High Courts14 Jul 1997
Sai Seed Agricultural Farms and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (1997) 5 ALD 809 : (1997) 6 ALT 32
Essential Commodities Act, 1955 — Section 3, 3(1), 7Seeds Act, 1966 — Section 5
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 30 of 50
High Courts14 Jul 1997Allowed
Murari @ Peetha Subba Rao Vs Tata Rammohan Rao and Another
Andhra Pradesh High Court · (1997) 5 ALT 114 : (1997) 2 CivCC 397
Succession Act, 1925 — Section 372, 373, 375
High Courts14 Jul 1997
Sunil Vs The Assistant Commissioner of Prohibition and Excise/Excise Superintendent and Another
Andhra Pradesh High Court · (1997) 4 ALT 636
Andhra Pradesh Excise (Lease of Right to Sell Indian Liquor and Foreign Liquor in Retail) Rules, 1993 — Rule 12, 19Andhra Pradesh Excise Act, 1968 — Section 31
High Courts13 Jul 1997
Garware Capital Markets Ltd. Vs Jaiswal Granites Ltd.
Andhra Pradesh High Court · (1997) 5 ALT 353 : (1998) 93 CompCas 218
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts13 Jul 1997
K. Varalaxmamma and Another Vs Kesav Memorial Educational Society, Hyderabad
Andhra Pradesh High Court · (1998) 6 ALD 72 : (1998) 2 AnWR 626
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11(4)
High Courts12 Jul 1997Allowed
Ch. Sivaram Vs Taluk Junior College and Others
Andhra Pradesh High Court · (1997) 6 ALT 12
High Courts11 Jul 1997
Tirumala Tirupathi Devasthanam Co-operation Society Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 5 ALD 302 : (1997) 3 AnWR 76
High Courts11 Jul 1997
P. Srilakshmi Vs Nizam''s Institute of Medical Sciences (NIMS) and Others
Andhra Pradesh High Court · (1997) 6 ALT 195
Nizams Institute of Medical Sciences Service Rules, 1986 — Rule 21
High Courts11 Jul 1997Allowed
Susarla Nagabhushana Rao and Others Vs Hindustan Shipyard Limited and Another
Andhra Pradesh High Court · (1997) 4 ALT 681
High Courts11 Jul 1997Allowed
Uppari Muthamma and Others Vs Special Tribunal, under A.P. Land Grabbing (Prohibition) Act and Others
Andhra Pradesh High Court · (1997) 6 ALT 481 : (1997) 2 APLJ 439
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E, 47, 50B, 98Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 4, 5Transfer of Property Act, 1882 — Section 43, 53A
High Courts10 Jul 1997Allowed
Rudda Ramakrishnam Raju Vs Kalidindi Ramakrishnam Raju and Another
Andhra Pradesh High Court · (1997) 5 ALD 300 : (1997) 5 ALT 194 : (1997) 2 CivCC 422
Negotiable Instruments Act, 1881 (NI) — Section 118, 87
High Courts10 Jul 1997
K.C. Reddy Vs Hindustan Cables Ltd. and Others
Andhra Pradesh High Court · (1997) 4 ALT 182
Arbitration Act, 1940 — Section 28
High Courts10 Jul 1997
State of Andhra Pradesh Vs G.V. Raman Laxman
Andhra Pradesh High Court · (1998) 109 STC 583
Central Sales Tax Act, 1956 — Section 8
High Courts09 Jul 1997
Super Constructions Vs State of A.P. and others
Andhra Pradesh High Court · (1998) 3 ALD 223
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23
High Courts09 Jul 1997
Commissioner of Income Tax Vs Klayman Porcelains Ltd.
Andhra Pradesh High Court · (1998) 229 ITR 735 : (1998) 96 TAXMAN 221
Income Tax Act, 1961 — Section 256(2), 9(1)
High Courts09 Jul 1997
Sardela Damodar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 2 ALD 859 : (1997) 2 ALT(Cri) 254 : (1998) CriLJ 277 : (1997) 2 DMC 485 : (1998) 3 RCR(Criminal) 98
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 301(2), 439Penal Code, 1860 (IPC) — Section 306, 498A
High Courts09 Jul 1997
Commissioner of Income Tax Vs Elemech Industrial Constructions
Andhra Pradesh High Court · (1998) 229 ITR 503
Income Tax Act, 1961 — Section 32A
High Courts09 Jul 1997Allowed
Eswara Kumars Traders Vs B. Venkatadri Naidu
Andhra Pradesh High Court · (1997) 6 ALT 416 : (1997) 3 APLJ 444
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 — Section 3Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Jul 1997
S. Viswanatha Reddy Vs N. Venkateswara Reddy and Others
Andhra Pradesh High Court · (1997) 5 ALD 685 : (1997) 6 ALT 57
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts08 Jul 1997Dismissed
P. Triveni Vs Executive Committee, The Bar Council of State of A.P. and Others
Andhra Pradesh High Court · (1997) 4 ALT 815
Rules of the Bar Council of the Sate of Andhra Pradesh — Rule 114, 165