug 1999
Employees'' State Insurance Corporation Vs Garden Cafe, Tikka, Nandyal
Andhra Pradesh High Court · (1999) 6 ALD 606 : (2000) 2 ALT 18 : (2000) 86 FLR 96 : (2000) 1 LLJ 1557
Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2, 44, 45
High Courts16 Aug 1999
Anand Samrat and Company Vs Income Tax Officer, Hyderabad
Andhra Pradesh High Court · (1999) 5 ALD 552 : (1999) 6 ALT 759 : (2000) 163 CTR 314 : (1999) 240 ITR 852 : (2003) 132 TAXMAN 625
Income Tax Act, 1961 — Section 80
High Courts16 Aug 1999
Kalla Venu Vs State
Andhra Pradesh High Court · (1999) 5 ALD 764 : (1999) 2 ALD(Cri) 536
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Aug 1999
S.P.T.R.M. High School Vs Director of School Education and others
Andhra Pradesh High Court · (1999) 5 ALD 425
Andhra Pradesh Education Act, 1982 — Section 24, 24(2)
High Courts13 Aug 1999
Pulla Bhaskar Vs Superintendent of Police, Warangal and others
Andhra Pradesh High Court · (1999) 5 ALD 155 : (1999) 4 ALT 681 : (1999) 2 APLJ 311
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 148, 149, 186, 290, 323Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts13 Aug 1999
P. Nazeer Ahmed Vs Joint Transport Commissioner and Secretary and others
Andhra Pradesh High Court · (1999) 6 ALD 198 : (1999) 5 ALT 408 : (1999) 3 APLJ 249
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 104, 88(1), 89(1)