High Courts31 Aug 1999
G. Satyanarayanamma Vs Canara Bank, Bangalore and others
Andhra Pradesh High Court · (2000) 1 ALD 120 : (1999) 5 ALT 727
Canara Bank Service Code — Regulation 11, 3Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 23 of 59
High Courts31 Aug 1999
Iqbal Begum Vs Chote Miyan
Andhra Pradesh High Court · (1999) 6 ALD 217 : (1999) 6 ALT 128
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 9 Rule 13, 104, 151Government of India Act, 1915 — Section 107, 108
High Courts30 Aug 1999
New India Assurance Company Limited Vs Smt. Laxmamma and Another
Andhra Pradesh High Court · (2000) 2 ACC 322 : (1999) 6 ALT 191 : (2000) 1 RCR(Civil) 656
Motor Vehicles Act, 1988 — Section 166
High Courts30 Aug 1999Allowed
New India Assurance Co. Ltd. Vs Laxmamma and Another
Andhra Pradesh High Court · (2001) ACJ 175
Motor Vehicles Act, 1988 — Section 166
High Courts30 Aug 1999
Thammisetty Edukondalu Vs Revenue Divisional Officer, Narasaraopet and others
Andhra Pradesh High Court · (1999) 5 ALD 589 : (1999) 5 ALT 600
Constitution of India, 1950 — Article 226
High Courts30 Aug 1999
Dr. B. Bhulakshmi Vs University of Health Sciences, Vijayawada and others
Andhra Pradesh High Court · (2000) 1 ALD 513 : (1999) 5 ALT 791
University of Health Sciences Act, 1986 — Section 14(2), 2, 3
High Courts30 Aug 1999
D. Sathi Reddy Vs Commissioner, Panchayat Raj A.P., Hyd. and others
Andhra Pradesh High Court · AIR 2000 AP 91 : (1999) 5 ALD 681 : (1999) 5 ALT 535
Andhra Pradesh Panchayat Raj Act, 1994 — Section 249, 249(1), 249(7), 25Constitution of India, 1950 — Article 226, 243B, 243C, 245, 40
High Courts30 Aug 1999
Kakkarla Vijaya and other Vs Kakkarla Venkataiah
Andhra Pradesh High Court · (1999) 6 ALD 642 : (1999) 5 ALT 621 : (2000) 1 RCR(Civil) 611
Registration Act, 1908 — Section 17(1)
High Courts27 Aug 1999Allowed
B. Kishan Lal (died) and Others Vs State Bank of Hyderabad
Andhra Pradesh High Court · (1999) 6 ALT 55 : (2000) 3 CivCC 490
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)
High Courts27 Aug 1999Allowed
Oriental Insurance Co. Ltd. Vs Janarasupalli Kotiratnamma and Others
Andhra Pradesh High Court · (2001) ACJ 2131
Motor Vehicles Act, 1988 — Section 140, 146, 147, 149, 166
High Courts27 Aug 1999
Rachapothula Chittabbai and others Vs Dy. Registrar of Co-op. Societies, Peddapuram, E.G. Dist.
Andhra Pradesh High Court · (1999) 6 ALD 80 : (2000) 1 ALT 725
Andhra Pradesh Co-operative Societies Act, 1964 — Section 32(7)
High Courts27 Aug 1999Dismissed
Kotam Abbai Dora Vs Election Commission of India and Others
Andhra Pradesh High Court · (1999) 5 ALT 490
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 77, 78
High Courts27 Aug 1999
Sanapala Narasamma and others Vs Mallana Laxminarayana, Kaviti Mandal and others
Andhra Pradesh High Court · AIR 2000 AP 219 : (1999) 5 ALD 464 : (1999) 5 ALT 755
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 21 Rule 37, Order 21 Rule 38, 151Provincial Insolvency Act, 1920 — Section 11, 23, 31(1), 32, 5
High Courts27 Aug 1999
Ahmed Moosa and others Vs Inspector of Police, Jagtial and others
Andhra Pradesh High Court · (1999) 5 ALD 753 : (1999) 2 ALD(Cri) 610 : (1999) 2 ALT(Cri) 377 : (2000) CriLJ 660 : (2000) 1 RCR(Criminal) 381
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts27 Aug 1999
Tirumala Tirupathi Devasthanam, Tirupathi and another Vs K. Subbarayudu and another
Andhra Pradesh High Court · (1999) 6 ALD 463
Arbitration Act, 1940 — Section 11, 14, 20, 30, 33Contract Act, 1872 — Section 70English Arbitration Act, 1979 — Section 1(5)
High Courts27 Aug 1999Allowed
Oriental Insurance Co. Ltd. Vs Janarasupally Kotiratnamma and Others
Andhra Pradesh High Court · (1999) 6 ALT 745
Motor Vehicles Act, 1988 — Section 140, 146, 147, 148, 166
High Courts27 Aug 1999
S. Sathaiah and others Vs B. Rajamani and others
Andhra Pradesh High Court · (1999) 6 ALD 301 : (1999) 6 ALT 120
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11(4), 20
High Courts26 Aug 1999Dismissed
Mohd. Zakiuddin and Others Vs Commissioner/Special Officer, Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (2000) 5 ALT 99
City Police Act — Section 39Hyderabad Municipal Corporation Act, 1955 — Section 405
High Courts26 Aug 1999
Bijjur Narasa Reddy and others Vs Ramulu and others
Andhra Pradesh High Court · (1999) 6 ALD 157 : (1999) 3 AnWR 241
High Courts26 Aug 1999
Nataraj Theatre Vs Govt. of Andhra Pradesh
Andhra Pradesh High Court · (1999) 5 ALD 693 : (1999) 5 ALT 274
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 11, 11(1), 2, 5(2), 5(3)Andhra Pradesh Cinemas (Regulation) Rules, 1979 — Rule 10, 6Andhra Pradesh Entertainment Tax Act, 1939 — Section 4