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Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 32 of 50

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High Courts01 Jul 1997Allowed

B. Udaya Bhaskara Rao and Others Vs Executive Engineer, Municipal Corporation of Rajahmundry and Another

Andhra Pradesh High Court · (1997) 5 ALT 159

Andhra Pradesh Municipal Corporations Act, 1994 — Section 3Hyderabad Metropolitan Water Supply and Sewerage Act, 1982 — Section 127Hyderabad Municipal Corporation Act, 1955 — Section 618
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High Courts01 Jul 1997

Edla Anjaiah and Others Vs Purumalla Mallesham and Another

Andhra Pradesh High Court · (1997) 5 ALD 157 : (1997) 2 ALD(Cri) 475 : (1997) 2 ALT(Cri) 550 : (1997) 2 APLJ 462 : (1998) CriLJ 750

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 147
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High Courts01 Jul 1997

Pothina Pothanna and Another Vs Special Deputy Collector and Others

Andhra Pradesh High Court · (1997) 4 ALT 709 : (1997) 2 APLJ 383

Land Acquisition Act, 1894 — Section 31(2), 34
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High Courts01 Jul 1997

India Fruits (P.) Ltd. Vs Commissioner of Income Tax (Investigation)

Andhra Pradesh High Court · (1998) 147 CTR 412 : (1998) 230 ITR 630

Income Tax Act, 1961 — Section 10(2), 10(5), 256(2), 28, 32A
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High Courts01 Jul 1997

Suman Savings and Investments Private Ltd. Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1998) 229 ITR 727

Income Tax Act, 1961 — Section 263(1), 40A(8)
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High Courts30 Jun 1997Dismissed

Maltan Sangaiah and Another Vs Patel Eswarappa

Andhra Pradesh High Court · (1997) 4 ALT 724 : (1997) 2 APLJ 494

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 24, 24(1), 24(2), 28
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High Courts30 Jun 1997Dismissed

Tinna Oils and Chemicals Limited Vs Visakhapatnam Port Trust and Others

Andhra Pradesh High Court · (1997) 5 ALT 135

Constitution of India, 1950 — Article 12, 226Major Port Trusts Act, 1963 — Section 32, 34, 42, 56
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High Courts30 Jun 1997

G. Nageshwar Rao Vs Director General of Police, Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 252 : (1998) 1 ALT(Cri) 15 : (1998) CriLJ 46

Criminal Procedure Code, 1973 (CrPC) — Section 156, 174Penal Code, 1860 (IPC) — Section 174, 302, 34
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High Courts29 Jun 1997

M.A. Gafoor Vs Mohd. Jani and others

Andhra Pradesh High Court · (1999) 1 ALD 159 : (1999) 1 ALT 596

Stamp Act, 1899 — Article 47
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High Courts27 Jun 1997

Real Food Products (P.) Ltd. Vs Income Tax Appellate Tribunal

Andhra Pradesh High Court · (1998) 229 ITR 351

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115J, 254(2)
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High Courts27 Jun 1997

Mandhadi Ramachandra Reddy Vs Gopumareddy Ram Reddy and Another

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 189 : (1997) 2 ALT(Cri) 347

Negotiable Instruments Act, 1881 (NI) — Section 138, 142
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High Courts27 Jun 1997

Sri Vani Upper Primary School Vs Secretary to Govt., Education Department, Hyderabad and others

Andhra Pradesh High Court · (1999) 1 ALD 260 : (1999) 1 ALT 225

Andhra Pradesh Education Act, 1982 — Section 79, 79(1), 80, 80(2), 83Andhra Pradesh Private Institutions Employees (Disciplinary Control) Rules, 1983 — Rule 3, 3Constitution of India, 1950 — Article 226
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High Courts27 Jun 1997

Mandhadi Ramachandra Reddy Vs Gopume Reddy Ram Reddy and Another

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 189 : (1998) 2 CivCC 113 : (1998) 93 CompCas 571 : (1998) 1 RCR(Criminal) 398

Negotiable Instruments Act, 1881 (NI) — Section 138, 142
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High Courts27 Jun 1997Dismissed

Kona Ramu Vs The Payakaraopeta Primary Agricultural Co-operative Credit Society Ltd. and Others

Andhra Pradesh High Court · (1997) 4 ALT 45

Andhra Pradesh Co-operative Societies Act, 1964 — Section 126Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
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High Courts26 Jun 1997Dismissed

R.V. Krishna Rao Vs Secretary, Revenue, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 4 ALT 722

Constitution of India, 1950 — Article 14
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High Courts26 Jun 1997

Commissioner of Income Tax Vs Parachuri Siva Lakshmi

Andhra Pradesh High Court · (1998) 229 ITR 697

Income Tax Act, 1961 — Section 23(1)
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High Courts26 Jun 1997

Yadabula Lawrence Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 5 : (1997) 2 ALT(Cri) 478 : (1997) 2 APLJ 432 : (1997) CriLJ 4580

Penal Code, 1860 (IPC) — Section 420
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High Courts26 Jun 1997Dismissed

Lingaiah, Kistaiah, Chennaiah Vs Chillampalli Venkatesham and Another

Andhra Pradesh High Court · (1997) 5 ALT 416

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 23(7)Transfer of Property Act, 1882 — Section 104, 109
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High Courts25 Jun 1997

S. Tulasi Das Vs Secretary to the Hon''ble president of India, Rashtrapathi Bhavan, New Delhi and Others

Andhra Pradesh High Court · (1998) 1 ALD 46 : (1997) 4 ALT 793

Constitution of India, 1950 — Article 124(2), 217, 224, 56(1), 74(1)
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High Courts25 Jun 1997

District Co-operative Central Bank Ltd, Eluru Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 2 ALD 535 : (1998) 2 ALT 744

Andhra Pradesh Shops and Establishments Act, 1988 — Section 48(3)Constitution of India, 1950 — Article 14Workmens Compensation Act, 1923 — Section 15, 17(1), 8(2)
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