COURT ARCHIVE

Andhra Pradesh High Court judgments, 1999

1,176 judgments · page 22 of 59

High Courts03 Sept 1999

Divisional Forest Officer, Jannaram, Adilabad Dist. Vs Ailal Sathaiah @ Satyanarayana

Andhra Pradesh High Court · (1999) 6 ALD 1

Andhra Pradesh Forest Act, 1967 — Section 20, 29, 44, 59(2)Andhra Pradesh Forest Offences (Compounding and Prosecution) Rules, 1969 — Rule 5, 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151

Read judgment

High Courts03 Sept 1999

Jakkamudi Madhusudhana Rao and another Vs Asst. Commercial Tax Officer, Ganapavaram, Guntur Dist. and another

Andhra Pradesh High Court · (1999) 5 ALD 751 : (1999) 2 ALD(Cri) 518 : (1999) 2 ALD(Cri) 51 : (2000) 118 STC 501

Andhra Pradesh General Sales Tax Act, 1957 — Section 30(1)Central Sales Tax Act, 1956 — Section 11

Read judgment

High Courts03 Sept 1999Allowed

Gangaraju Venkata Rama Raju Vs Commissioner of Survey, Settlement and Land Records and Others

Andhra Pradesh High Court · (2000) 1 ALT 781

Constitution of India, 1950 — Article 226

Read judgment

High Courts03 Sept 1999

Mohd. Khaja Vs C. Nand Kumar and others

Andhra Pradesh High Court · (1999) 6 ALD 709 : (1999) 3 APLJ 301

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9

Read judgment

High Courts03 Sept 1999Dismissed

Deccan Enterprises (P) Ltd. Vs Deccan Syntex Ltd.

Andhra Pradesh High Court · (2000) 1 CompLJ 189

Companies Act, 1956 — Section 433

Read judgment

High Courts01 Sept 1999

Pogiri Jagannadha Rao Vs Gorla Venkatinaidu and others

Andhra Pradesh High Court · (1999) 6 ALD 778 : (1999) 6 ALT 212

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts01 Sept 1999

Andhra Pradesh Chemicals and Minerals, Public Limited Company and others Vs State Bank of India and others

Andhra Pradesh High Court · AIR 2000 AP 18 : (1999) 6 ALD 544

Limitation Act, 1963 — Section 5

Read judgment

High Courts01 Sept 1999

Varun Motors Pvt. Ltd. Vs Maheswari Plaza Resorts Pvt. Ltd. and others

Andhra Pradesh High Court · (1999) 6 ALD 47 : (1999) 3 APLJ 156

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 16 Rule 6, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 12Evidence Act, 1872 — Section 114

Read judgment

High Courts01 Sept 1999

Md. Saleem and others Vs R. Ramarao

Andhra Pradesh High Court · (1999) 6 ALD 387 : (1999) 5 ALT 578

Constitution of India, 1950 — Article 14Engineering Examinations Rules — Rule 66University Grants Commission Act, 1956 — Section 12(4), 24, 25, 26(1), 28

Read judgment

High Courts01 Sept 1999

Sk. Shakya Vs Director of Personnel Airmen, Air Headquarters, New Delhi and others

Andhra Pradesh High Court · (1999) 5 ALD 468 : (1999) 5 ALT 132

Read judgment

High Courts01 Sept 1999

Sri. Venkateswara Inland Fisheries Co-operative Society Vs Assistant Director of Fisheries-cum-Deputy Registrar of Co-operative Society, Vizianagaram and others

Andhra Pradesh High Court · (2000) 3 ALD 642 : (2000) 3 ALT 459

Read judgment

High Courts01 Sept 1999

Andhra Bank, Nuzvid Vs Atluri Sesharao and others

Andhra Pradesh High Court · (1999) 6 ALD 328 : (1999) 6 ALT 667 : (2001) 103 CompCas 843

Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11Constitution of India, 1950 — Article 12, 226

Read judgment

High Courts01 Sept 1999

Super Spinning Mills Limited and Others Vs Govt. of A.P., Labour, Employment, Training and Factories Department and Another

Andhra Pradesh High Court · (1999) 6 ALT 401

Andhra Pradesh Factories and Establishments (National, Festival and other Holidays) Act, 1974 — Section 2

Read judgment

High Courts01 Sept 1999

K.V. Subramanyam Vs K. Madhavi

Andhra Pradesh High Court · (1999) 6 ALD 641 : (1999) 6 ALT 47 : (2000) 1 CivCC 424

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2(2)

Read judgment

High Courts31 Aug 1999

Karni Adivamma and others Vs Karada Chenchu Naidu

Andhra Pradesh High Court · (1999) 6 ALD 93 : (2000) 2 ALT 411 : (2000) 3 CivCC 250

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3

Read judgment

High Courts31 Aug 1999

Kasaraneni Adinarayana Murthy and others Vs Alapati Venkata Subba Rao

Andhra Pradesh High Court · (1999) 6 ALD 453

Limitation Act, 1963 — Article 48, 99

Read judgment

High Courts31 Aug 1999

Ch. S. Hanumantha Rao and others Vs R. Sainath and others

Andhra Pradesh High Court · (1999) 6 ALD 308 : (1999) 5 ALT 309 : (1999) 3 CivCC 447

Hindu Adoptions and Maintenance Act, 1956 — Section 12Transfer of Property Act, 1882 — Section 54

Read judgment

High Courts31 Aug 1999Dismissed

K.L. Varadarajan Vs Mopeds India Ltd. and Others

Andhra Pradesh High Court · (2000) 1 CompLJ 196

Comapanies Act, 1956 — Section 446, 446(3), 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 34

Read judgment

High Courts31 Aug 1999Dismissed

V. Narasimha Chary Vs P. Radha Bai and Others

Andhra Pradesh High Court · (1999) 5 ALT 499

Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 111

Read judgment

High Courts31 Aug 1999

Hussain Begum and others Vs Madu Ranga Rao and others

Andhra Pradesh High Court · (2000) 2 ALD 30 : (2000) 1 ALT 568 : (2000) 3 CivCC 367

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 14, Order 41 Rule 22Limitation Act, 1963 — Article 65, 27Registration Act, 1908 — Section 49

Read judgment