High Courts17 Jun 1997Dismissed
C. Usha Rani Vs State of A.P. and Others
Andhra Pradesh High Court · (1997) 3 ALT 737
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 34 of 50
High Courts16 Jun 1997Dismissed
G.V. Rama Rao Vs APSRTC and Others
Andhra Pradesh High Court · (1997) 5 ALT 527
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2)
High Courts16 Jun 1997
Coramandal Fertilisers Ltd. Vs P. Venkatarami Reddi, Agricultural Officer and Another
Andhra Pradesh High Court · (1997) 5 ALT 509 : (1997) 2 ALT(Cri) 487 : (1997) 3 APLJ 312
Andhra Pradesh High Court Appellate Side Rules, 1958 — Rule 1, 2Constitution of India, 1950 — Article 159, 217, 224, 225, 229Government of India Act, 1915 — Section 108
High Courts16 Jun 1997Allowed
K.V. Shah Vs Gudise Chinnaiah
Andhra Pradesh High Court · (1997) 4 ALT 463
Specific Relief Act, 1963 — Section 16
High Courts16 Jun 1997
K. Srinivas Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 4 ALD 609 : (1997) 2 ALD(Cri) 314 : (1997) 2 APLJ 410
Penal Code, 1860 (IPC) — Section 403, 406, 420
High Courts16 Jun 1997
Vedurumudi Rama Rao Vs Chennuri Venkat Rao and Another
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 192 : (1997) 3 APLJ 92 : (1997) CriLJ 3851
Penal Code, 1860 (IPC) — Section 499, 500
High Courts16 Jun 1997Allowed
S.S.R.N. Sarma and Another Vs Registrar (Administration), High Court of Andhra Pradesh
Andhra Pradesh High Court · (1997) 4 ALT 94
Advocates Act, 1961 — Section 24(1), 49(1)Andhra Pradesh High Court Service Rules, 1975 — Rule 7(3), 7(5)Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 12, 4(2)
High Courts16 Jun 1997
Gattamaneni Prameela and Others Vs Avula Hymavathi and Another
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 1 : (1997) 2 ALT(Cri) 210 : (1997) 3 APLJ 81 : (1997) 2 APLJ 490
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468
High Courts13 Jun 1997
G. Devendranath and Others Vs Executive Officer, Secunderabad Cantonment Board and Others
Andhra Pradesh High Court · AIR 1998 AP 72 : (1998) 1 AnWR 681
Constitution of India, 1950 — Article 226
High Courts12 Jun 1997Allowed
Manam Yanadaiah and Others Vs Commissioner of Survey Settlement and Land Records, Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 4 ALD 780 : (1997) 4 ALT 156 : (1997) 2 APLJ 308
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 3(2), 7, 8, 9
High Courts12 Jun 1997Allowed
Chairman and Managing Director, Rastriya Pariyojna Nirman Nigam Limited and Others Vs Rambachane Singh
Andhra Pradesh High Court · AIR 1998 AP 127 : (1997) 5 ALD 18 : (1997) 5 ALT 96 : (1997) 3 APLJ 16
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts11 Jun 1997Dismissed
G. Murali Mohan Vs District Judge and Another
Andhra Pradesh High Court · (1997) 3 ALT 775
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 8
High Courts11 Jun 1997Dismissed
P. Seshamma and Others Vs Dr. Pathri Krupa Sagar and Others
Andhra Pradesh High Court · (1997) 4 ALT 423 : (1997) 3 APLJ 56
High Courts11 Jun 1997Dismissed
G. Geddamma and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALT 799
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 2, 3, 7
High Courts11 Jun 1997
Raghavaiah D. Vs Chairman, A.P.S.E.B., Hyderabad and Others
Andhra Pradesh High Court · (1997) 3 ALT 692 : (1998) 1 LLJ 47
Constitution of India, 1950 — Article 226
High Courts11 Jun 1997Allowed
G. Sagar Vs Board of Management, J.N.T.U. and Others
Andhra Pradesh High Court · (1997) 4 ALT 505 : (1997) 2 APLJ 322
High Courts10 Jun 1997Allowed
Bhupathiraju Ramachandra Raju and Others Vs Land Acquisition Officer (Sub-Collector)
Andhra Pradesh High Court · (1997) 06 AP CK 0044
Land Acquisition Act, 1894 — Section 23, 23(1)
High Courts10 Jun 1997Allowed
Deputy Chief Engineer, Construction, Gauge Conversion South Central Railway and Others Vs S. Nageswara Rao
Andhra Pradesh High Court · (1997) 4 ALT 135
Constitution of India, 1950 — Article 226
High Courts10 Jun 1997
The New India Assurance Company Ltd., Vijayawada Vs Doredla Satyanarayana and others
Andhra Pradesh High Court · (1998) ACJ 952 : AIR 1997 AP 410 : (1997) 5 ALT 219
Motor Vehicles Act, 1939 — Section 44, 92Motor Vehicles Act, 1988 — Section 173Workmens Compensation Act, 1923 — Section 3, 95
High Courts10 Jun 1997Allowed
Big Mosque Vs Jetti Yellamanda and Others
Andhra Pradesh High Court · (1997) 4 ALT 557 : (1997) 2 APLJ 466
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10Land Acquisition Act, 1894 — Section 31(1)Transfer of Property Act, 1882 — Section 107