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Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 36 of 50

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High Courts30 Apr 1997Allowed

Yamunanagar Co-operative House Building Society and Another Vs Government of A.P. and Another

Andhra Pradesh High Court · (1997) 4 ALT 317

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166, 166BConstitution of India, 1950 — Article 226
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High Courts30 Apr 1997Allowed

R. Ramanaiah and Others Vs Government of A.P. and Others

Andhra Pradesh High Court · (1997) 4 ALT 191

Andhra Pradesh Charcoal (Production and Transport) Rules, 1992 — Rule 3(3)
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High Courts30 Apr 1997Allowed

Special Deputy Collector (LA) HLC Vs Kakarla Yerrappa @ Yerri Swamy

Andhra Pradesh High Court · (1997) 4 ALT 200

Land Acquisition Act, 1894 — Section 18, 25, 28, 34
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High Courts29 Apr 1997

K. Seetha Lakshmi Vs Andhra University, Visakhapatnam and others

Andhra Pradesh High Court · (1998) 5 ALD 4

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High Courts29 Apr 1997Dismissed

Ushodaya Publications Private Ltd. Vs Smt. M. Ramanamma and Others

Andhra Pradesh High Court · AIR 1998 AP 13 : (1997) 3 ALT 362

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 58, 59Bhagyanagar Urban Development Authority Zoning Regulations, 1981 — Regulation 12Constitution of India, 1950 — Article 226
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High Courts29 Apr 1997

A.P. Paper Mills Limited Vs Government of Andhra Pradesh and another

Andhra Pradesh High Court · AIR 1997 AP 379 : (1997) 3 ALD 622 : (1997) 3 ALT 101

Andhra Pradesh Municipalities Act, 1965 — Section 59(1), 85, 85(1), 88(3), 88(4)
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High Courts29 Apr 1997

Gatlameedi Pothanna and others Vs Divisional Forest Officer, Nirmal, Adilabad Dist.

Andhra Pradesh High Court · (1998) 3 ALD 716 : (1998) 3 ALT 660

Andhra Pradesh Forest Act, 1967 — Section 28A, 28B, 28D, 28E, 28GAndhra Pradesh Preservation of Private Forest Rules, 1978 — Rule 8(1)Constitution of India, 1950 — Article 51
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High Courts29 Apr 1997

P. Prabhakar Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 1 ALD 124

Constitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 23
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High Courts28 Apr 1997Dismissed

K.V. Srimannarayana Vs Registrar, (Administration), High Court of Andhra Pradesh and Another

Andhra Pradesh High Court · (1997) 3 ALT 814

Constitution of India, 1950 — Article 226
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High Courts28 Apr 1997Dismissed

Zaibunnisa Begum Vs State of A.P. and Others

Andhra Pradesh High Court · (1997) 4 ALT 659

Specific Relief Act, 1963 — Section 34
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High Courts28 Apr 1997

Mahipala Venkanna Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 5 ALD 281 : (1998) 6 ALT 218

Constitution of India, 1950 — Article 14, 226
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High Courts28 Apr 1997Allowed

Asst. Commissioner, Endowments and Another Vs Sri Yellapu Narasaiah Annasatram and Another

Andhra Pradesh High Court · (1997) 4 ALT 50

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 1(3), 17, 29(5)
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High Courts28 Apr 1997

Sanga Sankarappa Vs The Chief Secretary, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 945 : (1997) 2 ALT(Cri) 82 : (1998) CriLJ 235

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 3(1), 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
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High Courts25 Apr 1997Dismissed

Sundari Dharmanna Vs Narsu Bai and Another

Andhra Pradesh High Court · (1997) 4 ALT 803

Hindu Succession Act, 1956 — Section 10, 23, 29A, 6, 9Hindu Succession Rules, 1956 — Rule 2
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High Courts25 Apr 1997

The Public Prosecutor, High Court of Andhra Pradesh Vs Lingisetty Sreenu

Andhra Pradesh High Court · (1997) 2 ALT(Cri) 22

Constitution of India, 1950 — Article 50Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 354, 376, 511
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High Courts25 Apr 1997

Ch. Subrahmanyam Vs State Transport Authority

Andhra Pradesh High Court · (1997) 3 ALD 421 : (1997) 4 ALT 739

Constitution of India, 1950 — Article 226
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High Courts25 Apr 1997

Balaka Baburao Vs Balaka Ramanamma and Others

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 383 : (1997) 2 ALT(Cri) 657

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2)
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High Courts24 Apr 1997

Custodian-cum-Deputy Commissioner of Endowments, Sri Swamy Hathiramji Mutt, Tirupathi Vs Collector, Chittoor District and others

Andhra Pradesh High Court · (1999) 4 ALD 155 : (1999) 4 ALT 553

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4(1)
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High Courts23 Apr 1997Dismissed

Vemula Jangaiah Vs Vemula Peramma and Others

Andhra Pradesh High Court · (1997) 3 ALT 439

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts23 Apr 1997Allowed

Padmini Co-operative Housing Society Vs Sirajunnisa Begum and Others

Andhra Pradesh High Court · (1997) 4 ALT 158 : (1997) 2 CivCC 329 : (1997) 4 RCR(Civil) 448

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Transfer of Property Act, 1882 — Section 52
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