High Courts10 Sept 1999
Y. Chandraiah Vs Union of India and others
Andhra Pradesh High Court · (1999) 6 ALD 89
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320(8)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 20 of 59
High Courts10 Sept 1999
S. Shivaraj Reddy Vs Engineer-in-Chief, (R and B) Administration and Externally, Hyderabad and another
Andhra Pradesh High Court · (1999) 6 ALD 42 : (1999) 6 ALT 517
Constitution of India, 1950 — Article 14, 19(1)
High Courts10 Sept 1999
A. Anand Rao Vs Union of India and others
Andhra Pradesh High Court · (1999) 6 ALD 118 : (1999) 5 ALT 783
Arbitration and Conciliation Act, 1996 — Section 11, 20
High Courts10 Sept 1999
Sri Laxmiganapathi Enterprises Vs Commercial Tax Officer, Nalgonda and others
Andhra Pradesh High Court · (1999) 6 ALD 529 : (1999) 3 AnWR 385
Andhra Pradesh General Sales Tax Act, 1957 — Section 42, 6Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6(1)Central Sales Tax Act, 1956 — Section 8
High Courts10 Sept 1999Dismissed
Pogiri Jagannadharao Vs Gorla Venkatinaidu and Others
Andhra Pradesh High Court · (2000) 1 CivCC 634
High Courts10 Sept 1999
M.A. Qayyum Vs APSRTC, Musheerabad, Hyd. and another
Andhra Pradesh High Court · (2000) 1 ALT 643
Industrial Disputes Act, 1947 — Section 11A
High Courts09 Sept 1999
M.C. Chinna Nagamma Vs M.C. Giddamma and another
Andhra Pradesh High Court · (1999) 6 ALD 535
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 6
High Courts09 Sept 1999
D. Manga @ Mangamma Vs D. Venkata Ramana
Andhra Pradesh High Court · (1999) 6 ALT 141 : (2000) 1 CivCC 130 : (2000) 1 DMC 663 : (2000) 1 RCR(Civil) 669
Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts09 Sept 1999
Sonthi Babu Rao and others Vs S. Sivananda Rao and another
Andhra Pradesh High Court · (2000) 1 ALD 152 : (2000) 1 ALT 660 : (2000) 2 CivCC 506
Transfer of Property Act, 1882 — Section 54, 55
High Courts09 Sept 1999
Depot Manager, APSRTC, Hanamakonda Depot, Warangai Dist. Vs G. Rajaiah and another
Andhra Pradesh High Court · (1999) 6 ALD 505 : (1999) 5 ALT 636
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Rule 28Industrial Disputes Act, 1947 — Section 11
High Courts09 Sept 1999
Radiant Electornics Ltd., Bhubaneswar Vs Electronics Corporation of India, Hyd.
Andhra Pradesh High Court · (1999) 6 ALD 173
Arbitration and Conciliation Act, 1996 — Section 11, 2, 34, 42
High Courts09 Sept 1999Dismissed
Kesrapu Manikyalu Vs Veena Perumallayya (died) and Others
Andhra Pradesh High Court · (1999) 09 AP CK 0022
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68, 90
High Courts08 Sept 1999Allowed
Pulipati Rajarao Vs Gondrala Sithamahalakshmi and Others
Andhra Pradesh High Court · (1999) 6 ALT 584 : (2000) 1 CivCC 318
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3
High Courts08 Sept 1999
Bupinder Lima and others Vs State of A.P. and another
Andhra Pradesh High Court · (1999) 6 ALD 143 : (1999) 2 ALD(Cri) 795 : (1999) 6 ALT 101 : (2000) 1 CivCC 670 : (2000) 99 CompCas 424 : (2000) 1 RCR(Criminal) 129
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Sept 1999
K. Chandramouli Vs Katta Satyanarayana Reddy and another
Andhra Pradesh High Court · AIR 2000 AP 17 : (1999) 6 ALD 229 : (1999) 6 ALT 138 : (2000) 1 CivCC 345
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 7Stamp Act, 1899 — Section 19, 35
High Courts08 Sept 1999Dismissed
K. Siddiah Naidu Vs District Collector and Others
Andhra Pradesh High Court · (1999) 5 ALT 480
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 8
High Courts08 Sept 1999
Gurram Polisetti and others Vs Government of A.P. and others
Andhra Pradesh High Court · (2000) 4 ALD 253 : (2000) 3 ALT 651
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 3(3), 7Constitution of India, 1950 — Article 19
High Courts08 Sept 1999
Varanasi Madhava Rao Vs Narayansetti Govind Rajulu and others
Andhra Pradesh High Court · (1999) 6 ALD 194 : (1999) 6 ALT 605 : (1999) 3 APLJ 230
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Sept 1999
Patchala Seethramaiah Vs Commissioner of Income Tax, Vijayawada and another
Andhra Pradesh High Court · (2000) 1 ALD 354 : (1999) 6 ALT 767 : (2000) 241 ITR 287
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 139(1)Voluntary Disclosure of Income Scheme, 1997 — Section 65, 66, 67, 70
High Courts08 Sept 1999
Depot Manager, APSRTC, Asifabad Depot, Adilabad Vs G. Badaiah and another
Andhra Pradesh High Court · (2000) 6 ALD 792 : (2001) 88 FLR 363
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Rule 28Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 11