High Courts24 Jun 1997Allowed
K. Ram Reddy Vs K. Kantha Reddy and Others
Andhra Pradesh High Court · (1997) 3 APLJ 253 : (1998) 3 CivCC 162
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 33 of 50
High Courts24 Jun 1997
Kota Narasimham and Others Vs Referring Officer (R.D.O.)
Andhra Pradesh High Court · (1997) 5 ALT 279
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts24 Jun 1997
Principal, University of Hyderabad Campus School, P.O. Central University, Hyderabad and others Vs G. Talpa Sai and others
Andhra Pradesh High Court · (1998) 4 ALD 548 : (1997) 4 ALT 643
Constitution of India, 1950 — Article 226
High Courts24 Jun 1997Dismissed
Union of India (UOI) and Others Vs K. Jagan Mohan Rao
Andhra Pradesh High Court · (1997) 4 ALT 172
Constitution of India, 1950 — Article 226
High Courts24 Jun 1997
Commissioner of Income Tax Vs Radhika Rice Mills
Andhra Pradesh High Court · (1998) 229 ITR 304
Income Tax Act, 1961 — Section 184, 185, 256, 263
High Courts24 Jun 1997
Venkateswara Rao V. Vs SMVM Polytechnic, Tanuku and Others
Andhra Pradesh High Court · (1998) 1 LLJ 181
Andhra Pradesh Shops and Establishments Act, 1988 — Section 2(10)Factories Act, 1948 — Section 2Payment of Gratuity Act, 1972 — Section 1(3)
High Courts24 Jun 1997Allowed
V. Venkateswara Rao Vs Chairman/Governing Body, S.M.V.M. Polytechnic and Others
Andhra Pradesh High Court · (1997) 4 ALT 336 : (1997) 2 APLJ 422
Andhra Pradesh Payment of Gratuity Rules, 1972 — Rule 7(5)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)Payment of Gratuity Act, 1972 — Section 1(3)
High Courts24 Jun 1997Allowed
Siva Stone Crusher Vs Regional Vigilance and Enforcement Officer
Andhra Pradesh High Court · AIR 1998 AP 24 : (1997) 4 ALT 731
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 26, 26(3)Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts24 Jun 1997
Singareni Collieries Co. Ltd. Vs Industrial Tribunal I, Hyderabad and Another
Andhra Pradesh High Court · (1997) 4 ALT 758
Companies Code of Conduct of Discipline Rules — Rule 3Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts23 Jun 1997Dismissed
Jupudi Sriranganayakulu Vs Bonagiri Subbalakshmi
Andhra Pradesh High Court · (1997) 4 ALT 740 : (1997) 2 APLJ 430
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts23 Jun 1997Dismissed
Vuppala Rama Mohana Rao Vs Venkineni Parameshwara Rao
Andhra Pradesh High Court · (1997) 4 ALT 613
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts23 Jun 1997
State Bank of India Vs Sarathi Engineering Enterprises
Andhra Pradesh High Court · (1997) 4 ALT 392 : (1997) 2 APLJ 428 : (1998) 93 CompCas 529
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts23 Jun 1997
S. Kannan Vs D.V. Padmaja and Another
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 6 : (1997) CriLJ 3994
Constitution of India, 1950 — Article 142Penal Code, 1860 (IPC) — Section 493
High Courts23 Jun 1997
D. Vimala Vs Canara Bank, Mettuguda, Secunderabad
Andhra Pradesh High Court · (1997) 6 ALT 62
Civil Procedure Code, 1908 (CPC) — Section 60(1)Payment of Gratuity Act, 1972 — Section 13, 4(1)
High Courts23 Jun 1997Allowed
Palakole Municipality Vs Byla Sachidananda Rao and Another
Andhra Pradesh High Court · (1997) 5 ALT 824
Andhra Pradesh Municipalities Act, 1965 — Section 369(1), 369(2)
High Courts19 Jun 1997
Commissioner of Income Tax Vs G. Arun Kumar
Andhra Pradesh High Court · (1998) 229 ITR 175
Income Tax Act, 1961 — Section 143(3), 144, 2(11), 246, 3
High Courts18 Jun 1997Allowed
M. Veerabhadra Rao, President, M.P.P. Vs Election Tribunal-cum-Subordinate Judge and Others
Andhra Pradesh High Court · (1997) 5 ALD 57 : (1997) 5 ALT 168 : (1999) 1 AnWR 26
Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 36Andhra Pradesh Panchayat Raj Act, 1994 — Section 149, 153, 275
High Courts18 Jun 1997Allowed
District Collector and Others Vs K. Narasing Rao and Others
Andhra Pradesh High Court · (1997) 4 ALT 428 : (1997) 3 APLJ 60
Andhra Pradesh Land Encroachment Act, 1905 — Section 6Constitution of India, 1950 — Article 226
High Courts18 Jun 1997Allowed
G. Shankar Reddy Vs Prohibition and Excise, Superintendent and Others
Andhra Pradesh High Court · (1997) 4 ALD 463 : (1997) 5 ALT 177 : (1997) 2 APLJ 405
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 25(2), 25(4), 25(5), 25(5A)Andhra Pradesh Excise Act, 1968 — Section 31(3), 34, 45(1), 45(2)Contract Act, 1872 — Section 23, 74
High Courts18 Jun 1997Dismissed
K. Rama Rao Vs Executive Officer, Sri Varahalakshmi Narasimha Swami Devasthanam
Andhra Pradesh High Court · (1997) 5 ALT 25
Andhra Pradesh (Andhra Area) Hindu Religious and Charitable Endowments Act, 1951 — Section 100(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 107, 109(2), 31(5)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 155(1), 155(2)