High Courts21 Jul 1997
VET India Pharmaceuticals Ltd. Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1998) 3 ALD 284
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 29 of 50
High Courts21 Jul 1997Allowed
K.M. Krishnaiah Vs Tirumala Tirupathi Devasthanam
Andhra Pradesh High Court · (1997) 5 ALT 258
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, 115, 2(2)
High Courts21 Jul 1997
Chiraqdalvi Mohammed Abdul Azeem Ahmed Vs The State
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 65 : (1998) CriLJ 3112
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts21 Jul 1997
Mohammed Sulaiman and another Vs The Andhra Pradesh Wakf Board and another
Andhra Pradesh High Court · AIR 1997 AP 387 : (1997) 5 ALD 611 : (1997) 5 ALT 740
Waqf Act, 1954 — Section 42
High Courts21 Jul 1997
A.P. Small Scale Industrial Development Corporation Limited Vs Chandana Industries
Andhra Pradesh High Court · (1998) 1 ALD 470
Constitution of India, 1950 — Article 226
High Courts21 Jul 1997
Special Deputy Collector LA Unit-II LMD, Karimnagar Vs N. Laxmaiah
Andhra Pradesh High Court · (1999) 2 ALD 171 : (1997) 5 ALT 214
Land Acquisition Act, 1894 — Section 24, 25, 4(1), 54
High Courts21 Jul 1997
State Bank of Hyderabad, Bolaram Branch Vs Anil Kumar Surana, Proprietor, Surana''s Rawat Super Bazar and Another
Andhra Pradesh High Court · (1997) 5 ALD 277 : (1997) 5 ALT 45
Constitution of India, 1950 — Article 215
High Courts21 Jul 1997Dismissed
Malayala Rajeswara Rao and Others Vs Basmakar Rao, Spl. Collector (LA) and Others
Andhra Pradesh High Court · (1999) 3 ALT 110
Contempt of Courts Act, 1971 — Section 12
High Courts17 Jul 1997Dismissed
D. Kondaiah Vs Guntha Rama Subbaiah and Another
Andhra Pradesh High Court · (1997) 5 ALT 269
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(2), Order 21 Rule 67(1), Order 21 Rule 67(2), Order 21 Rule 90
High Courts17 Jul 1997
Gunturu Zilla Gruha Parisramala Sangham Rice Mill Vs Government of Andhra pradesh and Others
Andhra Pradesh High Court · (1998) 110 STC 172
High Courts17 Jul 1997
Alla Baksh Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 453 : (1997) 2 ALT(Cri) 565 : (1997) 3 APLJ 370
Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 20, 41, 41(1)
High Courts17 Jul 1997
Subrahmanyam and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 5 ALD 457 : (1997) 2 ALT(Cri) 619 : (1998) CriLJ 417
Essential Commodities Act, 1955 — Section 7, 8
High Courts17 Jul 1997
K. Ashok Kumar Vs M.V. Ramanaiah, Commissioner of Municipality, Tandur and Others
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 260 : (1997) 5 ALT 240 : (1998) CriLJ 877
Andhra Pradesh Municipalities Act, 1965 — Section 344(6)
High Courts17 Jul 1997
K.R. Bhaskara Babu Vs Capt. Satish Sharma, Minister for Petroleum and Natural Gas, Govt. of India and Others
Andhra Pradesh High Court · (1998) 1 ALD 798
Andhra Pradesh Districts (Formation) Act, 1974 — Section 3(5)Constitution of India, 1950 — Article 12, 136, 14, 16, 21
High Courts17 Jul 1997
Depot Manager, APSRTC Vs I.V.S. Reddi, Ex-Conductor of APSRTC and Another
Andhra Pradesh High Court · (1997) 6 ALT 77
Constitution of India, 1950 — Article 12, 226
High Courts17 Jul 1997Allowed
Union Bank of India, Mahabubnagar Branch Vs Madhava Rao Brothers
Andhra Pradesh High Court · (1997) 5 ALT 32 : (1997) 3 APLJ 141
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts16 Jul 1997
Geda Veera Venkata Satyanarayana Vs Geda Muneswara Rao
Andhra Pradesh High Court · (1997) 4 ALT 735 : (1997) 3 APLJ 75
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts15 Jul 1997
Society for Preservation of Environment and Quality of Life, Hyderabad Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 381 : (1997) 5 ALD 264 : (1998) 1 AnWR 667
Constitution of India, 1950 — Article 226, 243, 243ZEWrit Proceedings Rules, 1977 — Rule 14
High Courts15 Jul 1997
Andhra Bank Officers Union Vs Andhra Bank and Others
Andhra Pradesh High Court · (2009) 1 ALD 8 : (1997) 5 ALT 54 : (1998) 1 LLJ 28
High Courts15 Jul 1997
Aman Mallikarjuna Rao and Another Vs Chukkapalli Veera Raghavayyi and Others
Andhra Pradesh High Court · (1998) 3 ALD 149 : (1998) 1 AnWR 312