Oil and Natural Gas Commission (Conduct, Discipline and Appeal) Regulations, 1976 — Regulation 41Oil and Natural Gas Corporation Limited Pay and Allowances Regulations, 1972 — Regulation 14(3)

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High Courts08 Jul 1997Allowed

Kilambi Vijayalakshmi and Another Vs M.V. Seetha Devi (died) per LRs. and Others

Andhra Pradesh High Court · (1997) 5 ALT 165

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10

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High Courts08 Jul 1997Dismissed

Sri Nagaratnamma Textiles Ltd. and Others Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (1997) 5 ALT 777

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High Courts07 Jul 1997

Commissioner of Income Tax Vs Raasi Cement Ltd.

Andhra Pradesh High Court · (1999) 239 ITR 596

Income Tax Act, 1961 — Section 256(2), 28

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High Courts04 Jul 1997

N. Santhoshi Vs Station House Officer and Others

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 1 : (1997) 5 ALT 681 : (1998) 2 DMC 135

Constitution of India, 1950 — Article 226

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High Courts04 Jul 1997

T. Syam Sunder Vs General Court Martial and Others

Andhra Pradesh High Court · (1997) 4 ALD 637 : (1997) 2 ALD(Cri) 401 : (1997) 2 ALT(Cri) 189 : (1998) CriLJ 1454

Army Act, 1950 — Section 108, 113, 122, 128, 129

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High Courts04 Jul 1997

Vijaya Traders-2 and Others Vs V.S. Ravi, I.P.S., Principal Secretary to the Govt. of A.P., Home Department (Police-B) and Others

Andhra Pradesh High Court · (1998) 1 ALD(Cri) 490 : (1997) 5 ALT 468

Contempt of Courts Act, 1971 — Section 11, 12

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High Courts04 Jul 1997

State of Andhra Pradesh Vs T. Radhaiah

Andhra Pradesh High Court · (1998) 110 STC 39

Andhra Pradesh General Sales Tax Act, 1957 — Section 5, 6, 6A, 6A(ii)

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High Courts03 Jul 1997

Uplanche Mallikarjun and Others Vs Rat Kanti Vimala and Another

Andhra Pradesh High Court · (1997) 2 ALT(Cri) 342 : (1997) 2 APLJ 389 : (1998) 1 CivCC 611 : (1998) 1 RCR(Criminal) 87

Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts03 Jul 1997

A. Sudhakara Babu Vs The Managing Director, A.P. State Seeds Development Corporation Ltd., Regional Office and Another

Andhra Pradesh High Court · (1997) 4 ALT 703

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High Courts02 Jul 1997Dismissed

M.S. Vijayalaxmi Vs Correspondent, Surabhi Balavihar High School and Others

Andhra Pradesh High Court · (1997) 5 ALT 105

Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools) Rules, 1988 — Rule 15(4), 15(7), 7

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High Courts02 Jul 1997

Basha Vs The State

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 473 : (1997) 2 ALT(Cri) 663 : (1997) 3 APLJ 290

Andhra Pradesh Prohibition Act, 1995 — Section 13, 14, 8Criminal Procedure Code, 1973 (CrPC) — Section 451

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High Courts02 Jul 1997

Alli Bhaskar and others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1998) 1 ALD 171 : (1997) 2 ALD(Cri) 798

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395

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High Courts02 Jul 1997Dismissed

Kuntumalla Rangappa and Others Vs Special Deputy Collector, (LA)

Andhra Pradesh High Court · (1997) 5 ALT 129 : (1997) 3 APLJ 36

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9, 141Land Acquisition Act, 1894 — Section 18, 20, 26, 53

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High Courts01 Jul 1997

M. Usanamma and Another Vs Principal Secretary to Govt. and Others

Andhra Pradesh High Court · (1997) 4 ALT 687

Land Acquisition Act, 1894 — Section 18

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